Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 9 in The Goa Administrative Tribunal Act, 1965 9. Finality of decisions of Tribunal. - Subject to the other provisions of this Act, every order of decision of the Tribunal shall be final and conclusive.
