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Union of India - Section

Section 7 in The Working Journalists (Fixation Of Rates Of Wages) Act, 1958

7. Working journalists entitled to wages at rates not less than those specified in the order.—

Subject to the provisions contained in section 11, on the coming into operation of an order of the Central Government, every working journalist shall be entitled to be paid by his employer wages at a rate which shall in no case be less than the rate of wages specified in the order.