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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3)(b) in The Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961

(b)to any other establishment or business which the Government may by notification in the Government Gazette, declare to be an establishment for the purposes of this Act.