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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(iii) in The Indira Gandhi Krishi Vishwavidyalaya (M.P.) Adhiniyam, 1987

(iii)in Section 55, in sub-section (1) for the words "within the State", the words, brackets and figures "within the areas specified in sub-section (1) of Section 6" shall be substituted.