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State of Assam - Section

Section 42 in Instructions Relating to Liquor

42. Instruments and measures to be maintained in distilleries and warehouses.

- All spirit warehouses will be provided by Government with the following measures and instruments:Bung-rod-2.Side-rule-1.Hydrometers with thermometers-3 sets (including one standard set).Standard thermometer-1.Gallon measures-3 sets (including one standard set).Class testing jars-2.A larger jar for the standardization of the hydrometers.