Allahabad High Court
Rajesh Chhabra vs Radhey Lal Jeswani And Others on 12 September, 2022
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- FIRST APPEAL No. - 60 of 2011 Appellant :- Rajesh Chhabra Respondent :- Radhey Lal Jeswani And Others Counsel for Appellant :- ,K.K. Tiwari,Rishikesh Tripathi Counsel for Respondent :- Devendra Kumar,Arvind Srivastava,Ashish Kumar Singh,Jitendra Kumar Srivastava,Pushkar Srivastava,Ram Dayal Tiwari,Udayan Nandan Hon'ble Ajay Bhanot,J.
At the request of Shri K. K. Tiwari, learned counsel for the appellant and Shri Arvind Srivastava, learned counsel for the respondent, list this case on 22.09.2022.
Order Date :- 12.9.2022 Dhananjai