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[Cites 0, Cited by 1] [Section 79(2)] [Section 79] [Entire Act]

State of Punjab - Subsection

Section 79(2)(a) in The Punjab Town Improvement Act, 1922

(a)by giving or tendering the notice, or sending it by post, to the owner or occupier, or if there be more owners or occupiers than one, to any one of them, or