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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(2)No person who has been employed by or on behalf of any candidate for any purpose whatsoever connected with the election shall be appointed to assist in counting the votes.