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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(17) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(17)"University" means the Bidhan Chandra Krishi, The word within square brackets substituted for the words "Viswa Vidyalaya" throughout this Act by W. B. Act 31 of 1981 [Viswavidyalaya] constituted under section 3.