Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(1) in Bihar Factories Rules, 1950

(1)In this rule, unless there be anything repugnant in the subject or context, the word "Stream" shall include any river, stream, water course, inland water tank, reservoir, or the like, whether natural or artificial, and "wastes" unless specifically mentioned shall include "effluents" whether solid, liquid or gaseous.