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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Himachal Pradesh - Subsection

Section 81(1) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(1)On and with effect from the date of establishment of the Himachal Pradesh State Agricultural Marketing Board under section 3 of this Act, the Himachal Pradesh Marketing Board established under the Himachal Pradesh Agricultural Produce Markets Act, 1969, shall stand abolished.