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Allahabad High Court

Ramayan Pal @ Binda Prasad vs State Of U.P. on 13 January, 2023

Author: Gautam Chowdhary

Bench: Gautam Chowdhary





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 79
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44190 of 2022
 

 
Applicant :- Ramayan Pal @ Binda Prasad
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Dharm Singh Parmar
 
Counsel for Opposite Party :- G.A.,Jitendra Singh
 

 
Hon'ble Dr. Gautam Chowdhary,J.
 

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Order Date :- 13.1.2023 S.Kapoor