Allahabad High Court
Ramayan Pal @ Binda Prasad vs State Of U.P. on 13 January, 2023
Author: Gautam Chowdhary
Bench: Gautam Chowdhary
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 79 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44190 of 2022 Applicant :- Ramayan Pal @ Binda Prasad Opposite Party :- State of U.P. Counsel for Applicant :- Dharm Singh Parmar Counsel for Opposite Party :- G.A.,Jitendra Singh Hon'ble Dr. Gautam Chowdhary,J.
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Order Date :- 13.1.2023 S.Kapoor