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State of Madhya Pradesh - Section
Section 14 in The M.P. Cinemas (Exhibition of Films By Video Cassette Recorder/player) Licensing Rules, 1983
14. Fee.
- The fee for a licence or renewal of a licence follows:-| Not exceeding 50 seats | [150] [Substituted by Notification No. F. 18-22-89-C-XXX, dated 1-10-1989.] |
| Exceeding 50 seats but not exceeding 200 seats | [300] [Substituted by Notification No. F. 18-22-89-C-XXX, dated 1-10-1989.] |