Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 275 in Companies (Court) Rules, 1959 275. Declaration of dividend or return of capital. - No dividend to creditors or return of capital to contributories shall be declared by the Official Liquidator without the sanction of the Court.
