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State of Himachal Pradesh - Section

Section 42 in Himachal Pradesh e-Stamping Rules, 2011

42. Action on enquiry reports.

- The Chief Controlling Authority shall take appropriate action on enquiry report against the Central Record Keeping Agency or Authorized Collection Centre or shall make suitable recommendation to the employer of the concerned official for taking appropriate action.Chapter - X Management Information System (MIS)/ Decision Support System (DSS)