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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2) in National Cadet Corps (Girls Division) Rules, 1949

(2)Every Officer or Girl Cadet shall, when undergoing training, obey the orders and carry out the directions of any person placed in command over her, irrespective of whether that person is subject to military law or to the Act.