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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(5)(x) in The Gujarat Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2008

(x)it is not labeled in accordance with the requirement of the provisions of this Act or the rules made thereunder;