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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(1)(iii) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(iii)"Labour Colonies" means colonies where labourers may be residing in a large number and includes Housing Board Colonies for labour or industrial workers. Labour Housing Colonies of Companies;