Section 265 in Rules under the United Provinces Excise Act, 1910
265. Standard gallon measure and its use.
- Each distillery will be supplied with standard gallon measure which shall remain in the sole custody of the officer in-charge who should test the accuracy of the measures in daily use every month and submit a report on the results of the test to the Assistant Excise Commissioner in-charge. Each Assistant Excise Commissioner will also be provided with a standard gallon measure which shall be used by him, when inspecting distilleries, bonded warehouses and wholesale depots, for testing the measures.Ill-Locks
