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Allahabad High Court

Rajesh Chhabra vs Radhey Lal Jeswani And Others on 12 September, 2022

Author: Ajay Bhanot

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- FIRST APPEAL No. - 60 of 2011
 

 
Appellant :- Rajesh Chhabra
 
Respondent :- Radhey Lal Jeswani And Others
 
Counsel for Appellant :- ,K.K. Tiwari,Rishikesh Tripathi
 
Counsel for Respondent :- Devendra Kumar,Arvind Srivastava,Ashish Kumar Singh,Jitendra Kumar Srivastava,Pushkar Srivastava,Ram Dayal Tiwari,Udayan Nandan
 

 
Hon'ble Ajay Bhanot,J.
 

At the request of Shri K. K. Tiwari, learned counsel for the appellant and Shri Arvind Srivastava, learned counsel for the respondent, list this case on 22.09.2022.

Order Date :- 12.9.2022 Dhananjai