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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(1)The following shall be the various stages of education and categories of schools.
(a)Pre-primary. - The Pre-primary schools shall be classified as pre-basic Nursery, Kindergarten and Montessori Schools.
(b)Primary. - The primary schools shall consists of Standards I to V.
(c)Middle Schools. - The middle schools shall consists of standards I to VII or standards VI to VIII.
(d)High Schools. - The High Schools shall consists of Standards I to XI or standards VI to XI or standards IX to XL
Explanation. - The Anglo-Indian Schools, the Oriental Schools and the Special Schools shall be included" in the respective categories in (a) to (d) above.
(e)Teachers' Training Institute.