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Supreme Court - Daily Orders

Jasbir Vipin Rajpal vs Vipin Surender Rajpal on 12 August, 2022

     ITEM NO.52                       REGISTRAR COURT. 2              SECTION XVI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR SH. S.P.S. LALER

     Transfer Petition(s)(Civil)                    No(s).   1693/2021

     JASBIR VIPIN RAJPAL                                                   Petitioner(s)

                                                       VERSUS

     VIPIN SURENDER RAJPAL                                                 Respondent(s)

     (IA No.122533/2021-STAY APPLICATION )

     Date : 12-08-2022 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr. Surya Kant, AOR
                                       Ms. Priyanka Tyagi,Adv.

     For Respondent(s)


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

As per postal tracking report notice issued to sole respondent has been received back with postal remarks “Unclaimed”.

Registry to issue notice to sole respondent through concerned Trial Court, where the matter is still pending upon taking fresh steps within a period of two weeks.

List again on 26.9.2022.

S.P.S. LALER Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2022.08.17 10:47:43 IST Reason: