Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22B] [Entire Act] State of Maharashtra - Subsection Section 22B(9) in Maharashtra Police Act (9)The State Security Commission shall meet at least once in every quarter at such time and place, and observe such procedure in regard to transact its business as the Chairperson thinks fit.
