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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Jharkhand - Subsection

Section 25(1)(b) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(b)to the authority immediatly superior which passed an order, where such order is made by Appointing Authority or any other authority superior to the Appointing Authority.