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[Cites 13, Cited by 0]

Rajasthan High Court - Jodhpur

State & Ors vs Bhanwar Lal Choudhary on 26 April, 2017

Author: Gopal Krishan Vyas

Bench: Gopal Krishan Vyas, G.R. Moolchandani

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR

               D.B. Spl. Appl. Writ No. 741 / 2015

1. The State of Rajasthan Through the Principle Secretary to the
Government,, Department of Home Affairs, Secretariat of
Rajasthan,                                              Jodhpur.

2. The Director General of Police Cum Commandant General,, Civil
Defence      &     Home         Guards,   Rajasthan,   Jaipur.

3. The Commandant (Superintendent of Police),, Home Guards
Training Centre, Dungarpur.

                                                     ----Appellants

                              Versus

1. Ishwar Singh S/o Shri Om Prakash Kanojiya,, Aged About 33
Years, R/o H.No. 2/178, Shivajinagar Housing Board, Dungarpur.

2. Deepak Sharma S/o Shri Daya Lal Sharma,, Aged About 34
Years, Resident of H. No. 4, Green Park Colony, Dungarpur.

3. Mukesh Kalasua S/o Shri Narayan Lal Kalasua,, Aged About 33
Years, Resident of Village and Post Rohanwada, District
Dungarpur.

4. Kanti Lal S/o Shri Veerji Kharadi,, Aged About 34 Years,
Resident of Village Sasarpur Kallan Ghata Dudara, Post Paoli,
District                                          Dungarpur.

5. Anita D/o Shri Baslaji Katara,, Aged About 27 Years, Resident
of Village and Post Galandhar Pal, District Dungarpur.

6. Gopal Yadav S/o Shri Dhulaji Yadav,, Aged About 29 Years,
Resident of Dr. Bhimrao Ambedkar Colony, Patela, District
Dungarpur.

7. Teja Ram S/o Shri Nathu Lal Manaat,, Aged About 34 Years,
Resident of Village Rampur, Post Satirampur, District Dungarpur.

8. Kamlesh Soni S/o Shri Durga Prasad Soni,, Aged About 32
Years, Resident of Sheetla Mata Gali, Mohalla Temba, Dungarpur.

9. Mohan Lal S/o Shri Karan Singh Ahada,, Aged About 30 Years,
Resident of Village Dadodiya, Post Cheela Kherwada, District
Dungarpur.

10. Mukesh Chandra S/o Shri Gautam Lal Katara,, Aged About 28
Years, Resident of Village Dadodiya, Post Chella Kherwada, District
Dungarpur.

11. Arjun Singh S/o Shri Jaswant Singh Chouhan,, Aged About 29
                                  (2 of 94)
                                                           [SAW-741/2015]



Years, Resident   of   Village    Chella,    Post   Kherwada,   District
Dungarpur.

12. Magan Lal S/o Shri Laxmi Lal Kharadi,, Aged About 37 Years,
Resident of Village Gada Wateshwar, Post Karasada, Tehsil
Simalwada,                  District                 Dugarpur.

13. Chetan Lal S/o Shri Narayan Lal Pandya,, Aged About 34
Years, Resident of Village & Post Bassi, District Dungarpur.

14. Dinesh S/o Shri Maanji Kharadi,, Aged About 29 Years,
Resident of Village and Post Gada Wateshwar, District Dungarpur.

15. Jayanti Lal S/o Shri Nanu Ram Rot,, Aged About 30 Years,
Resident of Village Gokalpura, Post Biladi, District Dungarpur.

16. Harshit S/o Shri Naveen Chandra Pandya,, Aged About 26
Years, Resident of Village Gokalpura, Post Biladi, District
Dungarpur.

17. Gopal Singh S/o Shri Hemant Kumar Solanki,, Aged About 44
Years, Resident of Village H. No. 3/160, Shivaji Nagar, Dungarpur.

18. Chunni Lal S/o Shri Rodaji Prajapat,, Aged About 49 Years,
Resident       of        New         Conony,       Dungarpur.

19. Pankaj S/o Shri Ashok Pahad,, Aged About 28 Years, Resident
of             New              Colony,             Dungarpur.

20. Kisan S/o Shri Chunni Lal Prajapat,, Aged About 25 Years,
Resident of Behind General Post Office, New Colony, Dungarpur.

21. Harshit S/o Shri Lokesh Joshi,, Aged About 25 Years, Resident
of      Vakhariya     Chowk     (Adarsh    Chowk),    Dungarpur.

22. Babu Lal S/o Shri Shri Sarifa Rot,, Aged About 34 Years,
Resident of Village and Post Mandwa Khapeda, District Dungarpur.

23. Sanjay S/o Shri Hajari Mal Parmar,, Aged About 31 Years,
Resident of Village Shivaji Nagar Housing Board, Dungarpur.

24. Jitendra S/o Shri Madhusudan Parmar,, Aged About 39 Years,
Resident of H. No. 2/29, Shivaji Nagar Housing Board, Dungarpur.

25. Prem Shankar S/o Shri Badaji Parmar,, Aged About 31 Years,
Resident of Village and Post Pagara, District Dungarpur.

26. Shanti Lal S/o Shri Bapu Lal Parmar,, Aged About 31 Years,
Resident of Village and Post Beda Jhodhari, District Dungarpur.

27. Yogesh S/o Shri Ram Shankar Damor,, Aged About 31 Years,
Resident  of   Shivaji Nagar   Housing   Board,  Dungarpur.
                               (3 of 94)
                                                       [SAW-741/2015]




28. Gatu Lal S/o Shri Kanaji Damor,, Aged About 36 Years,
Resident of Village and Post Limadi, Tehsil Sagwada, District
Dungarpur.

29. Nikhil S/o Shri Ashok Pilambar,, Aged About 22 Years,
Resident of Village and Post Gamathwada, Tehsil Sagwada,
District                                       Dungarpur.

30. Tejasvi S/o Shri Narendra Joshi,, Aged About 23 Years,
Resident of Village and Post Gamathwada, District Dungarpur.

31. Moti Lal S/o Shri Martaji Katara,, Aged About 32 Years,
Resident of Village and Post Madhugamda Pal Phalla Tapra,
District                                         Dungarpur.

32. Ishwar Lal S/o Shri Manglaji Katara,, Aged About 32 Years,
Resident of Village and Post Madhugamda Pal Phalla Tapra,
District                                           Dungarpur.

33. Harikrishan Damor S/o Shri Sawaji,, Aged About 39 Years,
Resident of Village Majhola, Post Satirampur, District Dungarpur.

34. Sanjay Pandya S/o Shri Gaga Ram Pandya,, Aged About 32
Years, Resident   of 6/134, Housing Board, Dungarpur.

35. Sanjay S/o Shri Jugesh Chandra Choudhary,, Aged About 35
Years, Resident of 4/150, Shivaji Nagar Housing Board,
Dungarpur.

36. Chagan Lal S/o Shri Lal Cghand Yadav,, Aged About 34 Years,
Resident of Dr. Bhimrao Ambedkar Colony, Dungarpur.

37. Parasnath S/o Shri Ramnath Rawla,, Aged About 39 Years,
Resident of Near Chandpol Gate, Mohalla Lalapura, Dungarpur.

38. Vinod S/o Shri Heera Lal Rawal,, Aged About 36 Years,
Resident of Near Chandpol Gate, Mohalla Lalapura, Dungarpur.

39. Yogesh Panchal S/o Shri Kunwarji Panchal,, Aged About 32
Years, Resident of Village and Post Madugamda Pal, District
Dungarpur.

40. Shankar Lal Hadath S/o Shri Udaji,, Aged About 33 Years,
Resident of Village and Post Kherwada, District Dungarpur.

41. Vijay Singh Rathore S/o Shri Ishwar Singh,, Aged About 43
Years, Resident of Village and Post Sundarpur, District Dungarpur.

                                                 ----Respondents

                         Connected With
                               (4 of 94)
                                                       [SAW-741/2015]



                D.B. Spl. Appl. Writ No. 765 / 2015
1. The State of Rajasthan Through the Principal Secretary to the
Government,, Department of Home Affairs, Secretariat of
Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant (Superintendent of Police),, Home Guards
Training Centre, Udaipur.

4. The Commandant (Superintendent of Police), Home Guards
Training Centre, Sriganganagar.

                                                    ----Appellants

                              Versus

1. Dinesh Chandra Rao S/o Shri Heera Lal Rao,, Aged About 44
Years, Resident of 3Pa-16, Prabhat Nagar, Hiran Magri, Secot-5,
Udaipur.

2. Madhu Singh S/o Shri Nahar Singh Panwar,, Aged About 42
Years, Resident of S-283, H.B. Colony, Secotor-14, Udaipur.

3. Vikram Singh S/o Shri Nirbhay Singh Ranawat,, Aged About 39
Years, Resident of Central Jail Gali, Udaipur.

4. Madan Singh S/o Shri Chandan Singh Rajawat,, Aged About 40
Years, Resident of 123, Near Tekri Hanuman Mandir, Udaipur.

5. Kishan Singh S/o Shri Roop Singh Chundawat, Aged About 37
Years, Resident of 123, Near Tekri Hanuman Mandir, Udaipur.

6. Mohammad Bilal S/o Shri Abdul Rashid,, Aged About 33 Years,
Resident of 253, Near Khangi Peer Masjid, Udaipur.

7. Kailasi Sharma D/o Shri Rameshwar Lal Sharma,, Aged About
35 Years, Resident of 82, Bhopa Magri, Hiran Magri Sector-3,
Udaipur.

8. Himmat Singh S/o Shri Nathu Singh Rathore,, Aged About 38
Years, Resident of Odbasti, Amba Mata Scheme, Udaipur.

9. Radhey Shyam S/o Shri Mangi Lal Menariya,, Aged About 40
Years, Resident of 229, Panerion Ki Madri, Udaipur.

10. Sandeep Kumar S/o Shri Shreeram,, Aged About 29 Years,
Resident of 33, Rana Pratap Colony-IInd, Ward No. 35,
Sriganganagar.

                                                 ----Respondents
                               (5 of 94)
                                                       [SAW-741/2015]




                D.B. Spl. Appl. Writ No. 37 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre, Jaipur.

4. The Commandant, Home Guards Training Centre, Sikar.

5. The Commandant, Home Guards Training Centre, Ajmer.

                                                    ----Appellants

                              Versus

1. Gajraj Singh Shekhawat S/o Jairam Singh,, R/o Plot No. 55,
Mukesh Nagar, Near Sat Sai College, Jawahar Nagar, Jaipur.

2. Chhagan Singh Shekhawat S/o Mahaveer Singh,, R/o Plot
No.26, Kala Nagri, Kalwad Road, Govindpura, Jhotwara, Jaipur.

3. Chunni Lal Sharma S/o Ganesh Lal,, R/o S.172/73, Mahaveer
Nagar, Tonk Road, Behid Jaipur Hospital, Jaipur.

4. Rahul Gupta S/o Banarasi Das Gupta,, R/o 217, Govind Nagar,
Old Amer Road, Jaipur.

5. Karan Singh Shekhawat S/o Chhotu Singh,, R/o H.No.18, Gali
No.1, New Indra Colony, Amer Road, Jal Mahal, Jaipur.

6. Rajendra Singh S/o Chhotu Singh,, R/o H.No.18, Gali No.1,
New Indra Colony, Amer Road, Jal Mahal, Jaipur.

7. Irfan Qureshi S/o Nasrullah Qureshi,, R/o Behind Nahar Singh,
Babas Temple, Jaipur.

8. Subhash Chandra Mehra S/o Banne Singh,, R/o Bai Ji Ki Dhani,
Opp. B-446, JDA Colony, Paladi Meena, Agra Road, Jaipur.

9. Bhawani Shankar Sharma S/o Hanuman Prasad,, R/o 1/70,
Near Keshav Hotel, Kachi Basti, Tila No.1, Jawahar Nagar, Jaipur.

10. Shambhu Singh Shekhawat S/o Prithvi Singh,, R/o A-30,
Durga Nagar, Niwaru Road, Krishna Public School, Jhotwada,
Jaipur.

11. Mohan Lal Choudhary S/o Bridha Ram,, R/o Tilla No.1, Plot
No. 1-F-14, Kachi Basti, Jawahar Nagar, Jaipur.
                                (6 of 94)
                                                         [SAW-741/2015]



12. Virendra Singh Rajawat S/o Narayan Singh,, R/o Village
Achalpura, Post Palawal Jatan, Bassi, Jaipur.

13. Jale Singh S/o Chelu Ram,, R/o Mukam Post Nagal Jaisa, Bhra
Joshiyon Ka Mohalla, Chaya, Jhotwara, Jaipur.

14. Amar Singh S/o Sher Singh,, R/o Tila No.1, Plot No. 1-F-14,
Kachi Basti, Jawahar Nagar, Jaipur.

15. Mamta Kanwar Shekhawat D/o Narain Singh,, R/o Plot No.20,
Keshargarh, JLN Marg, Jaipur.

16. Kuldeep Singh Shekhawat S/o Ganpat Singh,, R/o Plot No.34,
Jhilaya House, Gali No.2, Old Amer Road, Jaipur.

17. Ramesh Chandra Sharma S/o Madan Lal,, R/o Gram Chak
Bhajupura, Tehsil Bassi, Jaipur.

18. Nathu Lal Sharma S/o Ram Niwas,, R/o Kalwaniyon Ka
Mohalla, Kalyanganj, Bassi, Jaipur.

19. Deena Nath Vyas S/o Bihar Lal,, R/o Vyaso Ki Dhani,
Manoharpur, Tehsil Bassi, Jaipur.

20. Narpal Gurjar S/o Ram Gopal,, R/o Village Bhojpura, Post
Baneda, Tehsil Bassi, Jaipur.

21. Chotu Ram Bairwa S/o Chittar Mal,, R/o Village Girdharipura,
Post Jitawala, Vaya Kanota, Tehsil Bassi, Jaipur.

22. Nand Kishore Bairwa S/o Ganesh Ram,, R/o Village
Girdharipura, Post Jitawala, Vaya Kanota, Tehsil Bassi, Jaipur.

23. Ramswaroop Bairwa S/o Sharwan Lal,, R/o Village Lasadiya
Gujran, Post Ramsar Palawat, Tehsil Bassi, Jaipur.

24. Anil Kumar Bairwa S/o Ram Kishore,, R/o P.No.7, Bassi, Chak
Bajrang Vihar Colony, Jaipur.

25. Babu Lal Sharma S/o Moti Lal,, R/o Village Sindholi, Post
Faliyawas, Tehsil Bassi, Jaipur.

26. Choti Lal Sharma S/o Moti Lal,, R/o 138, Pashupati Nath,
Gatore, Chak Pratapnagar, Jaipur.

27. Girraj Meena S/o Gyan Chand,, R/o Village Ratanpura
Paliawas, Tehsil Bassi, Jaipur.

28. Harish Chand S/o Lallu Lal,, R/o Lasadiya Gokulpura, Post
Mansar Khedi, Bassi, Jaipur.

29. Deendayal Sharma S/o Nathu Lal,, R/o Village Mangarh,
                               (7 of 94)
                                                       [SAW-741/2015]



Khokawala, Post Khedi, Bassi, Jaipur.

30. Sita Ram S/o Ladu Ram Bairwa,, R/o Post Jitawala Via Kanota,
Bassi, Jaipur.

31. Vishnu Sharma S/o Shital Prasad,, R/o Samariya Road, Near
Mega Paradise, Indra Colony, Kalyanganj, Bassi, Jaipur.

32. Prem Kishore Sharma S/o Jagdish Narain,, R/o Kalyanganj,
NTPC Road, Bassi, Jaipur.

33. Mukesh Shrma S/o Radha Mohan,, R/o Dopahriyon Ka
Mohalla, Tehsil Bassi, Jaipur.

34. Shankar Lal Jat S/o Late Shri Sita Ram,, R/o Kalyanganj,
NTPC Road, Sagar Colony, Bassi, Jaipur.

35. Mukesh Kumar S/o Nanda Ram,, R/o Railway Station Road,
Near Gram Panchayat, Ward No.5, Regaron Ka Gram, Bassi,
Jaipur.

36. Ram Niwas Meena S/o Gopal Lal Meena,, R/o Hardi Lahariya Ki
Dhani, Post Kubhara Khurd, Tehsil Bassi, Jaipur.

37. Shankar Lal Jat S/o Kalyan Sahay,, R/o 1-B-115, Jawahar
Nagar, Tila No.1, Jaipur.

38. Roop Narain Bairwa S/o Prabhu Narain,, R/o Village Ghata,
Post Banada, Bassi, Jaipur.

39. Om Prakash Meena S/o Girdhari Lal,, R/o Village Bhakri, Post
Manoharpura, Tehsil Bassi, Jaipur.

40. Roop Narain Sharma S/o Radha Kishan,, R/o Plot No.4 New
Colony, Samariya Road, Kanota, Bassi, Jaipur.

41. Mukesh Kumar Regar S/o Sedu Ram,, R/o Village Daulatpura,
Post Dharampura, Dhani Thoshwali Koti Via Banskhoh, Tehsil
Jamwa Ramgarh, Jaipur.

42. Shankar Lal Meena S/o Chhotu Ram Meena,, R/o Via
Banskhoh, Tehsil Jamwa Ramgarh, Jaipur.

43. Man Singh S/o Mahendra Singh,, R/o Ward No.26, Shyam
Nagar, Sanwali Road, Sikar.

44. Prahlad Rai Sharma S/o Balu Ram,, R/o Village Virajpura, Post
Toda Bhatta, Bassi, Jaipur.

45. Suresh Chandra Sharma S/o Gopal Lal,, R/o Village & Post
Gharh, Bassi, Jaipur.
                              (8 of 94)
                                                      [SAW-741/2015]



46. Shambhu Dayal Sharma S/o Gulab Chand,, R/o Village
Shyampura, Post Mohapura, Bassi, Jaipur.

47. Ram Prasad Meena S/o Shrawan Kumar,, R/o Gramsar Dhani
Dholki, Post Dudhli, Bassi, Jaipur.

48. Ramavtar Meena S/o Jansi Ram,, R/o Ratanpura, Post
Falpawas, Bassi, Jaipur.

49. Arjun Lal Meena S/o Ramdev Meena,, R/o Village Jairam Ka
Bas, Anantpura Bassi, Jaipur.

50. Kanhaiya Lal Khatik S/o Ratan Lal,, R/o Masuda, Beawar.

51. Rakesh Kumar S/o Ram Nath,, R/o 389, Suraj Pole, Gate
Road, Tehsil Masuda, Rajasthan.

52. Manoj Kumar S/o Suresh Chandra,, R/o 670, Jain Sthanak,
Tehsil Masuda, Rajasthan.

53. Sachin Kumar Sahu S/o Lakshman Sahu,, R/o Suraj Pole Gate,
Masuda, Rajasthan.

54. Ranjeet Singh S/o Gopal Singh,, R/o 1188, Rai Gram Mohalla,
Tehsil Beawar, Rajasthan.

55. Jitendra Solanki S/o Omkar Lal,, R/o Near Bus Stand, Ram
Talai Ki Pal, Masuda, Rajasthan.

56. Deepak Soni S/o C.P. Soni,, R/o Near School Play Ground,
Masuda, Ajmer, Rajasthan.

                                                ----Respondents

                D.B. Spl. Appl. Writ No. 38 / 2016
1. State of Rajasthan Through the Secretary, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,,
Hanumangarh

4. The Commandant, Home Guards Training Centre, Jodhpur.

5. The Commandant Home Guards Training Centre, Sri
Ganganagar

6. The Commandant, Home Guards Training Centre, Ajmer.

                                                   ----Appellants
                               (9 of 94)
                                                       [SAW-741/2015]




                              Versus

1. Roopa Ram S/o Ratna Ram,, R/o Opp. Akshay Hotel, Near
Lakdiyon Ki Taal, Rai Ka Bagh, Jodhpur.

2. Moinudin S/o Nazrudin,, R/o Banshilal Ki Pol, Ranawat Ka
Mandir, Merati Gate, Jodhpur.

3. Nand Kumar S/o Ram Lakhan Yadav,, R/o 6/25, K.K. Colony,
Basni, Jodhpur.

4. Manoj Panwar S/o Dau Lalji,, R/o Panwar Bhawan, 10-A Road,
Sardarpura, Jodhpur.

5. Rajkumar S/o Ram Ratan,, R/o Ward No. 15, Gali No. 2 HMO,
District Hanumangarh.

6. Om Prakash S/o Mani Ram, Ward No. 24, Indira Colony,
Hanumangarh Town, District Hanumangarh.

7. Shyam Singh S/o Sukhvinder Singh, R/o Ward No. 23, Gali No.
20, Hanumangarh Town, District Hanumangarh.

8. Gurnaam Singh S/o Jogendra Singh,, R/o Ward No. 23, Gali No.
7, Hanumangarh Town, District Hanumangarh.

9. Kulwant Singh S/o Jogendra Singh,, R/o New Abadi, Gali No.
20, Hanumangarh Town, District Hanumangarh

10. Devendra Singh S/o Banwari Lal,, R/o Ward No. 36, J.P.
Colony, HMO, District- Hanumangarh.

11. Dinesh Kumar Soni S/o Purnmal Soni,, R/o Ward No. 16, Near
Keshrogi Mandir, Rawatsar District Hanumangarh.

12. Arun Kumar S/o Surendra Kumar,, R/o H.No. 5, Police Line,
Sri Ganganagar.

13. Jitendra Kumar S/o Tilak Raj,, R/o Ward No. 5, Old Abadi, Sri
Ganganagar.

14. Abhimanyu Singh S/o Sunil Kumar, R/o Ward No. 42, Near
Zila Diet, Suraiseya, Hanumangarh Junction.

15. Anthony John S/o John Gebrial,, R/o Dhola Bhata, Behind N.R.
Shivam Bunglow, Near Radha Krishna Mandir, Ajmer

16. Manginder Singh S/o Jeet Singh,, R/o New Kunj, Ward No. 4,
Near Vijeta School, Hanumangarh.

                                                 ----Respondents
                               (10 of 94)
                                                         [SAW-741/2015]




                D.B. Spl. Appl. Writ No. 39 / 2016
1. State of Rajasthan Through the Secretary,, Home Department
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,
Hanumangarh.

4. The Commandant, Home Guards Training Centre, Chabda.

5. The Commandant. Home Guards Training Centre, Jodhpur.

6. The Commandant, Home Guards Training Centre, Bhilwara.

                                                     ----Appellants

                               Versus

1. Shyam Lal S/o Ram Lal,, R/o 181, Near Daru Godown, R.K.
Colony, Bhilwara.

2. Nand Singh S/o Kan Singh,, R/o Dadi Dhan Road, Shivaji
Nagar, Bhilwara.

3. Devkaran Sukhwal S/o Madho Lal,, R/o Near Gautam School,
Mateshwari Colony, Malola Road, Bhilwara.

4. Kailash Chandra Sharma S/o Bheru Lal,, R/o Aashram Road,
Malola Road, Gayatri Nagar, Ward No.47, Bhilwara.

5. Vijendra Singh S/o Sampat Singh Rathore,, R/o 9-V-14, New
Patel Nagar, Bhilwara.

6. Prahlad Singh S/o Dariyav Singh Rathore,, R/o Behind Police
Line, Shiv Nagar, Ward No.48, Bhilwara.

7. Mangu Singh S/o Nathu Singh Chundawat,, R/o Behind Police
Line, Shiv Nagar, Ward No.48, Bhilwara.

8. Ram Singh S/o Jagdish Singh Bhati,, R/o 47, Gayatri Nagar,
Ward No.47, Bhilwara.

9. Jamna Lal Gurjar S/o Nanu Ram,, R/o Village & Post Beran,
Banera, Bhilwara.

10. Madan Lal Teli S/o Mohan Lal,, R/o in Front of Dalda Mill, FCI
Road, Ambedkar Colony, Bhilwara.

11. Kalu Lal Balai S/o Ram Chandra,, R/o 66, Old Kacheri Road,
                               (11 of 94)
                                                       [SAW-741/2015]



Ward No. 28, Bhilwara.

12. Ravindra Kumar Athariyan S/o Radhe Shyam,, R/o Near Police
Chowki, Talai Road, Chopa Pur, Bhilwara.

13. Devraj Singh S/o Nathu Singh,, R/o Mewar Mil Ki Chalida,
Ward No.45, Bhilwara.

14. Suresh Jingar S/o Babu Lal,, R/o Rajputo Ka Mohalla, Gagh
Chowk, Kaliyas, Aasind, Bhilwara.

15. Sony Payak S/o Modu Ram,, R/o Near Session Court Bhilwara.

16. Ashok Sen S/o Babu Lal,, R/o B-363, Gurjar Mohalla, Bhilwara

17. Ghanshyam Jinger S/o Mangi Lal,, R/o B-363, Behind Pratap
Nagar School, Azad Nagar, Bhilwara.

18. Brahmanand Vyas S/o Bheru Lal,, R/o Vijay Singh Pathik
Nagar, Bhilwara.

19. Dinesh Sharma S/o Ladu Lal Sharma,, R/o F-39, Subhash
Nagar, Bhilwara.

20. Panna Lal Teli S/o Ram Nath,, R/o Behind Bhandari Bhawan,
Sanganeri Gate, Bhilwara.

21. Bhawani Shankar Sharma S/o Prakash Chandra,, R/o 3-Kha-
62, Bapu Nagar, Bhilwara.

22. Sunil Kumar Sharma S/o Om Prakash,, R/o Bapu Nagar,
Bhilwara.

23. Mukesh Kumar Katwal S/o Rampal Katwal,, R/o 9-D-15, Tilak
Nagar, Bhilwara.

24. Hemraj Khatik S/o Shankar Lal Khatik,, R/o Sanganeri Gate,
New Khatik Mohalla, Bhilwara.

25. Dharmendra Prajapat S/o Rajendra Prajapat,, R/o Near
Sanganer Patwari, Bhilwara.

26. Mohd. Ayub S/o Abdul Lahi,, R/o Gali No.9, Gul Ali Nagari,
Bhilwara.

27. Kailash Chand S/o Mool Chand Mali,, R/o H.no.91, Manikya
Nagar, Bhali Kheda, Bhilwara.

28. Kailash Katwal S/o Shanti Lal,, R/o H.No. 312, Rama Vihar,
Bhilwara.

29. Lalit Singh Rathore S/o Devi Singh,, R/o F-314, Rama Vihar,
                               (12 of 94)
                                                       [SAW-741/2015]



Bhilwara.

30. Suresh Bawri S/o Amba Lal Bawri,, R/o Devariya Balaji Road,
Sanjay Colony, Bhilwara.

31. Shokat Ali S/o Pir Baksha,, R/o Near Ren Ki Kui, Loharo Ka
Mohalla, Begun, Chittorgarh.

32. Bharat S/o Bal Mukund,, R/o 180, Indira Colony, Ward No.1,
Chhabda.

33. Bhagwan Lal Suman S/o Chanda Lal,, R/o 93, Near Shiv
Mandir, Chhabda.

34. Naseerudin Sheikh S/o Moinudin Sheikh,, R/o 65, Chppa
Khidak, Ward No.10, Chhabda.

35. Prem Chand Kushwah S/o Jaganath,, R/o 11, Brahman Basti,
Bahlarpur, Chhabda.

36. Ram Gopal S/o Kajod Lal,, R/o 118, Indira Colony, Ward No.1,
Chhabda.

37. Mahendra Kumar Rao S/o Dhanna Lal,, R/o 63, in Front of Shri
Kanhaiya Babar, Ward No.9, Chhabda.

38. Hem Raj S/o Govind,, R/o 141, New Katarmal Chachauda,
Chhabda.

39. Kanhaiya Lal S/o Mishri Lal,, R/o 7, Bohra Gali, Ward No.14,
Chhabda.

40. Vinod Kumar Meghwal S/o Madan Lal,, R/o 19, Brahman Basti,
Balharpur, Chhabda.

41. Kamleshwar Joshi S/o Mohan Lal,, R/o Brahmpuri Pipaliya,
Jodhpur.

42. Sita Ram Chouhan S/o Deep Chand Chouhan,, R/o House
No.110, Guru Ramraj Nagar, Bhadwasiya, Jodhpur

43. Roshan Lal S/o Kishan Kumar,, R/o Brahmpuri, Ahlawaton Ka
Bas, Jodhpur.

44. Shiv Bhagwan S/o Het Ram,, R/o Nyolkhi, Tehsil Rawatsar,
District Hanumangarh.

45. Bhawani Shankar S/o Mohan Lal Sharma,, R/o Chak 29 DWD,
Tehsil Rawatsar, District Hanumangarh.

46. Amit Kumar S/o Surendra Kumar Sharma,, R/o Chak 29 DWD,
Tehsil Rawatsar, District Hanumangarh.
                              (13 of 94)
                                                      [SAW-741/2015]




47. Subhash Sharma S/o Mahaveer Prasad,, R/o Chak 29 DWD,
Tehsil Rawatsar, District Hanumangarh.

48. Harvilas S/o Shiv Kumar Sharma,, R/o Chak 29 DWD, Tehsil
Rawatsar, District Hanumangarh.

49. Bhanwar Lal S/o Pat Ram Siyag,, R/o Chak 29 DWD, Tehsil
Rawatsar, District Hanumangarh.

50. Jasraj S/o Dula Ram,, R/o Chak 29 DWD, Tehsil Rawatsar,
District Hanumangarh.

51. Rakesh Kumar S/o Jagdish Prasad Joshi,, R/o Chak 29 DWD,
Tehsil Rawatsar, District Hanumangarh.

52. Bhawani Shankar S/o Om Prakash,, R/o Chak 29 DWD, Tehsil
Rawatsar, District Hanumangarh.

53. Deen Dayal S/o Mangi Lal,, R/o Chak 34 DWD, Tehsil
Rawatsar, District Hanumangarh.

54. Pawan Kumar S/o Hanuman Prasad,, R/o Chak 29 DWD, Tehsil
Rawatsar, District Hanumangarh.

55. Rajendra Prasad S/o Mahaveer Prasad,, Ward No.6, Rawatsar,
District Hanumangarh.

56. Rohitash Kumar W/o Mani Ram,, R/o Chak 25 DWD, Tehsil
Rawatsar, District Hanumangarh.

57. Rameshwar Lal S/o Sohan Lal,, R/o Chak 13 HMH, Bhakarkali,
Hanumangarh Junction.

58. Om Prakash S/o Bhagwana Ram,, R/o Barkat Colony, Ward
No.35, Near Fort, Hanumangarh Town.

                                                ----Respondents

                D.B. Spl. Appl. Writ No. 40 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant,, Home Guards Training Centre, Udaipur.

                                                  ----Appellants

                             Versus
                               (14 of 94)
                                                        [SAW-741/2015]



1. Smt. Kailash Paliwal W/o Late Shri Chunni Lal,, R/o 83, Uttari
Aamad, Udaipur.

2. Bhawna Chaubisa W/o Prem Shankar,, R/o Village Brahmano Ki
Hunder, Post Madaar, Tehsil Badgaon, District Udaipur.

3. Durga Meghwal W/o Dharma Ji,, R/o 40, Adarsh Nagar,
University Road, Udaipur.

4. Shyam Kanwar W/o Sohan Singh,, R/o Sajjangarh Road, Kacchi
Basti, Udaipur.

5. Swarna Rajput W/o Mukesh Rajput,, R/o 92,nahra Ki Pole,
Maldass Street, Udaipur.

6. Leela Teli W/o Suresh Teli,, R/o 21, Outside Bramampole, Dr.
Chhaganlal Ji Ki Badi, Udaipur.

7. Yashoda Salvi W/o Devi Lal Salvi,, R/o Saheed Bhagwat Singh
Nagar, Gali No.11, Pula, Udaipur.

8. Pushpa Salvi W/o Late Shri Mangilal,, R/o Data Bheruji, Kumhar
Bada, Udaipur.

9. Abdul Sattar S/o Kamrudeen,, R/o 225, Bheruji Colony,
Khempura, Udaipur.

10. Rahul Tanwar W/o Kailash Chand,, R/o 103, Sukhdevi Nagar,
Baidla, Udaipur.

11. Poonam Chand S/o Laxman Das,, R/o 190, Rajeev Colony,
Shastri Nagar, Khempura, Udaipur.

12. Madhav Lal S/o Manaji Patel,, R/o Chota Baidla, Near Mataji Ki
Ghati, Udaipur.

13. Rinku Suryawanshi S/o Bihari Lal,, R/o 344, Eklavya Colony,
Keriya Champa Colony, Behind Dudhiya Ganeshji, Udaipur.

14. Bheru Lal Menariya S/o Mangilal,, R/o 357, Panetiya Ki Madri,
Udaipur.

15. Pawan Kumar S/o Rameshwar,, R/o 14, Tekri Choraha,
Udaipur.

16. Deepak Chaubisa S/o Gautam Lal,, R/o 104, Rishabh Nagar,
Hiran Magri Sector 14, Udaipur.

17. Bheru Lal Sharma S/o Bhanwar Lal,, R/o C/o 621, Badi
Bhawan, Badi Holi Chowk, Udaipur.

18. Suresh Singh S/o Panne Singh,, R/o 1565, New Mali Colony,
                              (15 of 94)
                                                       [SAW-741/2015]



Jada Aamla, Udaipur.

19. Hemlata D/o Kishan Lal Prajapat,, R/o 492, Vijay Singh Pathik
Nagar, Savina Hiran Magri Sector 9, Udaipur.

20. Vishal Tanwar S/o Kailash Chand,, R/o 103, Sukhdevi Nagar,
Baidla, Udaipur.

21. Goverdhan Singh Jhala S/o Sambhu Singh,, R/o 204,
Sanjalivan Colony, Tekri Road, Udaipur.

22. Chetan Malhotra S/o Ashok,, R/o 190, Rajeev Colony, Shastri
Nagar, Khempura, Udaipur.

                                                 ----Respondents

                D.B. Spl. Appl. Writ No. 41 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,, Bikaner.

                                                    ----Appellants

                              Versus

Ashok Kumar S/o Kishan Lal Vyas,, R/o Bissa Ka Chowk, Purana
Shahar, Bikaner.

                                                  ----Respondent

                D.B. Spl. Appl. Writ No. 42 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,, Dungarpur.

4. The Commandant Home Guards Training Centre, Udaipur.

                                                    ----Appellants

                              Versus

1. Shaitan Singh S/o Chandraveer Singh Ranawat,, R/o Village &
Post Bankoda, Tehsil Aaspur, District Dungarpur.
                               (16 of 94)
                                                         [SAW-741/2015]



2. Mahendra Singh S/o Ram Singh Chouhan,, R/o Village
Ghadopala, Post Buchiya Bada, Tehsil Sagwara (Dungarpur).

3. Hira Lal S/o Punjaji Rebari,, R/o Village Ghadopala, Post
Buchiya Bada, Tehsil Sagwara (District Dungarpur).

4. Shankar Lal S/o Kachru Lalrot,, R/o Sagwara, Tehsil Sagwara,
District Dungarpur.

5. Sukhlal S/o Gulabji Damor,, R/o Village Limadi, Tehsil Sagwara,
District Dungarpur.

6. Devilal S/o Kanhaiya Lal Purohit,, R/o Village Buchiya, Tehsil
Sagwara, District Dungarpur.

7. Harshit S/o Jayesh Kansara,, R/o Village Punarwas Colony,
Tehsil Sagwara, District- Dungarpur.

8. Kamlesh S/o Dev Shankar Dendor,, R/o Village Sukalwara,
Tehsil Sagwara, District Dungarpur.

9. Rakesh S/o Shri Thawara Ji Damor,, R/o Village Sagwara
Brahmaniya, Tehsil Sagwara, District Dungarpur.

10. Ashok S/o Ravji Nanoma,, R/o Village Kakera Fala Jedhana,
Tehsil Sagwara, District Dungarpur.

11. Sherpal Singh S/o Varvat Singh Barod,, R/o Village Mandav,
Tehsil Sagwara, District, Dungarpur.

12. Mahesh S/o Radha Kant,, R/o Village Kahela, Tehsil Sagwara,
District Dungarpur.

13. Yadvendra Singh S/o Shri Gunwant Singh Rathod,, R/o Village
Kahela, Tehsil Sagwara, District Dungarpur.

14. Jaswant Singh S/o Chandraveer Singh Ranawat,, R/o Village
Bankoda, Tehsil Aaspur, District Dungarpur.

15. Arvind Singh S/o Moti Singh Chouhan,, R/o Village Chaila, Post
Kherwara, District Dungarpur.

16. Dinesh Chandra S/o Bhoor Ji Damor,, R/o Village & Post
Ambada, Tehsil Sagwara, District Dungarpur.

                                                   ----Respondents

                D.B. Spl. Appl. Writ No. 43 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
                               (17 of 94)
                                                       [SAW-741/2015]



Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,, Jodhpur.

                                                    ----Appellants

                              Versus

1. Shyam Sunder Soni S/o Ratan Lal Soni,, R/o Shanti Nagar,
Near Sarvodaya School, Bhadasiya, Jodhpur.

2. Ashok Kumar S/o Chhagan Lal, B/c Bheel, R/o Nimba
Neemabadi, Shiv Nagar, Mandore, Jodhpur.

3. Radha Devi D/o Chhagan Lal, B/c Bheel, R/o Nimba Neembadi,
Shiv Nagar, Mandore, Jodhpur.

4. Vinod S/o Bhanwar Lal,, B/c Harijan, R/o Harijan Basti, Bagar
Chowk, Jodhpur.

5. Jagdish S/o Uda Ram,, B/c Meghwal, R/o Paota C Road,
Meghwalo Ka Mohalla, Behind Akashwani, Outside Hem Singhji Ka
Katla, Jodhpur.

6. Ram Chandra S/o Badri Ram,, B/c Kumhar, R/o Outside Third
Pole, Arya Nagar, Mahamandir, Jodhpur.

7. Ramjan Khan S/o Sattar Khan,, B/c Musalman, R/o Behind Sain
Mandir, Maderna Colony, Mandore Road, Jodhpur.

8. Praveen S/o Rupa Ram,, B/c Jat, R/o Opposite Govt. Secondary
School, Maderna Colony, Jodhpur.

9. Raju Singh S/o Ganpat Singh,, B/c Rajpurohit, R/o Maderna
Coloni, Rajpurohit Ka Bass, Jodhpur.

10. Mahesh Goswami S/o Loon Puri Goswami,, B/c Goswami, R/o
Indra Colony, Jodhpur.

                                                 ----Respondents

                D.B. Spl. Appl. Writ No. 47 / 2016
1. State of Rajasthan Through the Secretary, Home Department,
Goverment of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,
Hanumangarh.

4. The Commandant,, Home Gurads Training Centre, Sri
                               (18 of 94)
                                                        [SAW-741/2015]



Ganganagar.

                                                     ----Appellants

                              Versus

1. Rajpal Katariya S/o Prithvi Singh, R/o Anup Sahar, Tehsil
Bhadra, District Hanumangarh.

2. Devi Dutt S/o Kashi Ram Vishnoi, R/o Indra Colony, Gali No. 4,
Ward No. 27, Hanumangarh Town.

3. Jagdish Prasad S/o Mukh Ram, R/o Kishanpura Dikhnada, Tehsil
and District Hanumangarh.

4. Gurpreet Singh S/o Harnek Singh, R/o Village Ramsara
Narayan, Near Gurudwara, Ward No. 3, Tehsil and District
Hanumangarh.

5. Inderpal S/o Om Prakash, R/o Ward No. 36, Makhan Singh Ki
Badi (Surya Nagar), Hanumangarh Town, Hanumangarh.

6. Kiran Pal Kaur D/o Gurmel Singh,, R/o Ambedkar Colony, Ward
No. 16, Near Park, Hanumangarh Town, District Hanumangrh.

7. Rajendra Singh S/o Amar Singh, R/o Punjabi Mohalla, Ward No.
17, Hanumangarh Town, District Hanumangarh.

8. Sandeep Kumar S/o Onkar Singh,, R/o Manuka Via Dholipal,
Hanumangarh Town, District Hanumangarh.

9. Sunil Kumar Joshi S/o Daulat Ram, R/o Sector-2, Ward No. 32,
Hanumangarh Town, District Hanumangarh.

10. Raj Kumar Siwal S/o Mani Ram, R/o Civil Judgi Road, Ward
No. 17, Suratgarh, District Sri Ganganagar.

11. Safi Mohammed S/o Karamdeen, R/o Shyam Mukharjee
Colony, Hanumangarh Town, District Hanumangarh.

                                                  ----Respondents

                D.B. Spl. Appl. Writ No. 48 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant,, Home Guards Training Centre, Churu.

                                                     ----Appellants
                               (19 of 94)
                                                         [SAW-741/2015]




                               Versus

1. Mahender Kumar Rajpurohit S/o Sindoor Singh,, R/o Ward
No.5, Near Salampuriya Kunwa, Sardarshahar, District Churu.

2. Yusub Ali Lilgar S/o Lalaudin Lilgar,, R/o Kakiriya Masjid, Ward
No.3, Gas Godown Road, Sardarshahar, District Churu.

3. Devi Singh Bawri S/o Banwari Lal,, R/o Near Private Bus Stand,
Sardarshahar, District Churu.

4. Prabhu Dayal S/o Nand Ram Nai,, R/o Village Gomatia, Tehsil
Sardarshahar, District Churu.

                                                   ----Respondents

                D.B. Spl. Appl. Writ No. 49 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant,, Home Guards Training Centre, Jaisalmer.

                                                      ----Appellants

                               Versus

1. Kailash Kumar S/o Keshrimal,, R/o 192, Shiv Marg, Gandhi
Colony, Jaisalmer.

2. Prakash Dan S/o Shankar Dan,, R/o Police Line, Kachhi Basti,
Jaisalmer.

3. Padma Ram Choudhary S/o Moola Ram,, R/o Behind Dispensary
Jethvai Bye Pass Road, Gandhi Colony, Jaisalmer.

4. Suresh Nath Swami S/o Badal Nath,, R/o Darji Pada, Jaisalmer.

5. Raju Singh S/o Hem Singh Rathore,, R/o Krishna Marg, Gandhi
Colony, Jaisalmer.

6. Mehbood Khan S/o Amad Khan,, R/o Near Hotel Haveli, Dibba
Pada, Jaisalmer.

7. Arfan Ali S/o Ashiq Ali,, R/o Meerasipada, Near Jamamasjid,
Jaisalmer.

8. Damodar S/o Arjan Ram,, R/o Babar Magra, Kachhi Basti, Ward
No.20, Jaisalmer.
                               (20 of 94)
                                                        [SAW-741/2015]




9. Hukma Ram S/o Ratan Lal,, R/o R.P. Colony, A Bolck, Plot
No.36, Jaisalmer.

10. Mukesh Devpal S/o Atma Ram Devpal,, R/o Meghwal Pada,
Jaisalmer.

11. Sikandar Khan S/o Ghaji Khan,, R/o Dibbapada, Jailsalmer.

12. Swaroop Kumar Chawda S/o Purushottam Chowda,, R/o Police
Line Kachhi Basti, Jaisalmer.

13. Hari Singh S/o Tulach Singh Bhati,, R/o Police Line, Kachhi
Basti, Jaisalmer.

14. Chatur Singh S/o Tulach Singh Bhati,, R/o Police Line, Kachhi
Basti, Jaisalmer.

15. Sharwan Singh S/o Tulach Singh Bhati,, R/o Police Line,
Kachhi Basti, Jaisalmer.

16. Pappu Singh S/o Padam Singh,, R/o Police Line, Kachhi Basti,
Jaisalmer.

17. Sawai Singh S/o Ummed Singh,, R/o Police Line, Kachhi Basti,
Jaisalmer.

18. Prem Singh Naruka S/o Kojraj Singh,, R/o Police Line, Kachhi
Basti, Jaisalmer.

19. Tapendra Dan S/o Bhagwan Dan,, R/o IGNP Colony, Jaisalmer.

20. Dilip Shera S/o Lalit Kumar Shera,, R/o Plot No. 771, Gandhi
Colony, Jaisalmer.

21. Gajendra Charan S/o Shivdan Charan,, R/o DRDA Colony,
Jaisalmer.

22. Nemi Chand Kumawat S/o Kishan Lal,, R/o Police Line, Kachhi
Basti, Jaisalmer.

23. Narayan Singh Bhati S/o Kojraj Singh Bhati,, R/o Police Line,
Kachhi Basti, Jaisalmer.

24. Vijay Kumar Bhati S/o Pukhraj Bhati,, R/o Keshav Marg,
Gandhi Colony, Jaisalmer.

25. Rajpal Singh S/o Indra Singh,, R/o Police Line, Kachhi Basti,
Jaisalmer.

26. Ghan Shyam S/o Kojraj Singh,, R/o Police Line, Kachhi Basti,
Jaisalmer.
                              (21 of 94)
                                                       [SAW-741/2015]




27. Bhawani Dan S/o Chalak Dan,, R/o 273, Dibbapada, Ward
No.5 Jaisalmer.

28. Prithvi Raj S/o Bhagwan Dan,, R/o IGNP Colony, Jaisalmer.

                                                 ----Respondents

                D.B. Spl. Appl. Writ No. 50 / 2016
1. State of Rajasthan Through the Secretary, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,
Hanumangarh.

                                                    ----Appellants

                              Versus

1. Subhash Chandra S/o Het Ram,, R/o Barket Colony,
Hanumangarh Town, District Hanumangarh.

2. Jagdish Kumar S/o Om Prakash Meghwal,, R/o Pareekh Colony,
Ward No. 26, Hanumangarh Town, District Hanumangarh.

3. Subhash Chandra S/o Banwari Lal, B/c Suthar, R/o Ward No.
11, Rawatsar, District Hanumangarh.

4. Surendra Mayal S/o Brij Lal,, B/c Suthar, R/o Ward No. 9,
Gurudwara Mohalla, Rawatsar, District Hanumangarh.

                                                 ----Respondents

                D.B. Spl. Appl. Writ No. 51 / 2016
1. State of Rajasthan Through the Secretary, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant,, Home Guards Training Centre, Barmer.

4. The Commandant, Home Guards Training Centre, Nagour.

                                                    ----Appellants

                              Versus

1. Govind Singh S/o Devi Singh, R/o Urban Home Guard Office,
                              (22 of 94)
                                                       [SAW-741/2015]



District Barmer.

2. Nehchal Ram S/o Bhera Ram, R/o Urban Home Guard Office,
District Barmer.

3. Rana Ram S/o Deepa Ram, R/o Urban Home Guard Office,
District Barmer.

4. Mohan Lal S/o Tamal Ram,, R/o Urban Home Guard Office,
District Barmer.

5. Ranmal Ram S/o Taga Ram,, R/o Urban Home Guard Office,
District Barmer.

6. Viru Mali S/o Mohan Lal, R/o Urban Home Guard Office, District
Barmer.

7. Lala Ram S/o Bagta Ram, R/o Urban Home Guard Office,
District Barmer.

8. Harish Giri S/o Rugnath Giri,, R/o Urban Home Guard Office,
District Barmer.

9. Chela Ram S/o Mula Ram, R/o Urban Home Guard Office,
District Barmer.

10. Purakh Singh S/o Pehlad Singh, R/o Urban Home Guard Office,
District Barmer.

11. Ranaram S/o Uka Ram, R/o Urban Home Guard Office, District
Barmer.

12. Prem Kumar S/o Mana Ram, R/o Urban Home Guard Office,
District Barmer.

13. Peer Singh S/o Kishore Singh,, R/o Urban Home Guard Office,
District Barmer.

14. Sarwan Kumar S/o Choga Ram, R/o Urban Home Guard Office,
District Barmer.

15. Gunesh Ram S/o Wegta Ram, R/o Urban Home Guard Office,
District Barmer.

16. Parmanand S/o Andaram, R/o Urban Home Guard Office,
District Barmer.

17. Rawta Ram S/o Mehran Ram, R/o Urban Home Guard Office,
District Barmer.

18. Vijesh Jaliya S/o Chetan Das,, R/o Urban Home Guard Office,
District Barmer.
                              (23 of 94)
                                                       [SAW-741/2015]




19. Naresh Jeliya S/o Hari Kumar,, R/o Urban Home Guard Office,
District Barmer.

20. Narendra Singh S/o Bhagwan Singh, R/o Urban Home Guard
Office, District Barmer.

21. Than Singh S/o Shankar Singh,, R/o Urban Home Guard
Office, District Barmer.

22. Laxman Singh S/o Kishan Singh,, R/o Urban Home Guard
Office, District Barmer.

23. Raju Ram S/o Kumpra Ram, R/o Urban Home Guard Office,
District Barmer.

24. Shokat Ali S/o Barket Khan, R/o Urban Home Guard Office,
District Barmer.

25. Ved Raj S/o Devraj Ram, R/o Urban Home Guard Office,
District Barmer.

26. Hema Ram S/o Vegta Ram, R/o Urban Home Guard Office,
District Barmer.

27. Hakam Singh S/o Devi Singh,, R/o Urban Home Guard Office,
District Barmer.

28. Kuldeep S/o Ram Niwas, R/o District Nagaur.

29. Nand Kishore S/o Ramswaroop (swaroop Chand), R/o District
Nagaur.

                                                  ----Respondents

                D.B. Spl. Appl. Writ No. 52 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre, Churu.

4. The Commandant, Home Guards Training Centre, Bhilwara.

5. The Commandant, Home Guards Training Centre,
Hanumangarh.

6. The Commandant, Home Guards Training Centre, Bikaner.

                                                    ----Appellants
                               (24 of 94)
                                                        [SAW-741/2015]




                              Versus

1. Rajkumar Lad S/o Surendra,, R/o Pratap Nagar Colony,
Gulabpura, District Bhilwara.

2. Ramehswar Lal S/o Suwa Lal,, R/o Shastri Nagar, Gulabpura,
District Bhilwara.

3. Mahendra Kumar Sen S/o Om Prakash,, R/o Moti Nagar Colony,
Gulabpura, District Bhilwara.

4. Bajrang Singh Solanki S/o Mod Singh,, R/o Juna Gulabpura,
Gulabpura, District Bhilwara.

5. Mohit Pareek S/o Rajendra Pareek,, R/o Bhadwo Ki Kotdi,

6. Mahendra Singh S/o Sujan Singh,, R/o Bdada Bag, Gulabpura,
District Bhilwara.

7. Yudhisthar Singh S/o Devi Singh,, R/o Adarsh Colony, Hurda
Road, Gulabpura, District Bhilwara.

8. Rajesh Sharma S/o Satya Narayan,, R/o Moti Nagar Colony,
Ward No.5, Gulabpura, District Bhilwara.

9. Nand Kishore Bhambi S/o Puran Mal,, R/o Ghantalo Ka Kheda,
Tehsil Hurda, District Bhilwara.

10. Mahaveer Soni S/o Ram Kishan,, R/o Moti Nagar Colony,
Gulabpura, Tehsil Hurda, District Bhilwara.

11. Kailash Poshak S/o Mishri Lal,, R/o Poshak Mohalla, Tehsil
Hurda, District Bhilwara.

12. Narendra Kumar S/o Tej Mal Swarnkar,, R/o Gandhi Nagar,
Gulabpura, Tehsil Hurda, District Bhilwara.

13. Ranjeet S/o Harlal Jat,, R/o Juna Gulabpura, Tehsil Hurda,
District Bhilwara.

14. Pankaj Choudhary S/o Chotu Lal,, R/o Juna Gulabpura, Tehsil
Hurda, District Bhilwara.

15. Sandeep Soni S/o Ramavtar, R/o Behind Brahmkumari
Ashram, Kuber Colony, Gulabpura, Tehsil Hurda, District Bhilwara.

16. Bajrang Singh S/o Trilok Singh,, R/o Adarsh Colony, Hurda
Road, Gulabpura, Tehsil Hurda, District Bhilwara.

17. Pushpendra Singh S/o Shaitan Singh,, R/o Daroga Mohalla,
Ward No.13, Gulabpura, Tehsil Hurda, District Bhilwara.
                              (25 of 94)
                                                        [SAW-741/2015]




18. Mahaveer Choudhary S/o Gopal Lal,, R/o Poshak Mohalla,
Hurda, District Bhilwara.

19. Dilip Singh S/o Man Singh,, R/o Pratap Nagar Colony,
Gulabpura, Tehsil Hurda, District Bhilwara.

20. Bheru Lal S/o Mahadev Jat,, R/o Jat Mohalla, Balaji Chowk,
Hurda, District Bhilwara.

21. Mithu Singh S/o Narpat Singh,, R/o Shastri Nagar, Gulabpura,
Tehsil Hurda, District Bhilwara.

22. Kushal Singh S/o Amar Singh,, R/o Mathur Colony, Gulabpura,
Tehsil Hurda, District Bhilwara.

23. Rajeev Bhakar S/o Laxman Singh,, R/o V.P.O. Jhadsar Chota,
Taranagar, District Churu.

24. Shisu Pal Singh S/o Rameshwar Ram,, VPO Dhanirana, District
Churu.

25. Pawan Kumar S/o Sawan Mal,, R/o Churu Sardarshahar
Bypass Road, Ward No.31, Ratangarh, District Churu.

26. Shiv Chand Jat S/o Purna Ram,, R/o Village Bhichari, Post
Kusumdesar, Tehsil Ratangarh, District Churu.

27. Dulla Ram S/o Mala Ram,, R/o VPO Sangasir, Tehsil
Ratangarh, District Churu.

28. Vinod Kumar S/o Bhanwar Lal,, R/o Ganesh Dhora, Ward
No.31, Ratangarh, District Churu.

29. Dheeraj Kumar S/o Chandra Kumar,, R/o Ward No.18, Adarsh
Nagar, Ratangarh, District Churu.

30. Mahaveer Singh S/o Savat Singh,, R/o H.No. 386, Rajput
Mohalla, Bachha Kheda, Shahpura, District Bhilwara.

31. Hemraj Meena S/o Ram Kumar,, R/o 44, Near Bus Stand,
Topa, Tehsil Shahpura, District Bhilwara.

32. Gopal Lal Kumawat S/o Nand Lal,, R/o 12, Nimbaheda,
Shahpura, District Bhilwara.

33. Om Prakash S/o Madhu,, R/o 32, Sadar Bajar, Surajapura,
Tehsil Shahpura, District Bhilwara.

34. Ramehswar S/o Ugam Lal,, R/o 207, Rahad Regar Mohalla,
Tehsil Shahpura, District Bhilwara.
                               (26 of 94)
                                                       [SAW-741/2015]



35. Hari Shankar S/o Nathu Lal,, R/o 162 Rahad Bhutiya Gali,
Tehsil Shahpura, District Bhilwara.

36. Mishri Lal Meena S/o Chotu Lal,, R/o H.No. 415, Parasharo Ki
Gali, Bachha Kheda, Shahpura, District Bhilwara.

37. Kailash Chand S/o Atma Ram,, R/o H.No. 468, Sadar Bajar,
Bachha Kheda, Shahpura, District Bhilwara.

38. Bhagwat Singh S/o Lachman Singh,, R/o 68, Nimeba, Tehsil
Shahpura, District Bhilwara.

39. Devi Das S/o Ramdev,, R/o Indra Colony, Ward No. 46,
Bikaner.

40. Chotu Dan S/o Mal Dan,, R/o Himmatiniyo Ka Bas, Ward No.4,
Deshnok, District Bikaner.

41. Chotu Lal S/o Tansukh Lal,, R/o Bangla Nagar, Brahmani Ka
Mohalla, District Bikaner.

42. Naval Singh S/o Gorakh Singh,, R/o Hanuman Hatha, Gali
No.6, District Bikaner.

43. Rakesh Kumar S/o Lal Chand,, R/o 2 HMH, Tehsil Kamrani,
District Hanumangarh.

44. Sandeep Kumar S/o Sohan Lal,, R/o 2 HMH, Tehsil Kamrani,
District Hanumangarh.

45. Angrej Kaur D/o Jeet Singh,, R/o New Khunja, Ward No.4,
District Hanumangarh.

46. Dheeraj S/o Garsh Gopal Acharya,, R/o Near Chokhunti Fatak,
District Bikaner.

47. Kamal Raj S/o Sarwan Kumar,, R/o Pabu Badi, District
Bikaner.

48. Prem Kumar S/o Rewat Ram Meghwal,, R/o Nathusar Bas,
District Hanumangarh.

49. Haribans Rai S/o Sampat Lal,, R/o Ganga City, District
Bikaner.

50. Rameshwar Singh S/o Riche Singh,, R/o Rampura Basti, Gali
No.99, Animal Hospital, District Bikaner.

                                                 ----Respondents

                D.B. Spl. Appl. Writ No. 53 / 2016
1. State of Rajasthan Through the Secretary, Home Department,
                               (27 of 94)
                                                        [SAW-741/2015]



Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre, Udaipur.

4. The Commandant,, Home Gurds Training Centre, Dungarpur.

5. The Coomandant ,, Home Guards Training Centre, Chittorgarh.

                                                     ----Appellants

                              Versus

1. Prem Singh Sisodiya S/o Guman Singh, R/o Pratap Pura, Tehisl
Badganv, District Udaipur.

2. Sangita Bhati D/o Shankar Singh Bhati, R/o 425, Rav Colony,
Near Amba Mata Mandir, District Udaipur.

3. Mukesh Rajak S/o Shankar Lal Rajak, R/o H.No. 214, Jyoti
Colony, Khempura, District Udaipur.

4. Prithvi Raj S/o Mohan Lal Bhoi,, R/o 191, Bheruji Colony,
Khempura, District Udaipur.

5. Devi Lal S/o Laxmi Lal, R/o 66, Samta Nagar, Jain Mandir Gali,
Sector-3, Hiran Magri, District Udaipur.

6. Prem Chand S/o Devi Lal Bhoi,, R/o 189, Bheruji Colony,
Khempura, District Udaipur.

7. Rajendra Bhoi S/o Narayan Lal, R/o 24, Bhoviada, Khempura,
District Udaipur.

8. Anop Singh S/o Lal Singh, R/o 425, Kala Bhata, Road No. 6,
Purohito Ki Mavdi, District Udaipur.

9. Narendra Bhoi S/o Amrat Lal, R/o H.no. 2229, Bhoivada,
Khempura, District Udaipur.

10. Jaswant Singh S/o Divari,, R/o H.No. 2/156, Rajasthan
Housing Board, Mira Nagar, District Udaipur.

11. Ramesh Chandra Kharadi S/o Kava Ji, R/o H.no. 7-C-2,
Madhuvan, District Udaipur.

12. Kamlendra Singh S/o Mohan Singh, R/o H.No. 21/1317,
Central Area, District Udaipur.

13. Shahnavaj S/o Lukman Ali, R/o 171, Kanji Ka Hata, Kanod Ki
                              (28 of 94)
                                                      [SAW-741/2015]



Haveli, District Udaipur.

14. Mahesh Kumar Salvi S/o Khem Raj,, R/o 66, Kheradi Vada,
Near Ramdev Mandir, District Udaipur.

15. Ghan Shyam Gameti S/o Lila Ram, R/o 649, Purohito Ki
Mavdi, Road No. 2, Near Shrinath School, District Udaipur.

16. Ganesh Lal S/o Mohan Lal,, R/o 5 Srinath Society, Ganesh
Nagar, Payada, District Udaipur.

17. Mukesh Purbiya S/o Prabhu Lal Purbiya, R/o 519, Shiva Nagar
Tekri Madadi Link Road, District Udaipur.

18. Satyendra Nath Yogi S/o Bhupesh Chandra, R/o 31/241,
Bhikyari Nath Ji Ka Math, Bhupalpura, District Udaipur.

19. Jitendra Odichya S/o Prem Shankar,, R/o Near Dhan Mandi
School, Teliyo Ka Nohara, Naka Khada, District Udaipur.

20. Devendra Samar S/o Dal Chand Lohar, R/o H.no. 6, Anand
Vihar, Road No. 1, Madadi Road Takari, District Udaipur.

21. Bheru Lal Purbiya S/o Amba Lal, R/o 79 Hanuman Marg, in
Front of M.B. College, Kumharo Ka Bhatta, District Udaipur.

22. Vimla Devi Gurjar D/o Bhanwar Lal,, R/o H.no. 1685, Mewar
Vidhya Mandir Ki Gali, Police Line Takri, District Udaipur.

23. Ramesh Chandra Vaishnav S/o Bhagwan Das, R/o H.no. 55,
Gadiya Devra, Inside Chand Pole, District Udaipur.

24. Surendra Singh S/o Hira Singh, R/o 95/6, Avari Mata Colony,
Reti Stand, District Udaipur.

25. Prakash Chandra Nagda S/o Ram Chandra,, R/o Village & Post
Bujhda, Tehsil Girwa, District Udaipur.

26. Yogesh Kumar Joshi S/o Moti Lal, R/o Paneriyo Madadi Siksha
Niketan, District Udaipur.

27. Kanhaiya Lal Menariya S/o Keshu Lal, R/o H.no. 33, Dholi
Magri, Paneriyo Ki Madadi, Sector-4, Hiran Magri, Udaipur.

28. Pawan Menariya S/o Ganpat Menariya, R/o H.no. 115, Behind
Holi Chowk Nohra, District Udaipur.

29. Jitendra Verma S/o Gopal Verma, R/o 1-113, 117 Bappa
Rawal Nagar, Sector-6, Hiran Magri, District Udaipur.

30. Mani Lal Meena S/o Shankar Lal, R/o Kailash Colony, Machla
Magra, Sector-11, Gali No. 3, District Udaipur.
                               (29 of 94)
                                                        [SAW-741/2015]




31. Kishan Lal Meghwal S/o Shankar Lal, R/o Krishna Pura, District
Udaipur.

32. Narayan Lal Meena S/o Kerig Meena,, R/o H.no. 251, Police
Line Tekri, District Udaipur.

33. Om Prakash S/o Logar Lal,, R/o H.no. 504, Behind
Chamanpura Model Vidhyalaya Hathi Pole, District Udaipur.

34. Bhagwan Lal Meghwal S/o Logar Lal, R/o H.No. 734, in Front
of Kalka Mata Mandir, Police Line Takri, District Udaipur.

35. Nagendra Gurjar S/o Kailash Chandra, R/o H.No. 84, Near
Maliyon Ka Mandir Ka Mandir, Police Line Tekri, District Udaipur.

36. Gajendra Meghwal S/o Sohan Lal, R/o Village Bada Hawala,
Near Rani Road, Meghwalon Ka Mohalla, Tehsil Badganv, Post
Badi, District Udaipur.

37. Harish Meena S/o Shankar Lal, R/o 250, in Front of Akashvani,
Surya Nagar, District Udaipur.

38. Prakash Lakhara S/o Moti Lal, R/o Village & Post Bagdav, in
Front of Central Cooperative Bank, District Udaipur.

39. Prahlad Sahu S/o Jagdish Sahu,, R/o H.no. 575, Avari Mata
Colonym, Gariyavas, District Udaiupr.

40. Narendra Puri S/o Bheru Puri Goswami, R/o 541, Amba Mata
Colony, Near RTO Office, Pratap Nagar, District Udaipur.

41. Sanjay Acharya S/o Meetha Lal Acharya, R/o 8, Badi Holi, in
Front of Gautam Bhawan, District Udaipur.

42. Khushwanti Nagda D/o Jivraj Joshi, R/o C/o Keshu Lal Nagda,
H.no. 4, Road No.3, Arihant Colony, District Udaipur.

43. Sava Ram Meena S/o Depa Ji, R/o Eklavya Colony, Ward No.
8, Malla Bohra Gali, District Udaipur.

44. Pradeep Kumar S/o Bhanwar Lal, R/o 133, Dr. Jakir Hussain
Marg, Bohra Gali, District Udaipur.

45. Ghanshyam Nagda S/o Dhan Lal,, R/o Village & Post
Shisharama, Tehsil Girwa, District Udaipur.

46. Man Singh Hada S/o Fakir Chandra Hada,, R/o H.no. 496, 34,
Ganesh Nagar, Pahada University Road, District Udaipur.

47. Shankar Lal S/o Moti Lal Meghwal,, R/o H.no. 114, Vijay Singh
Pathik Nagar, Savina Kheda, District Udaipur.
                               (30 of 94)
                                                        [SAW-741/2015]




48. Rukman Kanwar D/o Bheru Singh, R/o H.no. 326, Ghati Ki
Magri, Panerio Ki Madadi, District Udaipur.

49. Ram Lal S/o Moti Lal Meghwal,, R/o H.no. 147, Vijay Singh
Pathik Nagar, Savina Kheda Kachchi Basti, District Udaipur.

50. Gajendra Menariya S/o Arjun Lal, R/o H.no. 134, Polie Line
Tekri, Near Pipali Chowk, District Udaipur.

51. Gajendra Menariya S/o Reva Shankar, R/o H.no. 17, Paneriyo
Ki Madadi, Near Govt. Higher Secondary School, District Udaipur.

52. Jagdish Menariya S/o Govind Ram, R/o H.no. 17, Paneriyo Ki
Madadi, District Udaipur

53. Devkishan Menariya S/o Jamna Shankar, R/o H.no. 17,
Paneriyo Ki Madadi, Police Station, District Udaipur.

54. Lima Ram S/o Lal Ji Meena,, R/o H.no. 17, Hanuman Mandir
Tekri, District Udaipur.

55. Jag Mohan Veragi S/o Lal Das,, R/o Bedla, Near Water Tanki,
District Udaipur.

56. Pinky Veragi D/o Jag Mohan, R/o Bedla, Tehsil Bedla, District
Udaipur.

57. Lal Singh Chouhan S/o Padam Singh, R/o H.no. 152, Govind
Nagar Sector No. 13, Ward No. 7, Girwa, District Udaipur.

58. Laxmi Lal S/o Pema Ji Pratap,, R/o Village Kavita Post Thur,
Tehsil Badgav, District Udaipur.

59. Shanta D/o Ram Singh, R/o 21 Nakoda Nagar, Near Panjabi
Bagh Colony, District Udaipur.

60. Maya W/o Jaruraj Harijan, R/o Dhebar Harijan Basti, Near ITI
Centre, Pratap Nagar, District Udaipur.

61. Sanjay Singh S/o Nepal Singh, R/o 1019/16 Gali No. 4,
Swaraiya Nagar, Behind Vishal Mega Mart, District Udaipur.

62. Digpal Singh S/o Karan Singh Shaktawar,, R/o Mukam Post
Chella, Tehsil & District Dungarpur.

63. Laxman Lal Bheel S/o Babu Lal Bheel,, R/o NCC Office, H.no.
5, Detey Magari, District Udaipur.

64. Kripal Singh Rathore S/o Jay Singh, R/o Mukam Post
Sundarpur, Distruct Dungarpur.
                                (31 of 94)
                                                         [SAW-741/2015]



65. Jagpal Singh Chouhan S/o Jagar Singh, R/o Muka Post Chella
Kherwada, District Dungarpur.

66. Ugraveer Singh Shaktawat S/o Praveen Singh,, R/o Reserve
Police Line, A/19, District Dungarpur.

67. Ravindra Singh Shaktawat S/o Bhopal Singh, R/o H.No 4/109,
Housing Board Sivaji Nagar, District Dungarpur.

68. Rajesh Borat S/o Krishna Lal, R/o Mukam Rajpur, Ward No. 1,
District Dungarpur.

69. Suresh Barot S/o Krishna Lal, R/o Mukam Rajpur, Ward No. 2,
District Dungarpur.

70. Vijay Kumar Gurjar S/o Reva Shankar, R/o 65, Ram Chowk,
District Udaipur.

71. Shanti Lal Roat, S/o Kanti Lal, R/o Village Saklal, Post Channi,
Kherwada, District Udaipur.

72. Fateh Lal Lakhara S/o Moti Lal, R/o Village & Post Badgav,
District Udaipur.

73. Harish Veragi S/o Lal Das Veragi,, R/o 22, Kumharo Ki Ghati,
Bedla, Tehsil Badgav, District Udaipur.

74. Pratap Singh S/o Hira Singh,, R/o H.no. 95/6, Avari Mata
Colony, Reti Stand, District Udaipur.

75. Dhanvanti Meena D/o Late Shambhu Lal, R/o H.no 86,
Pateriyon Ki Madadi, Near Dudh Talai Nohara, District Udaipur.

76. Sushila Verma D/o Prem Chand,, R/o Sector No. 14, Gordhan
Vilas, H.no. R/280, District Udaipur.

77. Ravi Shankar Salvi S/o Daulat Ram, R/o Uttari Sunder Vas,
Bhogiya Ji Ki Gali, District Udaipur.

78. Vishnu Prasad Nagda S/o Hemraj Nada, R/o Shripati Nagar,
Dhuni Mata Road, District Udaipur.

79. Kishan Karmkar S/o Bhola Karmkar, R/o Paliwal Colony,
Village Umrada Girwa, District Udaipur.

80. Ratan Kumari Nayak D/o Shankar Lal, R/o Kashipura,
Manvakheda, Near BSNL Colony, District Udaipur.

81. Sunil Prajapat S/o Gopal Lal,, R/o 1348/39 Kumhari Ka
Bhatta, in Front of MB College, District Udaipur.

82. Bhupendra Rathore S/o Ram Lal Rathore,, R/o F-16, University
                               (32 of 94)
                                                       [SAW-741/2015]



Campus, Uttari Sundervs, District Udaipur.

83. Mahesh Rathore S/o Dal Chandra Singh, R/o 1-G-8, Machala
Magara Scheme, District Udaipur.

84. Amrat Lal Meena S/o Shiv Meena,, R/o Village & Post Pogara,
Kherwada, District Udaipur.

85. Krishna Kumar Latta S/o Gouri Shankar, R/o 117, Math
Madadi Road No. 1, Near Kanpur Hanuman Mandir, District
Udaipur.

86. Parvat Singh Bhati S/o Bhanwar Singh, R/o 205, Central Area,
District Udaipur.

87. Subhash Singh Rajput S/o Narayan Singh, R/o 39, in Front of
Tata Motors, Village Devil, Balicha Road, Goverdhan Vilas, Tehsil
Girwa, District Udaipur.

88. Dharampal Purviya S/o Panna Lal, R/o 16, Karshi Mandi,
District Udaipur.

89. Madan Mohan S/o Manak Lal Menariya,, R/o 70, Paneriyo Ki
Madri, Udaipur.

90. Fayaz Mohd. S/o Chotu Khan, R/o Mala Talai, Udaipur.

91. Ashok Meena S/o Shankar Lal Meena,, R/o Machala Magra,
Sector-11, Udaipur.

92. Shambhu Singh S/o Sajan Singh,, R/o Hati Pole Thana
Quarter, Udaipur.

93. Lokendra Singh S/o Girdhari Singh, R/o 1-M-46, Sector 4,
Hiran Magri, Udaipur.

94. Hira Lal Kumhar S/o Kalu Lal,, R/o S-2, 341, Sector No. 14,
Udaipur.

95. Uday Lal Kumhar S/o Kalu Lal, R/o 110, Sector 9, Krishna
Colony, Udaipur.

96. Mukesh Rajput S/o Jamna Lal, R/o S-66, Housing Board
Colony, Sector 14, Udaipur.

97. Vinod Bhatnagar S/o Pratap Singh, R/o 91, Kanji Hata,
Udaipur.

98. Mohd. Arshad S/o Mohd. Saied,, R/o 141, Police Line Tekri,
Udaipur.

99. Lekh Raj S/o Shukhalal, R/o Gandhi Nagar, Malatalai, Udaipur.
                              (33 of 94)
                                                       [SAW-741/2015]




100. Satya Narayan Acharya S/o Prem Shankar, R/o 754, Badi
Holi, Udaipur.

101. Ranbeer Singh S/o Ghanshyam Singh Jhala,, R/o 49,
Paneriyo Ki Madri, Udaipur.

102. Lakshman Singh S/o Padam Singh Devra,, R/o 103, Paneriyo
Ki Madri, Udaipur.

103. Ashwini Joshi S/o Hari Ram Joshi, R/o C-54, Hiran Magri
Sector-14, Udaipur.

104. Jagdish Khatik S/o Jugji Ram, R/o 180, Ganesh Colony, R/o
180 Ganesh Colony, Ravji k Hatta, Udaipur.

105. Kailash Devi Rajpur W/o Late Jagdish Chandra,, R/o 180,
Ganesh Colony, Ravji Ka Hatta, Udaipur.

106. Bhupendra Kumar Dhanraj Salvi, R/o I-6, Santosh Nagar,
Gariyawas, Udaipur.

107. Sunil Sen S/o Mohan Lal Sen,, R/o 19-k, Malatalai, Udaipur.

108. Dhanraj Meghwal S/o Bheru Lal, R/o 77, Paneriyo Ki Madri,
Udaipur.

109. Rajesh Prajapat S/o Onkar Lal, R/o 77, Paneriyo Ki Madri,
Udaipur.

110. Rakesh Kumar S/o Nawal Ram Prajapat,, R/o 199,
Sajangarh, Udaipur.

111. Shakif S/o Liyakat Khan,, R/o 175, Chand Pole, Udaipur.

112. Sanjay Kumar Salvi S/o Late Manohar Lal, R/o 1096, Kishan
Pole, Udaipur.

113. Pooja Prajapat W/o Laxmi Lal, R/o 512-21, Reti Stand,
Udaipur.

114. Smt. Meenu Soni W/o Lekesh Soni,, R/o 2, Ganesh Ghati,
Udaipur.

115. Mohd. Hussain S/o Mohd. Niyaz,, R/o 12 Kumar Wada Sabji
Mandi, Udaipur.

116. Pratap Singh Devra S/o Onkar Singh, R/o 1428/54 Allu
Factory, Udaipur.

117. Gopal Menariya S/o Jamna Shankar, R/o 266, Panerio Ki
Madri, Udaipur.
                               (34 of 94)
                                                        [SAW-741/2015]




118. Pratap Singh S/o Girdhari Singh,, R/o Aavari Mata, Rati
Stand, Udaipur.

119. Yashod Salvi W/o Devi Lal, R/o Bhagat Singh Colony, Pula,
Udaipur.

120. Ladu Lal S/o Jaganath Dholi,, R/o Mukam Post Bichore,
District Chittorgarh.

121. Madan Lal S/o Prem Chand Dhakad, R/o Mukam Madhopur,
Post Daulatpur, District Chittorgarh.

122. Bhure Khan Pathan S/o Asfaq Hussain,, R/o Mukam Post
Bichore, District Chittorgahr.

123. Ram Singh Shaktawat S/o Karan Singh, R/o Mukam
Takhatpura, Post Rajgarh, District Chittorgarh.

124. Gopal Ram S/o Bheru Singh, R/o Mukam Amartiya, Post
Khedi, District Chittorgarh.

125. Yuvraj Singh S/o Bheru Singh, R/o Mukam Post Bichore,
District Chittorgarh.

126. Shaitan Singh Ranawat S/o Jawan Singh, R/o Mukam Post
Bengu, District Chittorgarh.

127. Siraj Mohammed S/o Mohd. Yakub,, R/o Mukam Post Bengu,
District Chittorgarh.

128. Puran Giri S/o Bheru Giri,, R/o Mukam Post Bichore, District
Chittorgarh.

129. Gopal Lal S/o Mangi Lal Lakhara,, R/o Mukam Post Bichore,
District Chittorgarh.

130. Nizamudin S/o Kamrudin Agwar,, R/o Mukam Post Near Badi
Masjid, District Chittorgarh.

131. Anwar Khan Pathan S/o Murad Khan, R/o Mukam Post
Bichore, District Chittorgarh.

132. Mohd. Sareef S/o Ismail Khan, R/o Mukam Post Near Badi
Masjid, Bengu, District Chittorgarh.

133. Sunil Kumar S/o Balkrishna,, R/o Mukam Post Hathai
Mohalla, Bengu, District Chittorgarh.

134. Sajjan Singh S/o Madan Singh,, R/o Mukam Post Killa,
Bengu, District Chittorgarh.
                               (35 of 94)
                                                        [SAW-741/2015]



                                                  ----Respondents

                D.B. Spl. Appl. Writ No. 55 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre, Bhilwara.

4. The Commandant, Home Guards Training Centre, Udaipur.

                                                     ----Appellants

                              Versus

1. Laxmi Kant S/o Ram Swaroop Parasar,, R/o Ward No.15, Kaal
Bherav Ki Gali, Jahajpur (Bhilwara).

2. Jagdish Chandra S/o Gendi Lal Kharol,, R/o Santosh Nagar,
Jahajpur, District Bhilwara.

3. Mangi Lal S/o Shri Gendi Lal Kharol,, R/o Santosh Nagar,
Jahajpur, District Bhilwara.

4. Ram Gopal S/o Kanhaiya Lal Prajapat,, R/o Kumhar Mohalla,
Jahajpur, District Bhilwara.

5. Sharif Mohd. S/o Nazeer Ahmed Agwan,, R/o Near Deswali
Nohra, Kila Road, Jahajpur, District Bhilwara.

6. Narayan Lal S/o Ratan Lal Gurjar,, R/o Village Devra, Post
Bangudaar, Tehsil Jahajpur, District Bhilwara.

7. Mast Ram S/o Ladhu Lal Vaishnav,, R/o Santosh Nagar,
Jahajpur, District Bhilwara.

8. Banwari Lal S/o Jamna Lal Meena,, R/o M/P - Borani, Tehsil
Jahajpur, District Bhilwara.

9. Ram Niwas S/o Jamna Lal Meena,, R/o M/P - Borani, Tehsil
Jahajpur, District Bhilwara.

10. Banna Lal S/o Soji Ram Meena,, R/o Village Chajela Ka Kheda,
Post Borani, Tehsil Jahajpur, District Bhilwara.

11. Yogesh Kumar S/o Jagdish Chandra Kharol,, R/o Santosh
Nagar, Jahajpur, District Bhilwara.

12. Ram Prasad S/o Chandra Ji Khatik,, R/o Santosh Nagar,
Jahajpur, District Bhilwara.
                              (36 of 94)
                                                       [SAW-741/2015]




13. Hem Raj S/o Chitar Lal Meena,, R/o M/P - Borani, Tehsil
Jahajpur, District Bhilwara.

14. Ramesh Chandra S/o Soji Ram Khatik,, R/o Santosh Nagar,
Jahajpur, District Bhilwara.

15. Mukesh Kumar S/o Soji Ram Khatik,, R/o Santosh Nagar,
Jahajpur, District Bhilwara.

16. Om Prakash S/o Ladu Lal Prajapat,, R/o Village Sahla Danta,
Post Borani, Tehsil Jahajpur, District Bhilwara.

17. Bal Kishan S/o Jamna Lal Meena,, R/o M.P. - Borani, Tehsil
Jahajpur, District Bhilwara.

18. Noor Mohd. S/o Khaju Khan,, R/o Village Kalyanpura, Post
Jahajpur, District Bhilwara.

19. Mahmood Khan S/o Abdul Mazeed,, R/o Khohalla Mohalla, Gazi
Nagari, Jahajpur, District Bhilwara.

20. Rais Mohd. S/o Fakir Mohd.,, R/o Khohalla Mohalla, Gazi
Nagari, Jahajpur, District Bhilwara.

21. Lekh Raj S/o Ram Dayal Meena,, R/o Post Borani Ka Bara,
Tehsil Jahajpur, District Bhilwara.

22. Pappu Singh S/o Chitar Lal Meena,, R/o Village Post - Borani
Ka Bara, Tehsil Jahajpur, District Bhilwara.

23. Kenpaal S/o Fool Chand Meena,, R/o Village Post Borani Ka
Bara, Tehsil Jahajpur, District Bhilwara.

24. Prem Chand S/o Kishan Meena,, R/o Village Post - Borani Kak
Bara, Tehsil Jahajpur, District Bhilwara.

25. Shyam Sunder S/o Roop Chand Soni,, R/o Sadar Bajar,
Darjiyo Ki Gali, Ward No.7, Jahajpur, District Bhilwara.

26. Hanif Mohd. S/o Salim Mohd.,, R/o Pardeshi Mohalla, Chaman
Chouraha, Jahajpur, District Bhilwara.

27. Murad Hussain S/o Noor Mohd.,, R/o Gol Hathai Mohalla, Ward
No.15, Jahajpur, District Bhilwara.

28. Mohd. Hakim S/o Gul Mohd.,, R/o Gold Hathai Mohalla, Ward
No.15, Jahajpur, District Bhilwara.

29. Praveen Kumar Dharu S/o Heera Lal,, R/o Harijan Basti,
Jahajpur, District Bhilwara.
                               (37 of 94)
                                                         [SAW-741/2015]



30. Kamal Dharu S/o Ram Prasad Dharu,, R/o Harijan Basti,
Jahajpur, District Bhilwara.

31. Kuldeep Singh S/o Man Singh Ranawat,, R/o Village
Pachanpura, Post Gudha, Tehsil Jahajpur, District Bhilwara.

32. Mukesh Kumar S/o Ram Swaroop Bareth,, R/o Ward No. 17,
Devli Road, Jahajpur, District Bhilwara.

33. Vishwa Nath Pratap Singh S/o Kishan Singh,, R/o Village
Manpura, Post Aamlada, Tehsil Jahajpur, District Bhilwara.

34. Ashish Kumar Sen S/o Bhanwar Lal,, R/o Near Haveli of
Maharaja Saheb, Ward No.14, Jahajpur, District Bhilwara.

35. Ram Swaroop Meena S/o Rang Lal,, R/o Village Bindaya
Bhata, Post Borani, Jahajpur, District Bhilwara.

36. Manoj Meena S/o Lala Ram,, R/o Village Ladu Ram Ji Ka
Jhupda, Chabdiya, Tehsil Jahajpur, District Bhilwara.

37. Pushp Kant Patel S/o Prem Shankar,, R/o Plot No. 6-7, Basant
Vihar Colony, Ranji Choraha, Tekri, Udaipur.

38. Jainarain S/o Durga Lal,, R/o Village & Post Borani, Tehsil
Jahajpur, District Bhilwara.

39. Manoj Kumar S/o Pyar Chand,, R/o Santosh Nagar, Jahajpur,
District Bhilwara.

40. Indra Jeet S/o Soram Meena,, R/o Village Bharat Kheda, Post
Sarsiya, Tehsil Jahajpur, District Bhilwara.

41. Ghanshyam S/o Badri Lal,, R/o Village Ulela, Tehsil Jahajpur,
District Bhilwara.

42. Shankar Nath S/o Mangi Nath,, R/o Village Khema Ka Kheda,
Post - Uncha, Tehsil Jahajpur, District Bhilwara.

43. Yashram S/o Mohan Lal,, R/o Village & Post - Borani, Tehsil
Jahajpur, District Bhilwara.

44. Ajay Singh S/o Laxman Singh,, R/o Village Sahela Data, Post
Borani, Tehsil Jahajpur, District Bhilwara.

45. Narendra Singh S/o Bhanwar Singh,, R/o Village Dhagola, Post
Kuradiya, Tehsil Jahajpur, District Bhilwara.

46. Mohan Lal S/o Badri Lal Chamar,, R/o Chavandiya Choraha,
Jahajpur, District Bhilwara.

47. Manoj Sen S/o Sohan Lal,, R/o Santosh Nagar, Ward No.3,
                                (38 of 94)
                                                        [SAW-741/2015]



Jahajpur, District Bhilwara.

48. Vijay Kumar S/o Bhawani Ram,, R/o Village & Post - Rawat
Kheda, Tehsil Jahajpur, District Bhilwara.

49. Sita Ram S/o Lai Lal Teli,, R/o Village & Post Rawat Kheda,
Tehsil Jahajpur, District Bhilwara.

50. Anwar Hussain S/o Baseer Mohd.,, R/o Peer Baba Ka Chowk,
Gaji Nagari, Ward No.5, Jahajpur, District Bhilwara.

51. Rameshwar Lal S/o Ram Lal,, R/o Village & Post Rawat Kheda,
Tehsil Jahajpur, District Bhilwara.

52. Siya Ram S/o Narain Lal,, R/o Village & Post Rawat Kheda,
Tehsil Jahajpur, District Bhilwara.

53. Ram Singh Meena S/o Shankar Lal Meena,, R/o Village
Ganghola, Post Kuradia, Tehsil Jahajpur, District Bhilwara.

                                                  ----Respondents

                D.B. Spl. Appl. Writ No. 56 / 2016
1. State of Rajasthan Through the Secretary,, Home Department
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre, Bikaner.

4. The Commandant, Home Guards Training Centre, Barmer.

5. The Commandant, Home Guards Training Centre, Bhilwara.

6. The Commandant, Home Guards Training Centre, Nagaur.

7. The Commandant, Home Guards Training Centre, Jodhpur.

8. The Commandant, Home Guards Training Centre, Jalore.

                                                     ----Appellants

                               Versus

1. Lala Ram S/o Kheraj Ram,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

2. Vishanpuri S/o Sagar Puri,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

3. Ran Singh S/o Lakh Singh,, R/o Commandant Office, Home
                             (39 of 94)
                                                    [SAW-741/2015]



Guard, Training Centre, Barmer.

4. Dalpat Kumawat S/o Khim Singh,, R/o Commandant Office,
Home Guard, Training Centre, Barmer.

5. Mahendra Singh S/o Chain Singh,, R/o Commandant Office,
Home Guard, Training Centre, Barmer.

6. Jabbar Singh S/o Padam Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

7. Swaroop Singh S/o Lakh Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

8. Suresh Kumar S/o Khima Ram,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

9. Taresh Puri S/o Himmat Puri,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

10. Babu Singh S/o Ram Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

11. Mangu Singh S/o Bhanwar Singh,, R/o Commandant Office,
Home Guard, Training Centre, Barmer.

12. Suresh Singh S/o Udai Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

13. Pabu Singh S/o Punam Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

14. Moti Singh S/o Anop Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

15. Chain Singh S/o Agar Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

16. Bhur Singh S/o Ram Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

17. Rama Ram S/o Mota Ram,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

18. Shrawan Singh S/o Guman Singh,, R/o Commandant Office,
Home Guard, Training Centre, Barmer.

19. Prag Singh S/o Nimb Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

20. Moti Singh S/o Kamal Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.
                               (40 of 94)
                                                       [SAW-741/2015]




21. Gopal Singh S/o Devi Singh,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

22. Babu Puri S/o Hem Puri,, R/o Commandant Office, Home
Guard, Training Centre, Barmer.

23. Raamesh Kumar S/o Bhaga Ram,, R/o Mahaveer Nagar,
Barmer.

24. Moola Ram S/o Virdha Ram,, R/o A-24, Mahaveer Nagar,
Barmer.

25. Bhagwan Das S/o Babu Lal,, R/o Jatiyon Ka Naya Bas, Near
Ramdev Mandir, Barmer.

26. Jitendra S/o Lila Ram,, R/o Jation Ka Naya Bas, Barmer.

27. Bal Mukund S/o Kushla Ram,, R/o Gandhi Nagar, Barmer.

28. Kishan Lal S/o Trilok Chand,, R/o Jatiyon Ka Naya Bas, Ward
No. 13, Jodhpur.

29. Oma Ram S/o Gomada Ram,, R/o Pratap Nagar, Bhilon Ki
Dhani, Osiyan, Jodhpur.

30. Dharu Ram S/o Nidda Ram,, R/o Swaminada, Nayapura,
Osiyan, Jodhpur.

31. Daula Ram S/o Joga Ram,, R/o Nayapura, Osiyan, Jodhpur.

32. Mala Ram S/o Kaushala Ram,, R/o K-12, Nai Bhakri Ka Bas,
Sursagar, Jodhpur.

33. Ayub Khan S/o Umrao Khan,, R/o Mukam Post Mandhar, Tehsil
Jaswantpura, District Jalore.

34. Mahesh S/o Ram Chandra,, R/o in Front of Railway Station,
Osiyan, Jodhpur.

35. Vedpal Singh S/o Naresh Singh,, R/o Pratap Nagar, Osiyan,
Jodhpur.

36. Bhanwar Singh S/o Raghunath Singh,, R/o Pratap Nagar,
Osiyan, Jodhpur.

37. Swaroop Singh S/o Sohan Singh,, R/o Nayapura, Behind
Tehsil Quarters Osiyan, Jodhpur.

38. Dilip S/o Ram Chandra,, R/o in Front of Railway Station,
Osiyan, Jodhpur.
                              (41 of 94)
                                                       [SAW-741/2015]



39. Jitendra Singh Tanwar S/o Bulaki Singh,, R/o Near Aadsar
House, Choutina Kua, Bikaner.

40. Indra Singh S/o Jetha Ram,, R/o Near Aadsar House, Choutina
Kua, Bikaner.

41. Ramji Ram S/o Shankar Ram,, R/o Village Jajdavas, Post
Merta Road, District Nagaur.

42. Sanjay Bareth S/o Durga Shankar,, R/o C-63, New Bapu
Nagar, Bhilwara.

43. Vikas Gehlot S/o Kailash Chandra,, R/o M-9, Krishna Nagar,
Behind Aavri Mata Mandir, Pur Road, Bhilwara.

44. Ashok Meena S/o Pappu Meena,, R/o 388, Police Awas Garh,
Adarsh Colony, Ward No. 38, Bikaner.

45. Krishna Lal S/o Bhura Ram,, R/o Urban Home Guard Office,
Barmer.

46. Likhma Ram S/o Dala Ram,, R/o Urban Home Guard Office,
Barmer.

47. Prakash Chand S/o Kana Ram,, R/o Urban Home Guard Office,
Barmer.

48. Kishan Lal S/o Langa Ram,, R/o Urban Home Guard Office,
Barmer.

49. Mohan Ram S/o Rekha Ram Daukiya,, R/o 2/70, Behind
Choudhary Petrol Pump, Hanuman Bagh, Nagaur.

50. Pankaj, Resident of Darjiyon Ka Mohalla, Rathori Kua, Nagaur.

51. Naresh Kumar S/o Chagna Ram,, R/o Village Gogelav, Nagaur.

52. Chain Singh S/o Arjun Singh,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

53. Bhur Singh S/o Pahad Singh,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

54. Mangi Lal S/o Kishan Lal,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

55. Prithvi Raj S/o Kump Singh,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

56. Bhawani Singh S/o Ran Singh,, R/o Commandant Office,
Home Guard Training Centre, Barmer.
                               (42 of 94)
                                                        [SAW-741/2015]



57. Parbat Singh S/o Madan Singh,, R/o Commandant Office,
Home Guard Training Centre, Barmer.

58. Praga Ram S/o Idan Ram,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

59. Om Singh S/o Madan Singh,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

60. Kamal Singh S/o Dhan Singh,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

61. Mukesh Singh S/o Madan Singh,, R/o Commandant Office,
Home Guard Training Centre, Barmer.

62. Sultan Singh S/o Mal Singh,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

63. Dilip Singh S/o Jagdish Dan,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

64. Krishna Kumar S/o Girdhari Das,, R/o Commandant Office,
Home Guard Training Centre, Barmer.

65. Vikram Rathi S/o Khatumal,, R/o Commandant Office, Home
Guard Training Centre, Barmer.

                                                  ----Respondents

                D.B. Spl. Appl. Writ No. 57 / 2016
1. The State of Rajasthan Through the Secretary,, Home
Department, Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,, Ajmer.

4. The Commandant, Home Guards Training Centre, Sri
Ganganagar

5. The Commandant, Home Guards Training Centre, Jaisalmer.

                                                     ----Appellants

                              Versus

1. Mukesh Kumar Chouhan S/o Padma Ram Chouhan,, R/o Darji
Pada, Jaisalmer.

2. Narendra Puri S/o Sidh Puri,, R/o Gafur Bhatta, Jaisalmer.
                              (43 of 94)
                                                       [SAW-741/2015]



3. Rajesh Goyal S/o Mohan Lal Goyal,, R/o Darji Pada, Jaisalmer.

4. Roop Chand Bhargav S/o Ashok Kumr,, R/o Gafur Bhatta, Near
Kamla Nehru School, Jaisalmer.

5. Dharmesh Kumar Nogia S/o Ratan Lal,, R/o Chandrawardai
Nagar, Ajmer.

6. Vimal Bishnoi S/o Sushil Kumar,, R/o 1069, Ward No. 14, Old
Abadi, Sri Ganganagar.

7. Mahendra Singh Chouhan S/o Ganpat Singh,, R/o Goda Pada,
Inside Kishan Ghat Ki Prole, Jaisalmer.

8. Devidan Charan S/o Dheer Dan,, R/o Babar Magra, Ward No.
19, Charan Pada, Jaisalmer.

9. Hukmi Chand S/o Sujana Ram,, R/o Darji Pada, Jaisalmer.

                                                 ----Respondents

                D.B. Spl. Appl. Writ No. 74 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur

3. The Commandant, Home Guards Training Centre,, Sri
Ganganagar.

4. The Commandant Home Guards Training Centre,,
Hanumangarh

5. The Commandant, Home Guards Training Centre, Jodhpur.

                                                    ----Appellants

                              Versus

1. Anand Kumar S/o Suraj Prakash, R/o Ward No. 48, H.No. 93,
Gali No. 5, Indra Chowk, Sri Ganganagar.

2. Deendayal S/o Pappu Ram,, R/o Ward No. 48, 48, H.No. 93,
Gali No. 5, Indra Chowk, Sri Ganganagar.

3. Ghasi Ram S/o Mai Lal,, R/o Ward No. 48, H.No. 93, Gali No. 5,
Indra Chowk, Sri Ganganagar.

                                                 ----Respondents

               D.B. Spl. Appl. Writ No. 76 / 2016
                              (44 of 94)
                                                       [SAW-741/2015]



1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,, Ajmer.

4. The Commandant, Home Guards Training Centre, Jodhpur.

                                                   ----Appellants

                             Versus

1. Govind Raj S/o Bhanwar Lal,, R/o W-222, Faridabad Colony,
Bhagwanganj, Ajmer.

2. Rajendra Singh S/o Mool Singh,, R/o H.No. 322, Teja Colony,
Village Lohagal, Post Bakadwali, Ajmer.

3. Lokesh Sharma S/o Radha Kishan,, R/o Joshi Bhawan,
Khanpura Road, Ajmer.

4. Bhagwan Palriya S/o Tara Chand,, R/o 2/363, Loha Khan, Mile
Kue Wali Gali, Police Line, Ajmer.

5. Sunder Raghuwanshi S/o Arjun Lal,, R/o 222/13, Khanpura
Road, Chishti Nagar, Ajmer.

6. Mohammad Saleem S/o Basheer Mohammad,, R/o H.No.
210/51, Near Sunee Jama Masjid, Pili Khan, Ajmer.

7. Bhawani Singh Bhati S/o Mohan Singh,, R/o Jagdamba Colony,
Pratap Nagar, Jodhpur.

8. Chotu Ram Deora S/o Joga Ram,, R/o C-36/25, Police Line,
Ratanada, Jodhpur.

9. Heera Lal S/o Shankar Lal,, R/o H.No. 4-G-85, Kudi Bhagtasni,
Jodhpur.

                                                ----Respondents

                D.B. Spl. Appl. Writ No. 77 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant,, Home Training Centre, Jaisalmer.
                               (45 of 94)
                                                        [SAW-741/2015]



                                                     ----Appellants

                              Versus

1. Narendra Kumar S/o Tika Ram,, R/o Police Line, Kachhi Basti,
Jaisalmer.

2. Ghanshyam Kumar S/o Umeda Ram,, R/o Quarter No.57, Police
Line, Jaisalmer.

3. Prem Sukh Devpal S/o Atma Ram,, R/o Valmiki Colony,
Jaisalmer.

4. Shaitana Ram S/o Ishra Ram,, R/o Police Line, Kachhi Basti,
Jaisalmer.

5. Surendra Kumar Bishnoi S/o Faglu Ram,, R/o Quarter No. 43,
Police Line, Jaisalmer.

6. Vishal Kumar S/o Bhanwar Lal,, R/o Railway Station, Pokran,
District Jaisalmer.

7. Shani Dhobi S/o Pyarelal Dhobi,, R/o Relani Pada, Jaisalmer.

8. Dashrath Kumar Garg S/o Prahlad Ram,, R/o Valmiki Colony,
Jaisalmer.

9. Fateh Chand S/o Prahlad Ram Garg,, R/o Valmiki Colony,
Jaisalmer.

10. Hajara Ram S/o Kalyan Ram,, R/o Meghwalon Ki Dhani, Rupsi,
Jaisalmer.

11. Shiv Dan S/o Mohan Ram,, R/o Gafur Bhatta, Kachhi Basti,
Ward No.29, Jaisalmer.

12. Avinash S/o Narpat Lal Barasa,, R/o Valmiki Colony, Near
Murgi Farm, Jaisalmer.

13. Bhagwana Ram S/o Amolakh Ram,, R/o Gafur Bhatta, Kachhi
Basti, Jaisalmer.

14. Ashraf Shah S/o Gulam Shah,, R/o Dibba Pada, Jaisalmer.

15. Narpat Ram Bhargava S/o Babu Ram,, R/o Geeta Ashram,
Kacchi Basti, Near Bhatiya Mukti Dham, Jaisalmer.

16. Sawai Puri S/o Prem Puri,, R/o Silawatapada, Near Punjab
National Bank, Jaisalmer.

17. Raju Puri S/o Pratap Puri,, R/o Talariyapada, Jaisalmer.
                              (46 of 94)
                                                      [SAW-741/2015]



18. Rajesh Kumar S/o Hukum Singh,, R/o Geeta Ashram, Kacchi
Basti, Near Bhatiya Mukti Dham, Jaisalmer.

19. Narendra Singh Rathore S/o Bhanwar Singh,, R/o Reserved
Police Line, Jaisalmer.

20. Manohar Singh S/o Nagraj Singh,, R/o Geeta Ashram, Kacchi
Basti, Jaisalmer.

                                                ----Respondents

                D.B. Spl. Appl. Writ No. 138 / 2016
1. The State of Rajasthan Through the Secretary,, Home
Department, Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant,, Home Guards Training Centre, Sri
Gangangar.

                                                   ----Appellants

                             Versus

1. Vishal Bishnoi S/o Shri Sh. Sushil Kumar (Belt No. 68), Aged
About 24 Years, R/o House No. 1069 Ward No. 14 Old Aabadi, Sri
Ganganagar.

2. Pawan Kumar S/o Sh. Ram Kumar (Belt No. 320), Aged About
24 Years, R/o House No.5, Vivekanand Colony Ward No 31 Sri
Ganganagar.

3. Sandeep Kumar S/o Sh. Bhagirath (Belt No. 284), Aged About
34 Years, R/o House No. 19 Ward No. 3, Near Microwave Tower,
Purani Aabadi, Sri Ganganagar.

4. Prem Kumar S/o Chetram (Belt No. 127), Aged About 31 Years,
R/o 1st 21 Sadbhawan Nagar, Sri Ganganagar.

5. Laxminarayanvijendra Kumar S/o Prem Prakash (belt No. 23),
Aged About 24 Years, Ward No. 9, Shakati Nagar Old Aabadi, Sri
Ganganagar.

6. Deepal Kumar S/o Ram Kumar (belt No. 29), Aged About 22
Years, Ward No. 3 Gali No. 4, Sani Mandir Purani Aabadi, Sri
Ganganagar.

7. Ram Kumar S/o Sh. Pusharam (belt No. 225), Aged About 39
Years, R/o Hardeep Singh Colony House No. 158 Gali No.3, Sri
Ganganagar.
                              (47 of 94)
                                                        [SAW-741/2015]



8. Manohar Lal S/o Sh. Moharlal (belt No. 67), Aged About 38
Years, R/o Ward No. 46 Bapu Nagar, Sri Gangangar.

                                                ----Respondents

                D.B. Spl. Appl. Writ No. 171 / 2016
1. The State of Rajasthan Through the Secretary, Home
Department, Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant (Superintendent of Police), Home Guards
Training Centre, Bikaner.

                                                   ----Appellants

                             Versus

Bhanwar Lal Choudhary S/o Sh. Dularam, Aged About 39 Years,
R/o Outside Sheetla Gate, Near Hanuman Dungri Bikaner.

                                                 ----Respondent

                D.B. Spl. Appl. Writ No. 173 / 2016
1. The State of Rajasthan Through the Principal Secretary,
Department of Home, Government of Rajasthan, Secretariat,
Jaipru.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant (Superintendent of Police), Home Guards
Training Centre Hanumangarh.

4. The Commandant (Superintendent of Police),, Home Guards
Training Centre, Barmer.

5. The Commandant (Superintendent of Police) ,, Home Guards
Training Centre, Bhilwara.

6. The Commandant (Superintendent of Police), Home Guards
Training Centre, Nagaur/Jodhpur.

7. The Commandant (Superintendent of Police), Home Guards
Training Centre, Jaisalmer.

                                                   ----Appellants

                             Versus

1. Vijay Singh S/o Shri Thakar Ram, Aged About 35 Years, R/o
                             (48 of 94)
                                                     [SAW-741/2015]



Homeguards Training Center, Hanumangarh.

2. Rajendra Singh S/o Phoolaram, Aged About 30 Years, R/o
Village Ninan, Tehsil Bhadra, Hanumangarh.

3. Ramkaran S/o Sh. Hukmaram, Aged About 35 Years, R/o
Village Gandhibadi Tehsil Bhadra, Hanumagarh.

4. Bhomaram S/o Sh. Duniram, Aged About 35 Years, R/o Village
Shivdanpura Tehisl Bhadra, Hanumangarh.

5. Krishnaram S/o Sh. Pokharmal, Aged About 37 Years, R/o
Village Ward No. 11, Gangasingh Road Tehsil Bhadra,
Hanuaangarh.

6. Amit Kumar S/o Sh. Om Prakash, Aged About 34 Years, R/o
Village Gadra Tehsil Bhadra, Hanumangarh.

7. Chabeelaram S/o Sh. Ishwar Ram, Aged About 36 Years, R/o
Village Ward No. 11, Sanjay Chowk Tehsil Bhadra, Hanumangarh.

8. Pramod Kumar S/o Sh. Devraj, Aged About 33 Years, R/o
Village Brahmanwasi Post Aradki Tehsil Nohar, District
Hanumangarh.

9. Onkarram S/o Sh. Hariram, Aged About 44 Years, R/o Village
Brahmanwasi Post Aradki Tehsil Nohar, District Hanumangarh.

10. Satish Chandra S/o Sh. Kedranth, Aged About 47 Years, R/o
Ward No. 28 Post Nohar, Hanumangarh.

11. Ramesh Kumar S/o Sh. Harlal, Aged About 34 Years, R/o
Village Supura, Tehsil Nohar Distt. Hanumangarh.

12. Adaram S/o Sh. Tejaram, Aged About 43 Years, R/o Post
Aradki Tehsil Nohar, Distt Hanumangarh.

13. Manoj Kumar S/o Sh. Devilal Regar, Aged About 36 Years, R/o
Ward No. 17 Jogiaasan Tehsil Nohar, Distt Hanumangarh.

14. Madanlal S/o Shri Devilal Sharma, Aged About 37 Years, R/o
VPO Jasana Tehsil Nohar, Distt Hanumangarh.

15. Guman Singh S/o Sh. Shishpal Singh, Aged About 34 Years,
R/o VPO Khokharan Tehsil Nohar, Distt. Hanumangarh.

16. Bhupendra Singh Hada S/o Sh. Bhanwar Singh, Aged About
32 Years, R/o Village Gulabpura Distt-hanumangarh.

17. Ramesh Kumar S/o Sh. Jaykaran, Aged About 40 Years, R/o
Village Dalpatpura, Tehsil Nohar, Distt Hanumangarh.
                              (49 of 94)
                                                      [SAW-741/2015]



18. Subhash S/o Sh. Ramlal Singh, Aged About 35 Years, R/o
Dalparpura Tehsil Nohar, Distt. Hanumangarh.

19. Ashok Kumar S/o Sh. Bhanwarlal Kankar, Aged About 33
Years, R/o Ward No. 27 Near Panchayat Samiti, Tehsil Nohar, Distt
Hanumangarh.

20. Tejaram S/o Sh. Motiram, Aged About 34 Years, R/o Indra
Nagar, Distt. Barmer.

21. Suresh Kumar S/o Sh. Kanmal Chouhan, Aged About 35
Years, R/o Jeengaro Ka Mohalla, Sivana, Barmer.

22. Mahadev Solanki S/o Sh. Jagdeesh, Aged About 32 Years, R/o
Ward No. 28, Balotara, Barmer.

23. Lalit Narayan Bohra S/o Laxminarayan, Aged About 38 Years,
R/o Home Guard Office, Distt. Nagaur.

24. Prem Prakash S/o Babulal Purohit, Aged About 39 Years, R/o
Home Guard Office, Distt Nagaur.

25. Banwari S/o Ramkumar, Aged About 35 Years, R/o Bado Ki
Paul, Lakhji Ki Chakki, Nagaur.

26. Avinash Sharma S/o Ramwilas, Aged About 34 Years, R/o
Navchowkiya Bharampuri Distt Jodhpur.

27. Kamalkishore S/o Sh. Masingaram, Aged About 23 Years, R/o
259 Valmiki Colony, Distt. Jaisalmer.

28. Lakh Singh S/o Sh. Salaam Sing, Aged About 21 Years, R/o
Jainaryan Vyas Colony, Jaisalmer.

29. Harish Kumar Acharaya S/o Sh. Pradeep Kumar, Aged About
23 Years, R/o Majdoorpada, Jaisalmer.

                                                ----Respondents

                D.B. Spl. Appl. Writ No. 180 / 2016
1. The State of Rajasthan Through the Secretary,, Home
Department, Government of Rajasthan, Secretariat, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant (Superintendent of Police),, Home Guards
Training Centre, Police Line, Ratanada Jodhpur.

                                                   ----Appellants

                             Versus
                              (50 of 94)
                                                       [SAW-741/2015]




1. Virendra Singh S/o Shri Takhat Singh,, R/o Naya Bas,
Balsamand, Mandor Road, Jodhpur.

2. Durga Singh S/o Shri Kan Singh,, R/o Plot No. 610, BJS Colony,
Jodhpur.

3. Narpat Singh S/o Shri Durjan Singh,, R/o Plot No. 343, ZSA BJS
Colony, Jodhpur.

4. Girdhari Singh S/o Shri Chain Singh,, R.o Ghoro Ki Chowki,
Ganeshpura, Ratanada, Jodhpur.

5. Mohd. Farooq S/o Shri Mohd. Umar,, R/o Near Assan Middle
School, Udai Mandir, Jodhpur.

6. Bheem Singh Sisodia, S/o Shri Balu Singh,, R/o Near Chopsani
School, Behind Pooja Hostel, Jodhpur.

7. Mahesh Kumar Sharma S/o Shri Rameshwar Lal Sharma,, R/o
Near Chandpole Police Station, Bhootnadi, Jodhpur.

8. Jalam Singh Sodha S/o Shri Kumbh Singh,, R/o Gali No. 1,
Laxman Ghati Road, Bhurantia, Soorsagar, Jodhpur.

9. Dharmendra Choudhary S/o Shri Gopa Ram Ji, R/o Kanhaiya
Colony, Guro Ka Talab, Jodhpur.

10. Bhawani Singh S/o Shri Mahendra Singh,, R/o House No. 290,
Nav Durga Colony, Jhalamand, Jodhpur.

11. Dilip Singh Bhati S/o Shri Mahendra Singh, R/o House No.
290, Nav Durga Colony, Jhalamand, Jodhpur.

12. Vikram Singh Bhati S/o Shri Mahendra Singh, R/o House No.
290, Nav Durga Colony, Jhalamand, Jodhpur.

13. Pawan Prakash S/o Shri Suwa Lal Sharma,, R/o Gholeshwar
Mahadeo Mandir, Maderna Colony, Jodhpur.

14. Narendra Singh S/o Shri Samundra Singh, R/o Suswani Mata
Colony, P No. 12, Mandor Road, Jodhpur.

15. Kamlesh Vaishnav S/o Shri Ram Chandraji, R/o Rajeev Gandhi
Colony, Pal Link Road, Jodhpur.

16. Yogesh Joshi S/o Shri Om Prakash Joshi, R/o Indira Colony,
Mahamandir, Jodhpur,.

17. Shakti Pal Singh S/o Shri Narpat Singh, R/o Chopasani School,
House No. 255, Shikshak Colony, Jodhpur.
                               (51 of 94)
                                                         [SAW-741/2015]



18. Kuldeep Sankhla S/o Shri Balveer Singh, R/o Paharia Bera,
Magra Punjla, Jodhpur.

19. Ratan Singh S/o Shri Ram Dayal Singh, R/o Nagori Bera, Bijali
Ghar, Mandor, Jodhpur.

20. Sunil S/o Shri Santosh Kumar,, R/o Near Goushala, Mandor,
Jodhpur.

21. Jaipal Singh S/o Shri Keshar Singh,, R/o First RAC, Mandor
Road, Quarter No. 3, Jodhpur.

22. Dinesh Kumar S/o Shri Chaina Ram,, R/o Paharganj- II, Lal
Sagar Road, Jodhpur.

23. Suresh S/o Shri Jai Singh,, R/o Mata Ka Kund, Chandpole
Jodhpur.

24. Mangu Singh Champawat S/o Shri Kalyan Singh Champawat,,
R/o Mawadion Ki Ghati, Police Station Road, Soorsagar, Jodhpur.

25. Avi Handa S/o Shri Lalit Kumar Handa, R/o Kuri Bhagtansi,
Plot No. 7, I-15, Jodhpur.

26. Biju Singh S/o Shri Karan Singh,, R/o Chh-23, K.K. Colony,
Basni First Phase, Jodhpur.

27. Gaurav Singh S/o Shri Ajit Singh,, R/o 2J9, Madhuban Basni
First Phase, Jodhpur.

28. Damayanti D/o Shri Govind Singh, R/o Kila Road, Kalal
Colony, Gali No. 1, Jodhpur.

29. Jitendra Singh S/o Gokul Singh,, R/o Maheshwarion Ki
Bagechi, Ratandada, Jodhpur.

30. Lalit Joshi S/o Shri Madan Lal Joshi,, R/o C-36/194, Police Line
Shahar, Jodhpur

31. Mehra Ram S/o Shri Jassa Ram,, R/o Police Line Shahar,
Jodhpur.

32. Insaf Khan S/o Shri Ishaq Mohd., R/o Nagori Gate, Infront of
Police Chowki, Jodhpur.

33. Prem Singh Chouhan S/o Shri Kishan Singh Chouhan,, R/o
House No. 223/A, Nehru Colony, 5-Bhati, Ratanada, Jodhpur.

34. Pawan Kumar Soni S/o Shri Jugal Kishore Soni,, R/o Infront of
Police Chowki, Nirman Colonu, Mandor, Jodhpur.

35. Govind Paharia S/o Shri Om Prakash Paharia,, R/o Plot No. 28,
                               (52 of 94)
                                                         [SAW-741/2015]



Thakur Virendra Nagar, Mandor, Jodhpur.

36. Kavraj Singh S/o Shri Durg Singh,, R/o Paharganj-1, Peepli
Chowk, Mandore Road, Jodhpur.

37. Khush Parihar S/o Shri Mahesh Parihar,, R/o 3-Gh-16,
Madhuban Housing Board, Jodhpur.

38. Daulat Ram S/o Shri Sriram Bishnoi, R/o A-19, Meera Nagar,
Jhalamand Chouraha, Jodhpur.

39. Nand Kishore Prahapat S/o Shri Mool Chand Prajapat,, R/o
Kachhawaha Nagar, Nagori Bera, Mandor, Jodhpur.

40. Smt. Anu Gurjar D/o Shri Mohan Lal Ji Gurjar,, R/o Ramzan Ji
Ka Hatha, Laxman Naar, Plot No. 181, Banar Road, Jodhpur.

41. Ajay Kumar S/o Shri Ram Chandraji,, R/o Nav Durga Nagar,
Jhalamand, Jodhpur.

42. Prithvi Singh S/o Shri Ummed Singh,, R/o Nayabas,
Balsamand, Mandor Road, Jodhpur.

43. Laxman Singh S/o Shri Bulidan Singh, R/o Paharganj-II,
Lalsagar, Jodhpur.

44. Govind Lal Sharma S/o Shri Badri Narayan Sharma,, R/o
Paharganj-I Mandor Road, Jodhpur.q

45. Sameer Khan S/o Shri Saleem Khan,, R/o II- Paharganj,
Infront of N.H. Gas, Mandor Road, Jodhpur.

46. Ram Singh S/o Shri Himmat Singh,, R/o Indira Farm House,
Nimba Nimbri, Mandor Road, Jodhpur.

47. Bhaga Ram S/o Shri Roopa Ram,, R/o Balsamand, Magji Ki
Ghati, Mandor Road, Jodhpur.

48. Sanjay S/o Shri Bhawani Shanker,, R/o Naya Bas, Balsamand,
Mandor Road, Jodhpur.

49. Lalit Solanki S/o Shri Saywar Lal Solanki,, R/o Infront of Vyas
Bagh Gaushala, Soorsagar, Jodhpur.

50. Ganpat Vaishnav S/o Shri Rampal Vaishnav,, R/o I-
Paharganj, Peepli Chowk, Mandor Road, Jodhpur.

51. Mahendra Kumar S/o Shri Baldeo Ram,, R/o Paharganj- II,
Near Filter House, Lalsagar, Jodhpur.

52. Jagdish S/o Shri Babu Lal,, R/o Kaga Road, Near Sunaron Ki
Bagechi, Nagori Gate, Jodhpur.
                               (53 of 94)
                                                        [SAW-741/2015]




53. Gajendra Daiya S/o Shri Kanhaiya Lal,, R/o Paharganj- II,
Behind Water Box, Lalsagar Road, Mandor, Jodhpur.

54. Laxmi Narayan S/o Shri Rohan Singh,, Aged About 38 Years,
Resident of Balrram Nagar, Plot No. 32, Banar Road, Jodhpur.

55. Chuna Ram Machra S/o Shri Urja Ram,, R/o Ramgarhi Hostel,
29-B, Kaga Road, Mahamandir, Jodhpur.

56. Rajesh Jangu S/o Shri Balwanta Ram Jangu,, R/o 42 Balaji
Nagar, Magri Punjla, Jodhpur.

57. Rakesh S/o Chawwar Singh,, R/o 32 Aadarsh Nagar, Lalsagar,
Mandore, Jodhpur.

58. Tej Singh S/o Shri Vijay Singh,, R/o 10/239, Chopasani
Housing Board, 1st Pulia, Jodhpur.

59. Mohd. Taraq S/o Shri Abdool Shakoor,, R/o Near Baiji Maharaj
Ashram, Bakramandi, Jodhpur.

60. Narpat Singh S/o Shri Nag Singh,, R/o Bherasar Mataji Ka
Mandi, Gali No. 4- C, Bhuntia, Soorsagar, Jodhpur.

61. Amravdan S/o Shri Murardan,, R/o Soorsagar, Bhuratia
Dadhich Colony, Jodhpur.

62. Sanjay Singh S/o Shri Kalyan Singh,, R/o 1037 Nehru Park
Railway Colony, Rotary Circle, Jodhpur.

63. Nand Kishore Chouhan S/o Shri Jasraj Chouhan,, R/o 4X28,
Kuri Bhagtasani, Jodhpur.

64. Kayum Ahmed S/o Shri Gyasudeen Sahab,, R/o Mohalla
Layakan, Inside Masjid Ki Gali, Near Kile Ki Ghati, Jodhpur.

65. Lalit Vaishav S/o Shri Nathudas,, R/o Near Soorsagar Police
Thana, Jodhpur.

66. Kundan Ram S/o Shri Gulab Chand Ji,, R/o K-177 Pratap
Nagar, Jodhpur.

67. Rajendra Vaishnav S/o Shri Prem Prakash,, R/o 6-S-10,
Chopasani Housing Board, Jodhpur.

68. Mool Chand S/o Shri Bal Chand,, R/o 5-11 Chopsani Housing
Board, Jodhpur.

69. Mohan Singh S/o Shri Alam Singh,, R/o Paharganj-II, Maliyon
Ki Gali, Jodhpur.
                              (54 of 94)
                                                       [SAW-741/2015]



70. Shrawan Kumar S/o Shri Bohra Ram,, R/o Banar Road,
Ramdeo Nagar, Jodhpur.

71. Dinesh Sandoo S/o Shri Hari Singh Sandoo,, R/o Banar Road,
Plot No. 34, Khasra No. 21, Jodhpur.

72. Rajesh Rolan S/o Shri Chiranji Lal,, R/o PN-85, Kamla Nehru
Nagar Colony, New Power House Road, Jodhpur.

73. Naipal Singh S/o Shri Bhojraj Singh,, R/o Mahamandir Marwar
Nagar, House No. 19, Jodhpur.

74. Manish Kumar S/o Shri Roopa Ram Ji,, R/o Banar Road,
Nandadi, Jodhpur.

75. Prahlad Singh S/o Shri Prabhu Singh, R/o Paharganj-II,
Lalsagar, Mandor Road, Jodhpur.

76. Jethu Singh S/o Shri Narpat Singh,, R/o 422, New BJS Colony,
Jodhpur.

77. Manmohan Singh S/o Shri Jitendra Singh,, R/o ZSB, BJS
Jodhpur.

78. Narayan Ram S/o Shri Chaina Ram,, R/o Guro Ka Talab,
Pratap Nagar, Jodhpur

79. Praveen Singh Bhati S/o Shri Mahendra Singh,, R/o Hemsingh
Ka Karla, Mahamandir, Jodhpur.

80. Parbat Singh S/o Shri Narendra Pratap Singh,, R/o Plot No.
471, BJS, Mohan Nagar, Jodhpur.

81. Jagram S/o Shri Magna Ram,, R/o Vishanoiyo Ki Dhani,
Zipasani, Jodhpur.

82. Laxman Singh Bhati S/o Shri Lal Singh Bhati,, R/o Plot No.
141, Bhagat Ki Kothi, Krishan Mandir, Jodhpur.

83. Ganpat Singh S/o Shri Lal Singh,, R/o 141, Bhagat Ki Kothi,
Jodhpur.

84. Navneet Singh S/o Shri Tejsingh,, R/o 3/100, Madhuban
Basni, Jodhpur.

85. Sawai Singh Charan S/o Shri Hinglajdan,, R/o 35A Majadeo
Nagar, Sangaria, Salawas, Jodhpur.

86. Ashok Singh S/o Shri Laxman Singh,, R/o Paharganj-I, Peepli
Chowk, Mandore Road, Jodhpur.

87. Jitendra Singh S/o Shri Narayan Singh,, R/o RSSCL Near
                               (55 of 94)
                                                       [SAW-741/2015]



Mandor Railway Station, Jodhpur.

88. Amar Singh S/o Shri Samandra Singh,, R/o Water Box,
Lalsagar Road, Jodhpur.

89. Himmat Singh S/o Shri Mohan Singh,, R/o Ist Pahargang,
Magrajji Ka Tanka, Mandor Road, Jodhpur.

90. Ram Niwas Chodhary S/o Shri Narayan Ram Choudhary,, R/o
112/A, Thakur Virendra Nagar, Mandore Road, Jodhpur.

91. Mahendra Singh S/o Shri Hamir Singh,, R/o Ist RAC, Quarter
No. 124, Mandore Road, Jodhpur.,

92. Ramesh Kumar S/o Shri Ananda Ram,, R/o Pabu Basti,
Paharganj-II, Lalsagar Road, Jodhpur.

93. Suresh Kumar Rao S/o Shri Mangi Lal Ji Rao,, R/o Paharganj-
II, Inside Shiv Mandir Ka Hatha, Lal Sagar, Jodhpur.

94. Naresh Rao S/o Shri Mangi Lal Ji Rao,, R/o Paharganj_II,
Inside Shiv Mandir Ka Hatha, Lalsagar, Jodhpur.

95. Firoz Khan S/o Shri Kallu Khan,, R/o Sardarpura 11th Road,
House No. 50, Jodhpur.

96. Madhusudan Gehlot S/o Shri Laxman Singh Gehlot,, R/o
Jaloriyon Ka Bass, Fatehsagar, Inside Nagori Gate, Jodhpur.

97. Phoola Ram S/o Shri Ratna Ram,, R/o Khokharia Banar,
Jodhpur.

98. Badri Narayan S/o Shri Kushalji,, R/o Inside Nagori Gate,
Bheel Basti, Jodhpur.

99. Vinod Bhargava S/o Shri Bal Kishan,, R/o House No. 57,
Shyam Crusher, Kirti Nagar, Ram Sagar Chouraha, Jodhpur.

100. Hukma Ram Bishnoi S/o Shri Meera Ram Bishnoi,, R/o
JagJeevan Ram Colony, Mandore Road, Jodhpur.

101. Santosh Kumar S/o Shri Kishan Lal, R/o Inside Nagori Gate,
House No. 941, Bheel Basti, Jodhpur.

102. Azad Singh S/o Shri Uttam Singh,, R/o Chanakya Nagar, Gali
No. 3, Lalsagar Road, Jodhpur.

103. Rama Shanker S/o Shri Sahdeo,, R/o Juni Basti, Mandore,
Jodhpur.

104. Swaroop Dan S/o Shri Hinglangdan,, R/o 158B, Ajeet Colony,
Jodhpur.
                               (56 of 94)
                                                       [SAW-741/2015]




105. Gajendra Singh Bhati S/o Shri Prem Singh Bhati,, R/o Plot
No. 58, New BJS, Jodhpur.

106. Krishan Gopal S/o Shri Deva Ram, R/o 2009 Railway Nehru
Park Colony, Jodhpur.

                                                 ----Respondents

                D.B. Spl. Appl. Writ No. 183 / 2016
1. The State of Rajasthan Through the Secretary,, Home
Department, Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant (Superintendent of Police),, Home Guards
Training Centre, Bikaner.

                                                    ----Appellants

                              Versus

Brajmohan Vyas S/o Sh. Laxmi Narayan, Aged About 34 Years,
R/o Bissa Ka Chowk Purana Shehar, Bikaner.

                                                  ----Respondent

                D.B. Spl. Appl. Writ No. 184 / 2016
1. The State of Rajasthan Through the Principal Secretary to the
Government,, Department of Home, Government of Rajasthan,
Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,, Police Line,
Ratanada, Jodhpur.

                                                    ----Appellants

                              Versus

1. Rajendra Singh S/o Shri Chain Singh,, Aged About 30 Years, By
Caste Rajput, R/o Plot No. 431, Mohan-B, BJS, Colony, Jodhpur.

2. Raju Ram S/o Shri Dhagla Ram,, R/o Pabu Basti, Paharganj-IT,
Lalsagar, Jodhpur.

3. Nathu Lal S/o Shri Mohan Lal,, R/o Banjara Colony, Bhadwasia
Phatak, Jodhpur.
                               (57 of 94)
                                                         [SAW-741/2015]



4. Dhartesh Kumar S/o Shri Pema Ram,, R/o Banjara Colony,
Bhadwasia Phatak, Jodhpur.

5. Sanwta Ram S/o Shri Bhikha Ram,, R/o Asuji Ki Pau, Lalsagar,
Jodhpur.

6. Tej Singh S/o Shaitan Singh,, R/o Asuji Ki Pau, Lalsagar
Nayapura, Jodhpur.

7. Vinod Nawal S/o Shri Sujaram Nawal,, R/o Bichlabas,
Bhadwasia, Jodhpur.

8. Manoj S/o Shri Chandu Mal Nagori,, R/o Kalal Colony, Gali No.
10, Nagori Gate, Jodhpur.

9. Ajay Singh S/o Narayan Singh,, R/o Babu Laxman Singh
Colony, Mahamandir, Jodhpur.

10. Amar Singh S/o Shri Gangabishan Singh,, R/o Near Bal Vidhya
Bhawan, Jalori Gate, Jodhpur.

11. Poonam Chand S/o Aagya Ram, R/o 19/435 Chopasni Housing
Board, Jodhpur.

12. Talib Khan S/o Shri Iqubal Khan,, R/o Nayabas, Balsamand,
Mandore Raod, Jodhpur.

13. Chandrapal Singh S/o Shri Dhan Singh,, R/o Nayabas,
Balsamand, Mandore Raod, Jodhpur.

14. Sohan Ram Singh S/o Shri Amba Ram Singh, R/o Paharganj-II
Colony, Lalsagar, Jodhpur.

15. Manish Choudhary S/o Shri Ram Chandra Choudhary,, R/o
Plot No. 2, Nandanvan Nagar, Cheerghar, Jodhpur.

16. Moolsingh Bhati S/o Shri Anoop Singh Bhati,, R/o 105-E
Shyam Nagar-II, Near Kuldeep Vihar, Pal Balaji, Jodhpur.

17. Kanwar Lal S/o Shri Mohan Lal, R/o Banjara Colony,
Bhadwasia Phatak, Jodhpur.

18. Kamal Singh S/o Shri Mahaveer Singh,, R/o Shikshak Colony,
Chopasni, Jodhpur.

19. Narendra Singh S/o Shri Chhatra Singh,, R/o Board of Sport,
J.N.V.U, Jodhpur.

20. Heera Lal S/o Shri Jagdish Nawal,, R/o Bichlabas, Bhadwasia,
Jodhpur.

21. Jaswant S/o Shri Jagdish Nawal,, R/o Bichlabas, Bhadwasia,
                              (58 of 94)
                                                         [SAW-741/2015]



Jodhpur.

22. Narpat Nawal S/o Shri Jhawari Lal Nawal,, R/o Maderna
Colony Road, First Galli, Bhadwasia, Jodhpur.

23. Mahendra S/o Shri Ghisha Ram Meghwal,, R/o Ashok Colony,
Galli No. 1, Ram Sagar Chourha, Jodhpur.

24. Gautam Nawal S/o Shri Deendayal Nawal,, R/o Sant Aasharam
Colony, Galli No. 2, Bhadwasia, Jodhpur.

25. Gajendra Singh S/o Shri Bhana Ram,, R/o Infront of
Bhadwasia School, Jodhpur.

26. Santosh Singh, S/o Shri Roop Singh Sankhala, R/o Sukh
Shanty Nagar, Nagori Bera, Mandore, Jodhpur.

27. Kishore Kumar S/o Jeewa Ram,, R/o Infront of Fruit Mandi,
Nayanagar, Bhadwasia Road, Jodhpur.

28. Ghanshyam S/o Sugnaram,, R/o Behind Aiemata Mandir,
Maderna Colony, Jodhpur.

29. Gangaram S/o Udaram,, R/o Ashok Colony, Ramsagar
Chouraha, Jodhpur.

30. Prakash Rathore S/o Janki Lal,, R/o Inside Siwanchi Gate,
Jodhpur.

31. Om Prakash S/o Jasraj,, R/o 62-dadhimati Nagar, Bhadwasia,
Jodhpur.

32. Dhanna Ram S/o Shri Bhanwar Ram,, R/o Sanshi Colony,
Baggi Khanna, Ratanada, Jodhpur.

33. Suresh Kumar S/o Gangadhar,, R/o Rajiv Gandhi Colony, Gali
No. 5, Chandna Bhakhar, Jodhpur.

34. Vijay Singh S/o Mangilal,, R/o Khokharia Dhani, Banar Road,
Jodhpur.

35. Pukh Ram S/o Shri Achla Ram,, R/o Khokharia Dhani, Banar
Road, Jodhpur.

36. Maqtur Ali S/o Shri Hasam Ali,, R/o Ramzanji Ka Hatha,
Laxman Nagar, C, Banar Road, Jodhpur.

37. Devi Singh S/o Shri Mangu Singh Bhati,, R/o Behind Filter
House, Paharganj-II, Lalsagar, Jodhpur.

38. Mahendra Kumar S/o Shri Bhikha Ram,, R/o Asuji Ki Pau,
Lalsagar, Jodhpur.
                              (59 of 94)
                                                       [SAW-741/2015]




39. Poonam Chand S/o Shri Ramdeen,, R/o House No. 6, Sector-
D, Rameshwar Nagar, Basni, Jodhpur.

40. Ishwar Panwar S/o Ummeda Ram,, R/o Infront of Pashuahar
Factory, Salawas Road, Basni, Jodhpur.

41. Subhash Bhati S/o Shri Prahlad Ram,, R/o Infront of Fruit
Mandi, Nayanagar, Bhadwasia Road, Jodhpur.

42. Ummed Singh S/o Jai Singh,, R/o Outside Chandpole,
Ramdeoji Ki Gali, Jodhpur.

43. Raghuveer Singh S/o Shri Narayan Singh,, R/o Plot No. 18,
Gali No. 4 Gulab Nagar-A, Jodhpur.

44. Harphool Dangi S/o Shri Ananda Ram Dangi,, R/o Ram
Mohalla, Gali No. 2, Mahaminder, Jodhpur.

45. Shrawan Singh S/o Shri Ram Singh,, R/o 563, New BJS
Colony, Jodhpur.

46. Santosh Deven S/o Shri Daya Ram Deven,, R/o Kaga Road,
Meghwal Basti, Nagori Gate, Mahaminder, Jodhpur.

47. Mukesh Kumar S/o Shri Daya Ram, R/o Kaga Road, Meghwal
Basti, Jodhpur.

48. Manohar Lal S/o Shri Kushla Ram,, R/o Kaga Road, Meghwal
Basti, Jodhpur.

49. Pradeep Sankhla S/o Shri Nathu Ram Sankhla,, R/o Sharma
Building, Bhati Chouraha, Ratanada, Jodhpur.

50. Inder Singh S/o Champa Lal,, R/o Outside Chandpole, Pareeko
Ki Bagechi, Jodhpur.

51. Roop Singh S/o Ummed Singh,, R/o 158, Ajeet Colony,
Ratanada, Jodhpur.

52. Rajendra Singh S/o Late Shri Poonam Singh,, R/o Infront of
Gayatri Mandir, Gali No. 3, Ganeshpura, Jodhpur.

53. Bhagwan Singh S/o Shri Kan Singh,, R/o Basni Phase-II,
Jodhpur.

54. Chandan Singh S/o Shri Salam Singh,, R/o Mohan Nagar B-
Sector, Gali No. 7, BJS, Jodhpur.

55. Om Prakash S/o Shri Pratap Chand,, R/o Infront of 4/A/21,
Indira Colony, Pratap Nagar, Jodhpur.
                               (60 of 94)
                                                         [SAW-741/2015]



56. Chain Singh S/o Shri Dungar Singh,, R/o Plot No. 464, Mohan
Nagar-B, BJS, Jodhpur.

57. Hem Singh Rathore S/o Shri Govind Singh,, R/o Mohan Nagar-
B, Plot No. 989, BJS, Jodhpur.

58. Jabar Singh S/o Shri Banney Singh,, R/o Ramdeo Nagar,
Nandi, Banar, Jodhpur.

59. Chander Singh S/o Poonam Singh,, R/o Infront of Gayatri
Mandir, Gali No 3, Ganehspura, Jodhpur.

60. Ashok S/o Shri Hanuman Ram,, R/o Plot No. 199, Vidhya
Nagar, Behind RTO, Jodhpur.

61. Chhail Singh Bhati S/o Balwant Singh Bhati,, R/o Plot No. 21,
Vishnu Laxmi Nagar, Behind RTO, Jodhpur.

62. Laxman Singh S/o Bheek Singh,, R/o Plot No. 61, Sultan
Nagarm BJS, Jodhpur.

63. Mahendra Singh S/o Soor Singh,, R/o Maderna Colony,
Jodhpur.

64. Nand Lal S/o Shri Kishori Lal,, R/o Police Line, Quarter No.
36/331, Ratanada, Jodhpur.

65. Jitendra Singh S/o Laksh Singh,, R/o Gali No. 3 Ganeshpura,
Ratanada, Jodhpur.

66. Anoop Singh S/o Kan Singh,, R/o Dev Nagar, Vaishnav Nagar-
II, Jodhpur

67. Suresh Kumar S/o Shri Jeewan Das,, R/o Near Sindhi
Dharamshala, Subhash Chowk, Ratanada, Jodhpur.

68. Deep Singh S/o Shri Gopal Singh,, R/o Ramdeo Nagar,
Nandadi, Jodhpur.

69. Sunil Dabi S/o Shri Jai Ram Dabi,, R/o 121/06, Ramdeo
Nagar, Lohar Colony, Banar Road, Nandadi, Jodhpur.

70. Raja Ram Barbar S/o Mohan Ram Barbar,, R/o Babu Jagjeevan
Ram Colony, Khetanadi, Mandore Road, Jodhpur.

71. Mohd. Faroq S/o Mehmood Ali,, R/o Teliaon Ka Mohalla,
Maderna Colony, Near Masjid, Jodhpur.

72. Mohd. Harun S/o Mehmood Khan,, R/o New Fruit Mandi,
Mandore Road, Teliaon Ka Mohalla, Jodhpur.

73. Ranjeet S/o Shri Kesha Ram,, R/o Kaga Colony, Gali No. 3,
                               (61 of 94)
                                                        [SAW-741/2015]



House No. 79, Jodhpur.

74. Hemant Ram S/o Shri Oma Ram,, R/o Basni Tambolia,
Jodhpur.

75. Bhera Ram Panwar S/o Shri Deva Ram Panwar,, R/o Bagar
Beri, Kila Road, Nagori Gate, Jodhpur.

76. Mahendra Singh S/o Shri Chandra Singh,, R/o 937
Gandhipura, Rashala Road, Jodhpur.

77. Moola Ram S/o Shri Jhumar Ram,, R/o Ashok Colony, Magra
Punjla Road, Ramsagar Chouraha, Jodhpur.

78. Gajraj Chouhan S/o Shri Taja Ram,, R/o Police Line- C 56/30,
Ratanada Road, Jodhpur.

79. Kailash S/o Shri Kanhaiya Lal,, R/o Plot No. 72, Shiv Nagar,
Shashi Basti, Jodhpur.

80. Rahul Kumar Barasha S/o Shri Suresh Kumar,, R/o Maderna
Colony, New Jatabas, Jodhpur.

81. Mahendra Kumar S/o Shri Suresh Kumar,, R/o Maderna
Colony, New Jatabas, Jodhpur.

82. Hemu Singh S/o Shri Kan Singh,, R/o Pahar Garg II, Behind
Filter House, Lal Sagar, Jodhpur.

83. Harish Vaishnav S/o Shri Laxmi Narayan,, R/o 34-Chankya
Nagar, Lalsagar, Mandore Road, Jodhpur.

84. Yogesh Dadhich S/o Shri Gulab Chand,, R/o Pahargang-II,
Behind Filter House, Lalsagar, Jodhpur.

85. Laxman Singh S/o Shanker Singh,, R/o 363, Infront of
Chopasni School, Tilwadia, Jodhpur.

86. Jeta Ram S/o Kesha Ram,, R/o Rajeev Gandhi Colony,
Magrapunjla, Jodhpur.

87. Sanjay Kumar S/o Devraj,, R/o Chandpole, Brahmpuri,
Jodhpur.

88. Swaroop Singh S/o Guman Singh,, R/o Hanuwant Rajput
Chatrawas, Paota B Road, Jodhpur.

89. Vishal Chandel S/o Shri Vishnu Lal,, R/o Plot No. 67, Ramdeo
Ji Ka Chowk, Bhagat Ki Kothi, Jodhpur.

90. Rampal S/o Shri Bhera Ram,, R/o B-297, Rameshwar Nagar,
Basni First Phase, Jodhpur.
                               (62 of 94)
                                                        [SAW-741/2015]




91. Kan Singh S/o Shri Sher Singh,, R/o Sultan Nagar, BJS
Colony, Jodhpur.

92. Vikram Singh S/o Shri Sultan Singh,, R/o C-56/30, Central
Jail, Jodhpur.

93. Dinesh Kumar S/o Shri Shanker Lal,, R/o 7-I-50, Kuri
Bagtasni, Jodhpur.

94. Viram Singh S/o Shri Bhawani Singh,, R/o Plot No. 84, Shanti
Nagar, Chopasni, Jodhpur.

95. Jitendra Singh S/o Shri Sayar Singh,, R/o Suthla Gajanand
Colony, Jodhpur.

96. Yashveer Singh S/o Shri Ladu Singh,, R/o Infront of Chopasni
School, Gali No. 4, House No. 84, Jodhpur.

97. Jabar Singh S/o Shri Mishri Singh,, R/o Baldev Nagar, Shiv
Basti, Jodhpur.

98. Yogesh Kumar S/o Shri Ummed Lal,, R/o 173, Baldev Nagar,
Masooria, Jodhpur.

99. Durga Ram S/o Shri Banshi Lal,, R/o Outside Nagori Gate,
Meghwal Basti, Jodhpur.

100. Hitesh S/o Shri Suresh Chand,, R/o 19/686, Chopasni
Housing Board, Jodhpur.

101. Om Prakash S/o Shri Kanjilal,, R/o Ramdeo Mandir, Bheel
Basti, Masooria, Jodhpur.

102. Ajaz Mohd. S/o Barkattullah,, R/o Infront of Kothari Building,
Lakhara Bazar, Jodhpur.

103. Sunil Tiwari S/o Shri Khem Raj Tiwari,, R/o Gali No. 1, Near
Gautam School, Sharan Colony, Jodhpur.

104. Mahendra Vishnoi S/o Shri Mukna Ram,, R/o 19E, Chopasni
Housing Board, Doordarshan Colony, Jodhpur.

105. Heer Singh S/o Shri Devi Singh, R/o Gananand Colony,
Suthla, Jodhpur.

106. Prahlad Singh S/o Bheru Singh,, R/o Plot No. 926, BJS,
Colony, Gandhipura, Jodhpur.

107. Dharma Ram S/o Shri Lalji,, R/o Gajananand Colony, Suthla,
Jodhpur.
                              (63 of 94)
                                                      [SAW-741/2015]



108. Om Prakash S/o Shri Hans Raj Ji, R/o Banjara Colony,
Bhadwasia Phatak, Jodhpur.

109. Kishore Kumar S/o Kewal Ramji,, R/o Banjara Colony,
Bhadwasia Phatak, Jodhpur.

110. Bhanwar Singh S/o Ishwar Singh,, R/o H- 26, Basni Second
Phase, Jodhpur.

111. Shrawan Singh S/o Shri Rajveer Singh,, R/o Shere Rajashtan
Colony, Pratap Nagar, Jodhpur.

112. Bhanwar Singh S/o Bhopal Singh,, R/o 6- B-36, K.K. Colony,
Ist Phase, Basni, Jodhpur.

113. Ajay Singh S/o Shri Dungar Singh,, R/o BJS Colony, Jodhpur.

114. Mohd. Hanif S/o Shri Mohd. Khan,, R/o Sidhiyo Ka Bas,
Siwanchi Gate, Jodhpur.

115. Balwan Singh S/o Shri Champa Lal, R/o Makan No. 52, A-
Shakti Nagarm Gali No. 2, Jodhpur.

116. Bhawani Dan S/o Shri Bheem Dan, R/o Plot No. 40, Prem
Nagar, Panita Vihar, Sangari Phata, Jodhpur.

117. Prahlad Upadhyaya S/o Shri Suresh Upadhyaya,, R/o Derbi
Textile Colony, Jodhpur.

118. Ashu Singh S/o Shri Koj Singh,, R/o Gram Post Shekhala,
Tehsil Shergarh, Jodhpur.

119. Hindu Singh S/o Shri Chattar Singh,, Chopasni Shiksak
Colony, Jodhpur.

120. Kansingh S/o Bhawar Singh,, R/o Shyam Manohar Nagar
Chopasani Gaon, Jodhpur.

121. Sharwan Gehlot S/o Pukhraj Gahlot,, R/o Bhatti Ki Bawri,
Chopasni Road, Jodhpur.

122. Jetha Ram S/o Shri Moola Ram, R/o Kaparada House, Rasala
Road, Jodhpur.

123. Ramesh Singh S/o Shri Narpat Singh,, R/o Gordhan Colony,
Ratanada, Jodhpur.

124. Dhool Singh S/o Shri Madan Singh,, R/o Mohan Nagar, BJS,
Plot No. 79, Jodhpur.

125. Bhikam Chand Gaur S/c Amba Lal, R/o Nirman Colony, in
Front of Mandore Police Chowki, Mandore Jodhpur.
                              (64 of 94)
                                                       [SAW-741/2015]




126. Kumbharam S/o Shri Bhera Ram,, R/o Sector-7, New Power
House Road, Jodhpur.

127. Ramdev S/o Ram Pal,, R/o Dhapi Marble, Banar Road,
Nandadi, Jodhpur.

128. Bhanwar Singh S/o Govind Singh,, R/o in Front of JP School,
Keme Ka Kuwa, Pal Road, Jodhpur.

129. Suresh Naik S/o Raghunath Naik, R/o Near Civil Airport,
Pabupura, Air Force, Jodhpur.

130. Sumit Kumar S/o Nand Kishore, R/o 3-J-66, Kudi Bhagtasani,
Sector-3, Jodhpur.

131. Mordhwaj S/o Bajrang Singh,, Plot No. 40, Mohan A-BJS
Coloney, Jodhpur.

132. Madan Singh Rathore S/o Devi Singh,, Gajanand Colony,
Suthla, Near Dharamshala, Jodhpur.

133. Roshan Lal S/o Chunni Lal, R/o 2/10/39, Kudi Bhagtasani,
Housing Board, Jodhpur.

134. Mukesh Gharu S/o Heeralal Gharu, R/o 4D2, Kudi
Bhagtasani, Housing Board, Jodhpur.

135. Hanuman Singh S/o Champalal, R/o Behind Parihar Nagar,
Plot No. 57, Ramsagar Road, Jodhpur.

136. Naval Singh S/o Sujan Singh,, R/o 36/33, Police Line,
Ratanada, Jodhpur.

137. Hanuman Ram S/o Chaina Ram, R/o Ashok Coloney, Ram
Sagar, Jodhpur.

138. Bheek Singh S/o Bheru Singh,, Ganeshpura, Ratanada,
Jodhpur.

139. Laxman Singh S/o Moti Singh,, R/o Gali No. 3, Ashok
Coloney, Ramsagar, Jodhpur.

140. Heeralal S/o Tulsi Ram, R/o Ummed Chowk, Jodhpur.

141. Sanjeev Kumar S/o Prahlad Kumar, R/o Indira Coloney,
Ratanada, Jodhpur.

142. Manmohan S/o Nemichand, R/o Nagori Gate, Kalal Coloney,
Jodhpur.

143. Manmohan Singh S/o Mohan Lal, R/o Nagori Gate, Kalal
                              (65 of 94)
                                                      [SAW-741/2015]



Coloney, Jodhpur.

144. Tej Singh S/o Hari Ram, R/o Paanch Batti, Sansi Coloney,
Ratanada, Jodhpur.

145. Jagdish S/o Hari Ram, R/o Paanch Batti, Sansi Coloney,
Ratanada, Jodhpur.

146. Uday Singh S/o Durjan Singh,, R/o Plot No. 343, ZSA-
Sector, BJS Coloney, Jodhpur.

147. Takhat Singh S/o Achal Singh,, R/o 304, ZSA BJS Coloney,
Jodhpur.

148. Bahadur Singh S/o Hari Singh,, Plot No. 468, Mohan Nagar,
BJS, Jodhpur.

149. Gopal Singh S/o Nahar Singh,, R/o C-36/74, Police Line,
Jodhpur.

150. Vikram S/o Manohar Lal, R/o Reserve Police Line, Makan No.
C-36/11, Jodhpur.

151. Surendra Singh S/o Ganga Singh,, R/o 232, BJS, Hanwant-A,
Jodhpur.

152. Tribhuvan Chouhan S/o Bhanwar Singh, R/o Near Sindhi
Dharamsahala, Subhash Chowk, Ratanada, Jodhpur.

153. Kuldeep Singh S/o Pushkar Narayan Singh, R/o 14/242,
C.H.B., Jodhpur.

154. Prem Kumar S/o Madhu Ram, R/o Behind Bhadwasiya
School, Gali No. 1, Jodhpur.

                                                ----Respondents

                D.B. Spl. Appl. Writ No. 224 / 2016
1. The State of Rajasthan Through the Secretary,, Home
Department, Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant (Superintendent of Police),, Home Guards
Training Centre, Bikaner.

                                                   ----Appellants

                             Versus

Swaroop Acharya S/o Sh. Subhash Chandra Acharya, Aged About
                              (66 of 94)
                                                      [SAW-741/2015]



33 Years, R/o Chounkhuti Mohalla Near Hanuman Ji Ka Mandir,
Railway Crosing, Bikaner.

                                                 ----Respondent

                D.B. Spl. Appl. Writ No. 226 / 2016
1. The State of Rajasthan Through the Secretary,, Home
Department, Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant),, Home Guards Training Centre, Sri
Ganganagar.

4. The Commandant,, Home Guards Training Centre,
Hanumangarh.

5. The Commandant, Home Guards Training Centre,, Jodhpur.

                                                   ----Appellants

                             Versus

1. Kashiram S/o Shri Sh. Ramlal (Belt No. 146),, Aged About 32
Years, R/o 47 Shivalik, Enclave II, Sri Ganganagar.

2. Jai Chand S/o Sh. Debu Singh (Belt No. 199), Aged About 36
Years, R/o VPO 11 Z Sri Ganganagar.

3. Sandeep Kumar S/o Sh Mahaveer Singh (Belt No. 424), Aged
About 25 Years, R/o VPO Gali No.1 Sidhu Colony, Sri Ganganagar.

4. Dulichand S/o Budhram (Belt No. 166),, Aged About 30 Years,
R/o Gali No. 2 Indra Colony, Sri Ganganagar.

5. Laxminarayan S/o Momanchand (belt No.311), Aged About 31
Years, R/o Gali No.4 Ward No. 45 Guru Nanak Basti, Sri
Ganganagar.

6. Jorawar Singh S/o Hardyal Singh (belt No. 279), Aged About 36
Years, R/o 1 M 27 Sadbhawna Nagar 3A, Sri Ganganagar.

7. Ramesh Kumar S/o Momanchand (Belt No.304), Aged About 36
Years, R/o Gali No.4 Ward No. 45 Guru Nanak Basti, Sri
Ganganagar.

8. Jitendra Kumar S/o Ram Singh (belt No.36), Aged About 40
Years, R/o 3E Choti SSB Road Gali No. 7 Shiv Nagar, Sri
Ganganagar.

9. Rajesh Kumar S/o Jagdish Prasad Sharma, (belt No.20), Aged
                              (67 of 94)
                                                      [SAW-741/2015]



About 37 Years, R/o Water Works Colony, Shri Ganganagar.

10. Anand Prasad S/o Bharat Shah, (belt No.422), Aged About 44
Years, R/o 5E Chooti Ramdo Colony House No. 63, Shri
Ganganagar.

11. Krishan Kumar S/o Bhow Singh, (belt No.155), Aged About 40
Years, R/o Karni Marg 3E Chotti, Shri Ganganagar.

12. Jagdish S/o Chhaju Ram, (Belt No.430), Aged About 32 Years,
R/o Ward No.47, Indra Chonk, Shri Ganganagar.

13. Jitendra Singh S/o Umed Singh, (belt No.25),, Aged About 34
Years, R/o 4c, Blick Room 5 Police Line Shri Ganganagar.

14. Rajesh Kumar S/o Sita Ram, (belt No. 213),, Aged About 36
Years, R/o 5p7, Jawhar Nagar, Shri Ganganagar.

15. Pankaj Sachdeva S/o Ashok Kumar, (belt No.347),, Aged
About 27 Years, Ward No.41, House No.18 Satsang Vihar Near
Indra Colony, Shri Ganganagar.

16. Yogesh Kumar Sharma S/o Shri Radhey Shyam Sharma, (Belt
No.84),, Aged About 39 Years, R/o Ward No.23 Saharan Colony,
Fatehgarh Mod, Hanumangarh Town, Dist. Hanuman Garh.

17. Chhatrapal S/o Sh. Kunwar Lal, (belt No.405),, Aged About 44
Years, R/o House 195-C, Saraswati Nagar, Basni, Jodhpur.

18. Sri Kishan Deora S/o Sh. Kewal Ram Deora, (belt No.1326),,
Aged About 29 Years, R/o Omprakash Tak House No.3/24 Paota C
Road, Jodhpur.

                                                ----Respondents

                D.B. Spl. Appl. Writ No. 331 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant, Home Guards Training Centre,, Ajmer.

4. The Commandant, Home Guards Training Centre, Jodhpur.

5. The Commandant Home Guards Training Centre, Sri
Ganganagar

                                                   ----Appellants

                             Versus
                               (68 of 94)
                                                        [SAW-741/2015]




1. Dharmichand S/o Late Shri Seela Ram Dhobi (Belt No. 24),,
Resident of Behind G.P.O., Near Chudi Bazar Street, Purani Mandi,
Ajmer.

2. Hari Ram S/o Ramkaran (Belt No. 163),, Resident of Rajiv
Colony, Gali No. 1, Near LIC Colony, Vaishali Nagar, Ajmer.

3. Shailendra S/o Sh. Ram Prasad (Belt No. 423),, R/o
Kishanganj, Rembula Road, Near Pani Tanki, Indra Colony, Ajmer.

4. Vishnu Mehra S/o Late Sh. Bhanwar Lal (Belt No. 372),,
Resident of Kishanganj, Rembulla Road, Near Pani Tanki, Indra
Colony, Ajmer.

5. Pradeep Mehra S/o Sh. Rajendra Mehra (Belt No. 143),,
Resident of H.No. 85, Near Kailashpuri Meera School, Ajmer.

6. Dilip Singh S/o Shri Gopal Singh (Belt No. 194),, Resident of
56/2 A, Loha Khan New Basti, Ajmer.

7. Prithvi Singh S/o Amar Singh (Belt No. 187),, Resident of 47,
Shastri Nagar, Jetiya Hills, Data Nagar, Ajmer.

8. Mahesh Kumar S/o Late Sh. Lalram (Belt No. 178),, Resident of
Gaddi Maliyan, Behind Aludiya Floor Mill, Ajmer.

9. Nawal Kishore S/o Kunji Lal Sharma (Belt No. 346),, Resident
of Gadh Ke Pas, Bandanwada, Ajmer.

10. Mohammad Shabbir S/o Mohammad Sagir (Belt No. 426),,
Resident of Choti Nagphani Laxmi Mohalla, Gali No. 2, Ajmer.

11. Vishnu Kumar Bhat S/o Gopilal Bhat (Belot No. 165 ),,
Resident of Village Hathi Kheda, Phai Sagar Road, Ajmer.

12. Ghanshyam Sharma S/o Ramji Lal (Belt No. 36),, Resident of
548/54 Shantipura Gali No. 1, Vaishali Nagar Road, Ajmer.

13. Pratap Singh S/o Ramdeen Singh Panwar (Belt No. 191),,
Resident of Rawatnagar Boraj,, Phai Sagar, Ajmer.

14. Guman Singh S/o Shri Raghuveer Singh (Belt No. 575),
Resident of Plot No. 4, Sundar Nagar, Kotda, Pushkar Road,
Ajmer.

15. Ramesh Kumar S/o Sh. Ramlal (Belt No. 325),, Resident of
Ward No. 4, Chandani Chowk, Old Abadi, Sri Ganganagar.

16. Sharwan Kumar S/o Sh. Lacha Ram (Belt No. 1088),, Resident
of Gandhi Nagar, Magra Punjla, Jodhpur.
                               (69 of 94)
                                                       [SAW-741/2015]



                                                 ----Respondents

                D.B. Spl. Appl. Writ No. 447 / 2016
1. The State of Rajasthan Through the Secretary,, Home
Department, Government of Rajasthan, Secretariat, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant Home Guards Training Centre, Barmer.

                                                    ----Appellants

                              Versus

1. Kanhaiya Lal S/o Shri Ghewar Chandji, Aged About 30 Years,
Resident of Near Ranuja Trirth, Ward No. 35, Balotra, District
Barmer.

2. Kuldeep Sodha S/o Shri Narpat Singh Sodha,, R/o Ranveer
Chowk, Gandhipura, Balotra, District Barmer.

3. Thakra Ram S/o Shri Harka Ramji,, Resident of Near Dugdh
Dairy, Magji Ki Dhani, Balotra.

4. Hansraj S/o Shri Chuna Ram,, Resident of Ramdeo Colony,
Rabarion Ka Tanka, Hard No. 29, Balotra.

5. Rupesh Kumar S/o Shri Bhura Ram,, Resident of Shashtri
Colony, Behind. Krishi Mandi, Balotra.

6. Mala Ram S/o Shri Tara Ram,, Resident of Bheel Basti, Ward
No. 23, Balotra.

7. Jagdish Prasad S/o Shri Megha Ram,, Resident of Opposite
Dugdh Dairy, Ward No. 29, Panchpadra Road, Balotra.

8. Sawai Singh S/o Shri Mohan Singh,, Resident of Ward No. 32,
Gali No. 7, Indira Colony, Barmer.

9. Hari Singh S/o Shri Kump Singh,, Resident of Village Post
Mahabar, Barmer.

10. Rugha Ram S/o Shri Khema Ram,, Resident of Ward No. 14,
Baldeo Nagar, Barmer.

11. Joga Ram S/o Shri Chena Ram Suthar,, Resident of Infront of
Kishan Chhatrawas, Railway Quarters, E-45, Railway Colony,
Barmer.

12. Kalyan Singh S/o Shri Gemar Singh,, Resident of in Front of
Police Line, Laxminagar, Barmer.
                              (70 of 94)
                                                       [SAW-741/2015]




13. Pukhraj S/o Shri Ghewar Chand,, Resident of Maliyon Ka Bas,
Balotra.

14. Lalram S/o Shri Nimba Ram,, Resident of Railway Board No. 3,
Regarpura Maliyon Ka Bas, Balotra.

15. Om Prakash S/o Shri Jassa Ram,, Resident of Panchpadra
Road, Ward No. 33, Balotra.

16. Malam Singh Bhati S/o Shri Kalyan Singh,, R/o Samdari Road,
in Front of Jat Building, Balotra.

17. Vishana Ram S/o Shri Tara Ram,, R/o Railway Phathak, Qheel
Basti, Balotra.

18. Jagdish Kumar S/o Hsri Nathuramji,, R/o Near Railway
Phathak, Near Bheel Basti, Balotra.

19. Om Prakash S/o Shri Ratan Lal Ji, R/o Behind Jain Hostel Ward
No. 7, Balotra.

20. Madan Puri S/o Shri Basant Puri,, R/o Rabariyon Ka Tanka,
Balotra.

21. Ran Singh S/o Shri Mod Singh,, R/o Ward No. 3, Barmer.

22. Jai Kishan S/o Shri Ukaram Ji,, R/o Rear Agarsen Samaj
Bhawan, Balotra.

23. Ganpat Singh S/o Shri Amar Singh,, R/o Village Kalawa, Post
Tilwara, District Barmer.

24. Indra Singh S/o Shri Amar Singh,, R/o Village Kalawa, Post
Tilwara, District Barmer.

25. Dhanraj S/o Bhri Gumna Ram,, R/o in Fornt of Naveen
Shiknhan Sanathan. Shastrinagar. Barmer.

26. Chela Ram S/o Shri Rama Ram,, R/o Main Post Ashara Via
Balotra, District Barmer.

27. Ugam Singh S/o Shri Shaitan Singh,, R/o Dugdh Dairy,
Balotra.

28. Bagaram S/o Shri Pema Ram,, R/o Akadiya Mahadev Mandir,
Ward No. 35, Balotra.

29. Ganga Ram S/o Shri Padma Ram,, R/o v & p Jogasar, Baitu
Bhopji, District Barmer.

30. Ramesh Kumar S/o Shri Mohan Lal,, R/o Railway Colony, 8-4,
                               (71 of 94)
                                                         [SAW-741/2015]



Balotra.

31. Balgopal S/o Shri Goma Ram,, Ro Near Sudha Mata Mandir,
Ward No. 29, Balotra.

32. Mahendra Singh S/o Shri Nar Singh,, R/o Ranveer Chowk,
Ghandhi Pura, Balotra.

33. Shanti Lal S/o Shri Anda Ram,, R/o Gerala, Barmer.

34. Dharu Ram S/o Shri Mote Ram,, R/o Akadiya Mahadev Mandir,
Balotra.

35. Ratan Singh S/o Shri Mohan Singh,, R/o Gran Mandapura,
Panchpadra, District Barmer.

36. Chetan Ram S/o Shri Rana Ramji,, R/o Shastri Colony, Ward
No. 33, Barmer.

37. Jaswant Singh Sodha S/o Shri Shivdan Singh, R/o Ranveer
Chowk, Gandhipura, Balotra.

38. Laxman Mali S/o Shri Nema Ramji,, Rio Hem Sagar Colony,
Balotra.

39. Dilip Singh, S/o Shri Lal Singh,, R/o Behind Chungi Naka,
Balotra.

40. Roopa Ram S/o Shri Raju Ram,, R/o Village Kapurdi, District
Barmer.

41. Bharat Kumar S/o Shri Vagta Ram,, R/o Gandhipura, Balotra.

42. Santosh Kumar S/o Shri Banshi Lalji,, R/o Ramaji Ki Badi,
Gandhipura, Balotra.

43. Abhay Singh S/o Shri Punam Singh, R/o Behind Masjid, Ward
No. 12, Balotra.

44. Vikram Singh S/o Shri Prithvi Singh,, R/o Indira Colony,
Barmer.

45. Arvind Kumar S/o Shri Bhagwan Das,, R/o Nahru Colony Road,
Ward No. 27, Balotra.

46. Taga Ram S/o Shri Mangla Ram,, R/o Akadiya Mahadev
Mandir, Ward No. 35, Balotra.

47. Khima Ram S/o Shri Raju Ram,, R/o Ward No. 29, Near Krishi
Mandi, Balotra.

48. Prem Singh S/o Shri Amar Singh,, R/o Village Kalawa, Post
                               (72 of 94)
                                                          [SAW-741/2015]



Tilwara, Tehsil Panchpadra, District Barmer.

49. Gopal S/o Shri Manoj,, R/o Mali Samaj Bhawan, Gandhipura,
Balotra.

50. Ajeet Singh S/o Shri Devi Dan,, R/o Malwa, Balotra.

51. Naresh Kumar S/o Shri Ganpat Lalji,, R/o Jat Colony, Samdari
Road, Ward No. 30, Balotra.

52. Badarmal S/o Shri Bhanwar Lal,, R/o Mahadeo Colony, Ward
No. 28, Balotra.

53. Paras Mal S/o Shri Bhanwar Lal,, R/o Shiv Chouraha, Bheel
Basti, Balotra.

54. Yuv Raj Soni S/o Shri Radhoy Shyamji,, R/o Manchhapuran
Balaji Ka Chowk, Ward No. 20, Balotra.

55. Ramesh Acharya S/o Shri Kohru Rom,, R/o Balotra.

56. Idan Singh S/o Shri Amb Singh,, R/o Samdari Road, Balotra.

57. Ramesh S/o Shri Mala Ram,, R/o Sanshi Colony, Balotra.

58. Kamlesh Kumar S/o Shri Narayan Lal,, R/o Panchpadra Road,
Behind Chungi Chowki, Balotra.

59. Karna Ram S/o Shri Sawa,, R/o Bheel Basti, Jasol, District
Barmer.

60. Kishore S/o Shri Sona Ram,, R/o Sanshi Colony, Balotra.

61. Prem Prakash S/o Shri Choutha Ram,, R/o Sri Ram Nagar,
Ward No. 17, Balotra.

62. Kishna Ram S/o Shri Panna Ram Ji,, R/o Behind Krishi Mandi,
Shastri Nagar, Ward No. 32, Balotra.

63. Udgiri S/o Shri Jasgiri,, R/o V & P Panchpadra, Raiko Ka Baa,
Balotra. District Barmer.

64. Choutha Ram S/o Shri Likma Ram,, R/o Ward No. 34, Balotra,
District Barmer.

65. Ganesh Soni S/o Shri Purshottam Dasji,, R/o Shastri Colony,
Barmer.

66. Praveen Kumar S/o Shri Pokar Ram,, R/o Near Mali Samaj
Bhawan, Gandhipura, Balotra.

67. Hanif Khan S/o Shri Khamish Khan,, R/o Near Senior
                              (73 of 94)
                                                      [SAW-741/2015]



Secondary School Ward No. 33, Balotra.

68. Achla Ram S/o Shri Jawara Ram,, R/o Behind Dugdh Dairy,
Balotra Rural, Barmer.

69. Mangi Lal S/o Shri Rana Ram,, R/o Sanshiyon Ka Bas, Ward
No. 29, Bus Stand Balotra.

70. Laxman S/o Shri Mishra Ram,, R/o Bheel Basti, Ward No. 20,
Balotra.

71. Panna Lal S/o Shri Thakra Ram,, R/o Behind Dugdh Dairy,
New Bus Stand Balotra.

72. Chhagan Das S/o Shri Shanker Das,, R/o Ward No. 35,
Panchpadra Road, Balotra.

73. Khima Ram S/o Shri Sona Ram,, R/o Sanshi Colony, Ward No.
29, Balotra.

74. Jitendra Kumar S/o Shri Kera Ram, R/o Shastri Nagar,
Balotra.

75. Deepa Ram S/o Shri Jora Ram,, R/o Gandhipura, Ward No. 18,
Mali Samaj Bhawan, Balotra.

76. Sunil Dave S/o Shri Maghraj Dave,, R/o Krishi Mandi, Mundra
Road, Balotra.

77. Padma Ram S/o Shri Hari Ram,, R/o Sanshi Colony, Balotra.

78. Manshi Ram S/o Punma Ram,, R/o Sanshi Colony, Balotra.

79. Hakam Ram S/o Shri Nathu Ram,, R/o Sanshi Colony, Balotra.

80. Kundan Mal S/o Shri Chaila Ram,, R/o Nehru Colony, Ward
No. 21, Balotra.

81. Ashok Puri S/o Shri Bheekh Puri,, R/o Samdari Road, Balotra.

82. Padma Ram S/o Shri Rahu Ram,, R/o Sanshi Basti, Dugdh
Dairy, Balotra.

83. Rijuram S/o Shri Ramaram,, R/o Ward No. 29, Dugdh Dairy,
Balotra.

84. Babu Lal S/o Shri Khuma Ram,, R/o Railway Colony, Barmer.

85. Kena Ram, S/o Shri Bhanwar Singh,, R/o Behind Bijli Ghar,
Balotra.

86. Om Prakash S/o Shri Champa Lal,, R/o Bera Sakaran, Balotra.
                               (74 of 94)
                                                        [SAW-741/2015]



(Rural), Barmer.

87. Vishna Ram S/o Shri Bhalla Ram,, R/o v & P Parlu, Tehsil
Panchpadra, District Barmer.

88. Ummed Singh S/o Shri Dharma Singh,, R/o Jasol, Balotra.

89. Suresh Prakash S/o Shri Ratna Ram,, R/o v & P Borawas,
Balotra.

                                                  ----Respondents

                D.B. Spl. Appl. Writ No. 474 / 2016
1. The State of Rajasthan Through the Secretary,, Home
Department, Government of Rajasthan, Secretariat, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defense & Home Guards. Rajasthan. Jaipur.

3. The Commandant Home Guards Training Center., Jodhpur.

                                                     ----Appellants

                              Versus

1. Shankar Ram Inaniya S/o Rampal Ji,, Aged About 41 Years,
Resident of Inaniyan Ki Dhani, Borunda, Tehsil Pipar City, Jodhpur.
(Belt No. 2345).

2. Anil Meghwal S/o Shankar Lal Meghwal,, Aged About 30 Years,
Resident of New Colony, Borunda, Tehsil Pipar City. Jodhpur. (Belt
No. 2367).

3. Ramswaroop S/o Rampal Ji,, Aged About 33 Years, Resident of
Inaniyan Ki Dhani, Borunda, Tehsil Pipar City, Jodhpur. (Belt No.
2346).

4. Jitendra Joshi S/o Prakash Chandra Joshi,, Aged About 27
Years, Resident of Opposite Senior School, Borunda, Tehsil Pipar
City, Jodhpur. (Belt No. 2349).

5. Paras Ram S/o Danwar Ram,, Aged About 28 Years, Resident of
Inaniyon Ki Dhani, Borunda, Tehsil Pipar City. Jodhpur. (Belt No.
2370).

6. Ravindra Singh S/o Raghuveer Singh,, Aged About 34 Years,
Resident of Borunda, Tehsil Pipar City, Jodhpur (Belt No. 2348).

7. Rajat S/o Bhawani Prasad,, Aged About 24 Years, Resident of
New Colony, Borunda, Tehsil Pipar City. Jodhpur. (Belt No. 2300).

8. Sanjay Gharu S/o Ugama Ram,, Aged About 31 Years, Resident
                                (75 of 94)
                                                         [SAW-741/2015]



of Harijan Basti, Borunda, Tehsil Pipar City, Jodhpur. (Belt No.
2369).

9. Hosiyar Singh S/o Rajendra Singh,, Aged About 25 Years,
Resident of Sunaron Ka Bas, Pipar City, Jodhpur. (Belt No. 2333).

10. Bharat Kumar S/o Bhanwar Lal,, Aged About 29 Years,
Resident of Chokidaron Ka Bas. Borunda. Tehsil Pipar City.
Jodhpur. (Belt No. 2362).

11. Surgyan Singh S/o Jeevan Singh,, Aged About 29 Years,
Resident At Near Loharon Ki Masjid. Borunda. Tehsil Pipar City.
Jodhpur. (Belt No. 2347).

                                                   ----Respondents

                D.B. Spl. Appl. Writ No. 495 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Government of Rajasthan, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards. Rajasthan. Jaipur.

3. The Commandant (Superintendent of Police),, Home Guards
Training Centre, Pali.

                                                      ----Appellants

                               Versus

1. Mohd. Yasin Shah S/o Mohd. Habib Shah, Aged About 40 Years,
Belt No. 428 B/c Muslim R/o Aakaya Colony, Bali District Pali
(Raj.)

2. Shakti Singh Khichi S/o Sh. Narayan Singh,, Aged About 23
Years, Belt No. 307 R/o Rawlo Ka Bas, Mukam Post Bali, District
Pali (Raj.).

3. Vishal Bhadhur S/o Sh. Himmat Singh, Aged About 28 Years,
Belt No. 411, R/o Aaimata Chowk Bali, Pali.

4. Narayan Lal S/o Sh. Kuparam,, Aged About 48 Years, Belt No.
430 R/o Dr. Ambedkar Colony, Bali, District Pali (Raj.)

5. Mohanlal S/o Sh. Durga Ram, Aged About 48 Years, Belt No.
414, R/o Dr. Ambdekar Colony, Bali, District Pali (Raj.)

6. Bhanwar Singh S/o Sakaram, Aged About 30 Years, Belt No.
420 R/o Mukam Post Sewdi, Tehsil Bali, District Pali.

7. Mahendra Kumar S/o Nena Ram, Aged About 30 Years, Belt No.
422, R/o Village Sesla, Tehsil Bali, District Pali.
                               (76 of 94)
                                                         [SAW-741/2015]




8. Indra Singh S/o Thakat Singh, Aged About 35 Years, Belt No.
436, R/o Mukam Post Datiwada, PS Falna, District Pali.

9. Hariram Devasi S/o Lachharam, Belt No. 496 R/o Ward No. 2,
Rebariyon Ki Dhani, Bali, District Pali (Raj).

10. Mohd. Farid S/o Suleman, Belt No. 438 R/o Chippon Ka Bas,
PS Bali, District Pali (Raj.)

11. Chen Singh S/o Jalam Singh,, Aged About 40 Years, Belt No.
264, R/o Azad Basti, Bali, Tehsil Bali, District Pali (Raj).

12. Pratam Ram S/o Manaram,, Aged About 48 Years, Belt No.
418, R/o Dr. Ambedkar Colony, Bali, District Pali (Raj.)

13. Govind Meghwal S/o Asaram,, Belt No. 400, R/o Dr. Ambedkar
Colony, Bali, District Pali (Raj.)

14. Chaggan Lal S/o Ruparam,, Aged About 35 Years, Belt No.
526, R/o Dr. Ambedkar Colony, Bali, District Pali (Raj.)

15. Kewal Chand S/o Manaram,, Belt No. 419, R/o Dr. Ambedkar
Colony, Bali, District Pali (Raj.)

16. Amrit Lal S/o Punaram, Belt No. 421, R/o Mukam Post
Dantiwada, PS Falna, District Pali.

17. Kishan Lal S/o Sh Mishrilal, Aged About 23 Years, Belt No.
507, R/o Mukam Post Radawada, Tehsil Bali, District Pali (Raj.)

18. Kesharam S/o Sh Samartha Ram, Aged About 35 Years, Belt
No. 404, R/o Mukam Post Bilapur, PS Bali, District Pali.

19. Lalit Narayan S/o Chunnilal,, Aged About 40 Years, Belt No.
471, R/o Dr. Ambedkar Colony, Tehsil Bali, District Pali.

20. Pukraj S/o Shri Deva Ram,, Aged About 38 Years, Belt No.
481, R/o Village Sadra, Post Latara, Tehsil Bali, District Pali.

21. Bajulal S/o Laduram,, Aged About 37 Years, Belt No. 384, R/o
Keshpura Marg, Radawa, Tehsil Beli, District Pali.

22. Amraram S/o Laduram,, Aged About 35 Years, Belt No. 517,
R/o Mukam Radawa, Post Bali, Tehsil Bali, District Pali.

23. Mahender Kumar S/o Nainaram,, Aged About 34 Years, Belt
No. 422, R/o Gharuka Jaav, Tehsil Bali, District Pali.

24. Mangilal S/o Pokharlal,, Aged About 46 Years, Belt No. 432,
R/o Dr. Ambedkar Colony, P.S. Bali, Tehsil Bali, District Pali.
                                 (77 of 94)
                                                             [SAW-741/2015]



25. Rustam Khan So Jamaludeen,, Aged About 40 Years, Belt No.
409, R/o Tibi Ka Jaav, Dr. Ambedkar Colony, P.S. Bali, Tehsil Bali,
District Pali.

26. Magaram S/o Darga Ram,, Aged About 30 Years, Belt No. 332,
R/o Jogiyon Ka Bass, Radawa, Tehsil Bali, District Pali.

27. Narendr S/o Madan Lal,, Aged About 49 Years, Belt No. 416,
R/o Village Keshpura, Post and Tehsil Bali, District Pali.

28. Dhanna Ram S/o Bhera Ram,, Aged About 40 Years, Belt No.
431, R/o Grah Raksha Prashikshan Kendra, Tehsil Bali, District
Pali.

29. Dinesh Kumar Sen S/o Dhanna Ram Sen,, Aged About 23
Years, Belt No. 543, R/o Behind Old Police Station, Tehsil Bali,
District Pali.

30. Prem Singh S/o Banne Singh, Aged About 40 Years, Belt No.
413, R/o Mukam Post Datiwada, Tehsil Bali, District Pali.

31. Omprakash S/o Vanaram,, Aged About 30 Years, Belt No. 406
R/o Bhimrav Ambedkar Colony, P.S. Bali, Tehsil Bali, District Pali.

32. Kayum Khan S/o Sh. Shokat Khan, Aged About 47 Years, Belt
No. 412, R/o Sela Gate Haveli, PS & Tehsil Bali, District Pali.

33. Anandilal S/o Prabhulal, Aged About 32 Years, Belt No. 529
R/o Village Biroliyao, Post Perva, PS Bali, Tehsil Bali, District Pali.

34. Madho Singh S/o Bhim Singh, Aged About 23 Years, Belt No.
484, R/o Biroliyao, Post Perva, PS Bali, Tehsil Bali, District Pali.

35. Jagdish Kumar S/o Madan Lal, Aged About 32 Years, Belt No.
486, R/o Railway Colony, Falna Station, PS Falna District Pali.

36. Prakash Dangi S/o Sh Kharta Ram, Aged About 27 Years, Belt
No. 453, R/o Ambedkar Colony, Bali, District Pali.

37. Prakash Sirvi S/o Chela Ram, Aged About 23 Years, Belt No.
485, R/o Pipli Wala Jay Bayosa Ki Gali, Bali Mukam, Post Pali,
District Pali.

38. Dinesh Kumar Choudhary S/o Devaram, Aged About 26 Years,
Belt No. 459, R/o Mukam Post Punadiya P.S. Bali, District Pali.

39. Pratap Dangi S/o Khangara Ram Dangi,, Aged About 45 Years,
Belt No. 427, R/o State Bank Road, Bali, Tehsil Bali, District Pali.

40. Narendra S/o Magan Lal,, Aged About 28 Years, Belt No. 405,
R/o Railway Colony Khudala, Ward No. 5, Tehsil Bali, District Pali.
                               (78 of 94)
                                                       [SAW-741/2015]



                                                  ----Respondents

                D.B. Spl. Appl. Writ No. 570 / 2016
1. The State of Rajasthan Through the Secretary, Home
Department, Government of Rajasthan, Secretariat, Jaipur.

2. The Director General of Police Cum Commandant General,, Civil
Defence & Home Guards, Rajasthan, Jaipur.

3. The Commandant Home Guards Training Center,, Jodhpur.

                                                    ----Appellants

                              Versus

1. Narayan Dan S/o Jor Dan, Aged About 42 Years, Resident of
Savan Magra, Barunda, Tehsil Pipar City Jodhpur (Belt No 2350)

2. Ram Avatar S/o Bagda Ram, Aged About 25 Years, Resident of
Choukidaron Ka Bas, Borunda, Tehsil Pipar City, Jodhpur (belt No.
2361)

3. Chandra Prakash Sharma S/o Deep Chand Karesiya, Aged
About 30 Years, Resident of Karesiyon Ka Bas, Jain Mandir
Borunda, Tehsil Pipar City, Jodhpur Belt No. 2303)

4. Bija Ram S/o Bagda Ram, Aged About 27 Years, Resident of
Choukhidaron Ka Bas, Borunda, Tehsil Pipar City, Jodhpur (Belt
No. 2360

5. Shankar Lal Inaniya S/o Kana Ram, Aged About 28 Years,
Resident of Inaniyon Ki Dhani, Borunda, Tehsil Pipar City. Jodhpur
(Belt No. 2327)

6. Omprakash Meghwal S/o Pancha Ram Meghwal, Aged About 28
Years, Resident of Meghwalon Ka Bas, Borunda, Tehsil Pipar City,
Jodhpur (Belt No. 2365 17)

7. Manohar Das S/o Girdhari Das,, Aged About 23 Years, Resident
of Brahmano Ki Bas, Borunda Ka Bas, Borunda, Tehsil Pipar City,
Jodhpur (Belt No. 2335)

8. Mahendra Punia S/o Bhanwar Lal, Aged About 21 Years,
Resident of Bhakaron Ki Dhani, Borunda, Tehsil Pipar City,
Jodhpur (belt No. 2351)

9. Kishan Singh S/o Prathvi Singh, Aged About 39 Years, Resident
of Savan Magra, Charno Ka Bas, Borunda. Tehsil Pipar City,
Jodhpur (belt No. 2340)

10. Shyam Lal Devasi S/o Nimba Ram Devasi, Aged About 23
Years, Resident of Near Ara Machin, Dharam Kanta, Borunda,
                               (79 of 94)
                                                        [SAW-741/2015]



Tehsil Pipar City, Jodhpur (Belt No. 2307)

11. Hema Ram Meghwal S/o Ram Pal, Aged About 29 Years,
Resident of Near Senior School, Borunda, Tehsil Pipar City,
Jodhpur (belt No. 2358)

12. Raju Ran Meghwal S/o Madan Lal, Aged About 29 Years,
Resident of Munna Bhai Ka Bhatte Ka Pas, Borunda, Tehsil Pipar
City, Jodhpur (belt No. 2364)

13. Manohar Lal S/o Bhanwar Lal, Aged About 33 Years, Resident
of Jingaron Ka Mohalla, Borunda, Tehsil Pipar City, Jodhpur (belt
No. 2359)

14. Bagda Ram S/o Bhola Ram, Aged About 31 Years, Resident of
Jingaron Ka Mohalla, Borunda, Tehsil Pipar City, Jodhpur (belt No.
2363)

15. Ram Chandra S/o Kano Ram, Aged About 29 Years, Resident
of Meghwalon Ki Dhani, Borunda, Tehsil Pipar City, Jodhpur (belt
No. 2366)

                                                  ----Respondents

                D.B. Spl. Appl. Writ No. 829 / 2016
1. State of Rajasthan Through the Secretary, Home Department,
Government of Rajasthan, Jaipur

2. The Director General of Police Cum Commandant General Civil
Defense & Home Guards, Rajasthan, Jaipur

3. The Commandant Home Guards Training Centre, Jaisalmer

                                                    ----Appellants

                              Versus

1. Heera Ram S/o Pusa Ram (belt No. 367), Aged About 42 Years,
R/o Gaffar Bhatta, Jaisalmer

2. Dheer Singh S/o Sh. Shankar Singh (belt No. 243), Aged About
28 Years, R/o Geeta Ashram Kacchi Basti, Jaisalmer

3. Ishwar Singh S/o Sh. Jalam Singh (belt No. 343), R/o Police
Line Kacchi Basti, Jaisalmer

4. Chutar Singh S/o Sh. Ghemar Singh Rathore (belt No. 289),
R/o Kishan Ghat Amer Sagar Jaisalmer

5. Guman Singh S/o Sh. Bhanwar Singh (belt No. 350), R/o Iindra
Colony, Ignp Jaisalmer
                               (80 of 94)
                                                       [SAW-741/2015]



6. Man Singh S/o Sh. Kishan Singhl (belt No. 294), R/o Babar
Magra Kachi Basti, Jaisalmer

7. Rajendra Kumar S/o Sh. Bhagwan Das (belt No. 368), R/o
Majdoor Pada Harijan Basti, Jaisalmer

8. Onkar Singh S/o Sh. Mehtav Singh (belt No. 329), R/o Babar
Magra, Jaisalmer

9. Chandraveer Singh S/o Sh. Mag Singh (belt No. 208),
R/oRamesh Talkies Ke Samne Mashi Pada, Jaisalmer

10. Sawai Singh S/o Sh. Goverdhan Singh (belt No. 46), R/o
Police Line Kachi Basti, Jaisalmer

11. Swroop Singh S/o Sh. Mag Singh (belt No. 277), R/o Baba
Bawri Jodhpur Road, Jaisalmer

12. Bhom Singh S/o Sh. Mohan Singh (belt No. 232), R/o Rewant
Singh Ki Dhani, Jaisalmer

13. Rewant Singh S/o Sh. Deep Singh (belt No. 241), R/o Rewant
Singh Ki Dhani, Jaisalmer

14. Gom Singh S/o Sh. Ugam Singh (belt No. 237), R/o Police Line
Kachi Basti, Jaisalmer

15. Banne Singh S/o Sh. Ugam Singh (belt No. 316), R/o Police
Line Kachi Basti, Jaisalmer

16. Manohar Singh S/o Sh. Rajpal Singh (belt No.29), R/o Police
Line Kachi Basti, Jaisalmer

17. Loon Singh S/o Sh. Bhut Singh (belt No. 30), R/o Police Line
Kachi Basti, Jaisalmer

18. Jethu Singh S/o Sh. Lakh Singh (belt No. 80), R/o Police Line
Kachi Basti, Jaisalmer

19. Janak Singh S/o Sh. Hakam Singh (belt No. 279), R/o Dariya
Nath Ki Bawri, Jaisalmer

20. Jethu Singh S/o Sh. Sajjan Singh (belt No. 284), R/o Police
Line Kachi Basti, Jaisalmer

21. Swaroop Singh S/o Sh. Narpat Singh (belt No. 430), R/o
Police Line Kachi Basti, Jaisalmar

22. Jetmal Singh S/o Sh. Dhur Singh (belt No. 42),, R/o Police
Line Kachi Basti, Jaisalmar

23. Manohar Singh S/o Sh. Asu Singh (belt No. 293),, R/o Police
                               (81 of 94)
                                                        [SAW-741/2015]



Line Kachi Basti, Jaisalmar

24. Renu Kumar S/o Sh. Bhanwar Singh (belt No. 253),, R/o Jai
Naryan Vyas Colony, Jaisalmar

25. Kamal Singh S/o Sh. Shaitan Singh (belt No. 282),, R/o Police
Line Kachi Basti, Jaisalmar

26. Ladhu Singh S/o Sh. Umed Singh (belt No. 283),, R/o Kishan
Ghat, Jaisalmar

27. Jitendra Singh S/o Sh. Tanne Rao Singh (belt No. 317),, R/o
Gaffur Bhatta, Jaisalmar

                                                  ----Respondents

                D.B. Spl. Appl. Writ No. 840 / 2016
1. The State of Rajasthan Through the Principal Secretary,,
Department of Home Government of Rajasthan, Secretariat,
Jaipur.

2. The Director General of Police Cum Commandant General, Civil
Defense & Home Guards,, Jaipur (raj.)

3. The Commandant,, Home Guards Training Centre, Police Line,
Pali.

4. The Commandant, Home Guards Training Centre,, Police Line,
Banswara.

                                                    ----Appellants

                              Versus

1. Kuldeep Singh S/o Shri Manhoar,, Aged About 21 Years, R/o
Bhomia Ka Rawala, Pratap Chowk Bali, Tehsil- Bali, Dist.- Pali.

2. Jaiendra Singh S/o Shri Balwant Singh Rathore,, Aged About 20
Years, R/o Mandareshwar Road, Banswara.

3. Ravindra Singh S/o Shri Devi Singh Rathore,, Aged Adult, R/o
New Housing Board Mahi Vistar Nagar, Plot No. 19, Banswara.

4. Puranveer Singh S/o Dilip Singh Rathore,, Aged Adult, R/o 07
Naharpura House, Fakari Behind Petrol Pump, Custom Road,
Banswara.

5. Narottam Singh S/o Manohar Singh,, Aged About 20 Years, R/o
Bhomia Ka Rawala, Pratap Chowk Bali, Tehsil- Bali, Dist.- Pali.

                                                  ----Respondents
                               (82 of 94)
                                                        [SAW-741/2015]



                D.B. Spl. Appl. Writ No. 889 / 2016
1. The State of Rajasthan Through the Secretary, Home
Department, Government of Rajasthan, Jaipur

2. The Director General of Police Cum Commandant General Civil
Defense & Home Guards, Rajasthan Jaipur

3. The Commandant Home Guards Training Centre, Jaisalmer

                                                     ----Appellants

                              Versus

1. Wahidullah S/o Jahur Khan, Belt No. 138, Aged About 28 Years,
R/o Village Nathusar, Tehsil Pokran, District Jaisalmer

2. Bahadur Khan S/o Kamal Khan, Belt No. 188, Aged About 48
Years, R/o Village Nathusar, Tehsil Pokran, District Jaisalmer

3. Khuda Bux S/o Azizulah Khan, Belt No. 205, Aged About 28
Years, R/o Village Gomath, Tehsil Pokran, District Jaisalmer

4. Arjun Singh S/o Sh. Bheekh Singh Belt No. 214, Aged About 25
Years, R/o Sundar Nagar, Pokran District Jaisalmer

5. Sawai Singh S/o Sh. Deen Singh Belt No. 174, Aged About 23
Years, R/o Sundar Nagar, Pokran District Jaisalmer

6. Durgesh Parsad S/o Sh. Narayan Lal Belt No. 196, Aged About
36 Years, R/o Rawon Ka Mohalla Ward No. 7, Pokran District
Jaisalmer

7. Mohammad Iqbal S/o Jamaldeen ,belt No. 142, Aged About 25
Years, R/o Sipahiyon Ka Mohalla, Pokran District Jaisalmer

8. Sahidullah S/o Jahur Khan Belt No. 220, Aged About 30 Years,
R/o Village Nathusar, Tahsil Pokran District Jaisalmer

9. Bhagirath S/o Sh. Mehraj Ram Belt No. 137, Aged About 38
Years, R/o Village Dholiya, Tehsil Pokran District Jaisalmer

10. Sattar Mohammad S/o Ratan Khan Belt No. 199, Aged About
36 Years, R/o Village Nathusar, Tehsil Pokran, District Jaisalmer

11. Saeed S/o Ridmal Khan Belt No. 145, Aged About 30 Years,
R/o Sipahiyon Ka Mohalla, Pokran District Jaisalmer

12. Nathu Lal S/o Sh. Hukma Ram Belt No. 149, Aged About 27
Years, R/o Village Jata Bas, Tehsil Pokran District Jaisalmer

                                                  ----Respondents
                               (83 of 94)
                                                        [SAW-741/2015]



                D.B. Spl. Appl. Writ No. 914 / 2016
1. The State of Rajasthan Through the Secretary,, Home
Department, Government of Rajasthan, Jaipur

2. The Director General of Police Cum Commandant General Civil
Defense & Home Guards,, Rajasthan, Jaipur

3. The Commandant Home Guards Training Centre,, Jaisalmer

                                                     ----Appellants

                               Versus

1. Hasan Khan S/o Shakar Khan (belt No. 81),, Aged About 31
Years, R/o Police Line Kacchi Basti, Jaisalmer

2. Pradeep Ram S/o Sh. Dadu Ram (belt No. 377),, Aged About 26
Years, R/o Bheel Basti Jethbhai Road, Jaisalmer

3. Shankar Lal S/o Sh. Kachba Ram (belt No. 89),, Aged About 36
Years, R/o Village Post Bhu District, Jaisalmer

4. Barma Ram Pannu S/o Sh. Kasba Ram Pannu (belt No. 383),,
Aged About 34 Years, R/o Bhu District, Jaisalmer

5. Dungar Singh S/o Sh. Natwar Singh (belt No. 90), Aged About
32 Years, R/o Village Post Bhaniyana, District-jaisalmer

6. Prema Ram S/o Sh. Kayam Ram Meghwal (belt No. 54),, Aged
About 35 Years, R/o Village Post Gaffur Bhatta, Tehsil & District-
jaisalmer

7. Satyendre S/o Sh. Jugta Ram (belt No. 62),, Aged About 31
Years, R/o Near Mataji Temple, Darjipada, Jaisalmer

8. Gopu Ram S/o Sh. Ravta Ram (belt No. 36),, Aged About 36
Years, R/o Gaffur Bhatta Kacchi Basti, Jaisalmer

9. Indra Ram S/o Sh. Rana Ram (belt No. 86),, Aged About 34
Years, R/o Near Purana Bijli Ghar, Nayak Mohalla, Jaisalmer

10. Amrit Lal S/o Sh. Teja Ram Meghwal (belt No. 100),, Aged
About 35 Years, R/o Ward No. 13 Ambedkar Colony, Jaisalmer

11. Manohar Lal S/o Sh. Amolak Das (belt No. 419),, Aged About
38 Years, R/o Ambedkar Colony, Jaisalmer

12. Devi Lal S/o Sh. Girdhari Lal (belt No. 093), Aged About 42
Years, R/o Chappar Pada, Jaisalmer

13. Ravi Singh S/o Sh. Labu Singh (belt No. 68),, Aged About 38
Years, R/o Village Post Chaapar Pada, Jaisalmer
                              (84 of 94)
                                                       [SAW-741/2015]




14. Gambhir Singh S/o Sh. Nakhat Singh (belt No. 271),, Aged
About 33 Years, R/o Police Line Kacchi Basti, Jaisalmer

15. Raghuveer Singh S/o Sh. Nakhat Singh (belt No. 32),, Aged
About 33 Years, R/o Police Line Kacchi Basti, Jaisalmer

16. Asu Khan S/o Sh. Alam Khan (belt No. 87),, Aged About 32
Years, R/o Police Line Kachi Basti, Jaisalmar

                                                 ----Respondents

                D.B. Spl. Appl. Writ No. 928 / 2016
1. State of Rajasthan Through the Secretary,, Home Department,
Govt. of Rajasthan, Jaipur

2. The Director General of Police Cum Commandant General, Civil
Defence & Home Guards, Rajasthan, Jaipur

3. The Commandant (superintendent of Police), Home Guards
Training Centre, Sirohi

                                                    ----Appellants

                              Versus

1. Indra Singh S/o Sh. Sardar Singh, Belt No. 301, Aged About 28
Years, R/o 76 Bhatiwas Chibba Gaon, Tehsil Shivganj, Distt-sirhoi
(raj.)

2. Narendra Kumar S/o Sh. Dhanna Lal, Belt No. 306, Aged About
35 Years, Badriji Ka Vass, Chhawani Shivganj Distt. Sirohi (raj.)

3. Ashish Kumar Aheer S/o Sh. Babu Lal Aheer, Belt No 287, Aged
About 24 Years, R/o Badriji Ka Vass, Chhawani Shivganj, Distt-
sirohi (raj.)

4. Chetaram S/o Sh Gomaram, Belt No 297, Aged About 42 Years,
Meena Ka Vass, Rukada, Tehsil Shivganj Dist. Sirohi (raj.)

5. Kamlesh Kumar S/o Sh. Durga Ji, Belt No 312, Aged About 39
Years, R/o Village Chandana, Tehsil Shivganj, Dist Sirohi

6. Pukhraj Meena S/o Sh Nawaram, Belt No 318, Aged About 40
Years, R/o Bada Mainwada, Chhawani Shivganj Distt. Sirohi

7. Bharat Kumar S/o Sh. Dala Ram, Belt No 313, Aged About 22
Years, R/o Bada Mainwada, Chhawani Shivganj Distt. Sirohi

8. Shankar Lal S/o Sh Deeparam Belt No 296, Aged About 26
Years, R/o Bada Mainwada, Chhawani Shivganj Distt. Sirohi
                                (85 of 94)
                                                        [SAW-741/2015]



9. Rohit Kumar S/o Sh. Satish Kumar Belt No 298, Aged About 21
Years, R/o Badriji Ka Vass, Chhawani Shivganj, Distt-sirohi (raj.)

10. Shankar Lal S/o Sh. Neti Ram Belt No 304, Aged About 26
Years, R/o Bada Mainwada, Chhawani Shivganj Distt. Sirohi

11. Babulal S/o Nawaldas, Belt No. 293, Aged About 44 Years, R/o
Neelkanth Mahadev Mandir, Sumerpur Pali, Posting At Shivganj
Sirohi

12. Vinod Kumar S/o Sh Nenaram, Belt No. 294, Aged About 30
Years, R/o Hiragharwadi Shivganj, Distt-sirohi

13. Hema Ram S/o Sh. Chatararam, Belt No 327, Aged About 39
Years, R/o Meeno Ka Was Posaliya, the Shivganj Distt Sirohi

14. Shanti Lal S/o Sh. Noparam, Belt No 316, Aged About 25
Years, R/o Kesharpura Khejariya Road, the Shivganj, Distt. Sirohi

15. Hemaram S/o Sh. Kachuwaram, Belt No. 295, Aged About 34
Years, R/o Kembeshwar Road, Keharpura, the Shivganj, Distt.
Sirohi

                                                  ----Respondents

_____________________________________________________

For Appellant(s)   :   Mr. Rajesh Panwar, AAG, Mr. Parvez

For Respondent(s) : Mr. Ankur Mathur, Mr. Rajendra, Mr. B.S.
                    Tanwar, Mr. R.C. Joshi,

_____________________________________________________

        HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS

HON'BLE MR. JUSTICE G.R. MOOLCHANDANI Judgment Per Hon'ble Mr. Justice Gopal Krishan Vyas 26/04/2017 In all above special appeals filed by the State of Rajasthan, the common judgment dated 12.3.2015 passed by the learned Single Judge in SBCWP No.4663/2012 alongwith other connected writ petitions, is under challenged.

The learned Addl. Advocate General submits that all the writ (86 of 94) [SAW-741/2015] petitions were filed by the Home Guards, who were enrolled as such after their selection in accordance with the Rajasthan Home Guards Act, 1963 and the Rajasthan Home Guard Rules, 1962 (hereinafter referred to as the Act of 1963 and the Rules of 1962 for short).

The enrollment of the home guards were made for rendering voluntary services, therefore, there enrollment cannot be treated as an appointment. In the writ petitions filed by the number of Home Guards including Ishwar Singh so many prayers were made by to regularize the services and grant of all service benefits, but learned Single Judge refused to issue any direction to regularize the service of the respondents-petitioners or to grant the relief for regular appointment, however, learned Single Judge gave directions that the respondents-petitioners working as Home Guard in the Home Guard Department shall be granted salary at the minimum of the pay prescribed for the post of Constable in the Police Department without any running pay scale, allowances etc and the said benefit shall be extended to the respondents- petitioners w.e.f. 1.3.2015. It was also held by the learned Single Judge that the aforesaid amount with revision of basic pay, if any, in the corresponding police department from time to time within a period of one month.

The learned Addl. Advocate General submits that as per the Act of 1963 and the Rules of 1962, the home guards after enrollment are rendering voluntary services, therefore, they are entitled for the honorarium prescribed under the Act and rules (87 of 94) [SAW-741/2015] none else. Therefore, the direction issued by the learned Single Judge to allow salary in the pay scale of constable prescribed in the police department, is against the express provision in the rules. It is further submitted that in case of Jiban Krishna Mondal & Ors Vs. State of West Bengal & Ors. (Civil Appeal No.6373/2010), decided on 10.3.2015, the Hon'ble Supreme Court held that home guards are not entitled for regularization of services and their duties, responsibilities and accountability and status cannot be equated with the police constables or personnel to claim parity with the pay or scale of pay as provided to the police personnel. Therefore, there is no question to pay salary of constable prescribed in the Police Department to the home guards. In view of the above judgment, it is submitted that all the aforesaid special appeals may kindly be allowed and the judgment impugned may kindly be quashed.

Learned counsels appearing for the respondents submits that although, the learned Single Judge has declined to issue any direction for regularization and treating the home guards as regular employee but passed an order to pay salary prescribed for the constables working in the Police Department for the reason that they are performing work of constable after their enrollment as home guard under the Act of 1963 and the Rules of 1962, therefore, there is no error in the judgment rendered by the learned Single Judge. In support of his arguments, learned counsel for the respondents invited our attention towards the judgment of the Hon'ble Supreme Court in the case of State of (88 of 94) [SAW-741/2015] M.P. & Ors. Vs. Damodar Malviya & Ors. (Special Leave to Appeal (C) Nos.21470-21471/2014) and other connected matters, decided on 21.1.2015 and submits that as per the aforesaid judgment, the respondents home guards are entitled for the minimum of the pay scale, which is basic pay of constable working in the police department.

Learned counsel for the respondents further invited our attention towards the judgment rendered by the Hon'ble Supreme Court in the case of Grah Rakshak, Home Guards Welfare Association Vs. State of H.P. & Ors. (Civil Appeal No.2759/2015) alongwith number of other civil appeals, decided on 11.3.2015 in which again it is held that no relief can be granted to the home guards either for regularization of the services or grant of regular appointment, however, taking into consideration the fact that services of home guards are utilized during emergency and for other purposes and at the time of their duty they are empowered with the power of police personnel, the State Government should pay them the duty allowances at such rates, total of which 30 days (a month) comes to minimum of the pay to which the police personnel of State are entitled. Therefore, in view of the aforesaid judgments, the direction issued by the learned Single Judge to pay salary of the pay scale prescribed for the post of constable of police department is perfectly justified. Therefore, all these special appeals filed by the State may kindly be dismissed.

After hearing, learned counsel for the parties, we have perused the Rajasthan Home Guard Act, 1963 in which Section 3 (89 of 94) [SAW-741/2015] provides for appointment of members, which reads as under:

"3. Appointment of members.-(1) Subject to the approval of the Commandant General, the Commandant may appoint as members of the Home Guards such number of persons, who are fit and willing to serve, as may from time to time be determined by the State Government, and may appoint any such member to any office of command in the Home Guards.
(2) Notwithstanding anything contained in sub-

section (1) the Commandant General may, subject to the approval of the State Government, appoint any such member to any post under his immediate control."

And as per the rules they are entitled to receive such allowances at such rates as the State Government may from time to time determine. Therefore, it cannot be said that enrollment of any home guard creates any right of substantive appointment because it is clear cut provided in the rules that it is volunteer services. In the judgment of the Hon'ble Supreme Court in the case of Jiban Krishna Mondal & Ors Vs. State of West Bengal & Ors. (supra) the Hon'ble Supreme while taking into consideration the Act of 1963 and the Rules of 1962 gave the following directions, which reads as under:

"19. A Careful perusal of genesis of Home Guards and its role will show that the Organization was always meant to be voluntary and it consisted of people from all walks of life. In fact Government servants were also enrolled in the Home Guards to be called as and when the need arises. A large number of State enactments i.e. Andhra Pradesh Home Guards Act, 1948, Bombay Home Guards Act, 1947, Assam Home Guards Act, 1947, Manipur Home Guards Act, 1966, Madhya Pradesh Home Guards Act, 1947, Punjab Home Guard Act, 1947, Rajasthan Home Guards Act, 1963 etc. placed before this Court in compilation by learned Attorney General during the hearing makes it (90 of 94) [SAW-741/2015] clear that the provisions of all these enactments are more or less similar. The voluntary nature is a basic feature of the Home Guards.
20. Majority of the appellants has attained the maximum age and are no more members of the Home Guards. The appointment letters enclosed by the remaining category of appellants, do not suggest that they are performing duty all over the year like any Government servant. There is nothing on the record to suggest the master-servant relationship. They were appointed pursuant to Home Guard Rules, 1962 and it is made clear that their services are voluntary and will not get any pay but the duty allowance as may be fixed by the State Government from time to time."

The aforesaid judgment was delivered by the Hon'ble Supreme Court on 10.3.2015 and on the next day i.e., 11.3.2015, another judgment was given by the Hon'ble Supreme Court in the case of Grah Rakshak, Home Guards Welfare Association Vs. State of H.P. & Ors. (supra), the Hon'ble Supreme Court gave the following directions, which reads as under:

"21. It is not the case of the State Government that enrollment/appointments of the Home Guards were backdoor engagement and illegal made in violation of Articles 14 and 16 of the Constitution of India. Therefore, the decision of this Court in Umadevi(3) is not applicable in the case of the appellants-Home Guards. Admittedly, there is no concept of wages. These volunteers are paid duty allowance and other allowances to which they are entitled. There is nothing on the record to suggest that they performed duties through out the year.
On the other hand, it is the specific case of the State that as and when there is requirement they were called for duty and otherwise they remained in their homes. Therefore, in absence of any details about continuity of service, month to month basis or year to year basis, the duties and responsibilities performed by them through out the year can neither be equated with that of police personnel.
(91 of 94) [SAW-741/2015]
22. In view of the discussion made above, no relief can be granted to the appellants either regularization of services or grant of regular appointments hence no interference is called for against the judgments passed by the Himachal Pradesh, Punjab and Delhi High Courts. However, taking into consideration the fact that Home Guards are used during the emergency and for other purposes and at the time of their duty they are empowered with the power of police personnel, we are of the view that the State Government should pay them the duty allowance at such rates, total of which 30 days (a month) comes to minimum of the pay to which the police personnel of State are entitled. It is expected that the State Governments shall pass appropriate orders in terms of aforesaid observation on an early date preferably within three months."

In the case of State of M.P. & Ors. Vs. Damodar Malviya & Ors. (supra), although the M.P. High Court gave certain directions while following the recommendations made by the State Human Rights Commission for framing statutory rules and regulations for prescribing the service conditions, which is further affirmed by the Division Bench of the M.P. High Court, but all the directions were not challenged before the Hon'ble Supreme Court and challenge was made only to the directions for granting minimum of the pay scale, which is the basic of the pay as payable to a constable for the police department till formation of rules and regulations regulating the working conditions of the home guards. The operative portion of the said judgment is as follows:

"It is also brought to our notice by the learned counsel for the/State that after disposal of the writ petitions and the writ appeals, the State Government had constituted a high level committee which has gone into the working condition of the respondents/home guards. It is further stated that they have suggested to increase the honorarium payable to the home guards.
In our opinion, the State Government is yet to frame the rules and regulations for regulating the (92 of 94) [SAW-741/2015] working conditions of the respondents/home guards. This exercise requires to be done by the State Government as early as possible. Therefore, we direct the State Government to frame appropriate rules and regulations for regulating the working conditions of the respondents/home guards as early as possible at any rate within eight months from the receipt of the copy of this Court's order.
Till such time the petitioner/State shall pay to the respondents/home guards the honorarium that is now fixed by the State Government on the recommendations made by the high level committee from the date such recommendation is made by the high level committee.
The special leave petitions are disposed of.
As a sequel to the above, all pending application(s) stand disposed of."
We have considered all the judgments and find that there is clear cut verdict of the Hon'ble Supreme Court in the case of Jiban Krishna Mondal & Ors Vs. State of West Bengal & Ors.(supra) that home guards are enrolled under the Act of 1963 are not entitled for regularization of their services and in absence of any comparison of duties, responsibilities, accountabilities and status and they cannot be equated police constables or personnel to claim parity with the pay scale of the pay as provided to the police personnel. The aforesaid judgment was delivered on 10.3.2015, but on 11.3.2015 in the case of Grah Rakshak, Home Guards Welfare Association Vs. State of H.P. & Ors. (supra), the Hon'ble Supreme Court held that no relief can be granted to the appellants either regularization of services or grant of regular appointments hence no interference is called for against the judgments passed by the Himachal Pradesh, Punjab and Delhi High Courts, but taking into consideration, the fact that home guards are used during the emergency and for other purposes and at the time of (93 of 94) [SAW-741/2015] their duty they are empowered with the power of police personnel, therefore, the State Government should pay them the duty allowance at such rates, total of which 30 days (a month) comes to minimum of the pay to which the police personnel of State are entitled.
In view of the above, we are of the opinion that the order passed by the learned Single Judge to grant salary at the minimum of pay scale prescribed for the post of constable in the police department without any running pay scale, allowance etc., is contrary to the directions issued by the Hon'ble Supreme Court in the case of Jiban Krishna Mondal (supra). It is worthwhile to observe that probably the judgment rendered by the Hon'ble Supreme Court in the case of Jiban Krishna Mondal & Ors Vs. State of West Bengal & Ors. (supra) was not brought to the notice of the learned Single Judge when the impugned judgment was delivered by the learned Single Judge in which it is held that home guards are not entitled for regularization of services and their duties, responsibilities and accountability and status cannot be equated with the police constables or personnel to claim parity with the pay or scale of pay as provided to the police personnel.
In view of the above, directions issued by the learned Single Judge to allow the salary to the home guards working in the home guard department at the minimum of the pay prescribed for the post of constable in the police department, is not in consonance with law.
Consequently, these special appeals are partly allowed. The (94 of 94) [SAW-741/2015] order of the learned Single Judge to grant salary at the minimum of the pay prescribed for the post of constable in the police department without any running pay scale, allowance etc., is hereby quashed and set aside, but upon the facts that home guards are used during the emergency and for other purposes and at the time of their duty they are empowered with the power of police personnel, therefore, in view of the judgment of the Hon'ble Supreme Court in the case of Grah Rakshak, Home Guards Welfare Association (supra) it is ordered that the State Government should pay to the home guards duty allowance at such rates, total of which 30 days (a month) comes to minimum of the pay to which the police personnel of the State Government are entitled. It is expected that the State Government shall pass appropriate orders in terms of the aforesaid directions preferably within three months.
Office is directed to tag copy of this order in each of the file of the special appeal mentioned above.
(G.R. MOOLCHANDANI)J. (GOPAL KRISHAN VYAS)J. cpgoyal/ps