[Cites 0, Cited by 0]
[Entire Act]
State of Bihar - Section
Section 16 in Bihar Unorganized Workers Social Security Rules, 2015
16.
After registration, a Smart card to be kept easily shall be issued by District Magistrate or any person authorized by the District Magistrate having identification of unorganized worker. The smart card shall bear unique Identification Number for every worker.Form- I(Application form for Registration under Rule 16 of Bihar Unorganised worker Social Security Rule 2015)| (1) | (a) Name of the Unorganised Worker | :- | ----------------------------- |
| (b) Age of the Worker | :- | ---------------------------- | |
| (2) | Father's / Husband's Name | :- | ---------------------------- |
| (3) | Occupations | :- | ----------------------------- |
| (4) | Present Address | :- | ---------------------------- |
| (5) | Permanent Address | :- | ----------------------------- |
| (6) | Dependents | :- | ----------------------------- |
| (a) | Father ______________ | ||
| (b) | Mother _______________ | ||
| (c) | Dependent children's___________ | ||
| (d) | Others ______________ | ||
| (7) | UID Number | :- | |
| (Signature/Thumb Impression | |||
| (Name:- |