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Madhya Pradesh High Court

Parimal Singh Sikarwar vs Satish Singh Sikarwar on 27 July, 2018

                                             1                                 MP-3417-2018
                   The High Court Of Madhya Pradesh
                              MP-3417-2018
                           (PARIMAL SINGH SIKARWAR Vs SATISH SINGH SIKARWAR)

          1
          Gwalior, Dated : 27-07-2018
                Shri Abhishek Bhadoriya, Advocate for the petitioners.
                Issue notice to the respondents on payment of process fee within a

period of three working days,failing which the present petition shall stand dismissed without further reference to the Court.

Meanwhile, till the next date of hearing, proceedings in Civil Suit No. 11-A/2015 pending before 3rd Civil Judge, Class I, Morena shall remain stayed.

(SHEEL NAGU) JUDGE sh SEHAR HASEEN 2018.07.28 15:29:21 +05'30'