Bombay High Court
Bajaj Electricals Limited Through Mr. ... vs The State Of Maharashtra And Anr on 18 December, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRI-INTERIM APPLICATION NO. 3510 OF 2023
In
Appln for Leave to Appeal(PVT.) STAMP NO. 16623 OF 2023
Bajaj Electricals Limited Through Mr. Satheesh....PETITIONER
Kumar
V/S
The State Of Maharashtra And Anr. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 18th December, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 31/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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