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State of Uttar Pradesh - Section

Section 10 in U.P. Inspectors of Drugs Service Rules, 1980

10. Preferential qualification.

- A candidate, who-
(i)has served in the Territorial Army for minimum period of two years; or
(ii)has obtained a 'B' certificate of the National Cadet Corps,
shall, other things being equal, be given preference in the matter of direct recruitment to the Service.