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Union of India - Section

Section 4 in The Coal Mines Provident Fund And Miscellaneous Provisions (Amendment) Act, 1996

4. Substitution of references to certain expressions by certain other expressions.

In the principal Act, for the expressions" Family Pension"," Family Pension Fund"," Family Pension Scheme" and" Coal Mines Family Pension Scheme", wherever they occur, the expressions" Pension"," Pension Fund"," Pension. Scheme" and" Coal Mines Pension Scheme" shall respectively be substituted.