318. Appellant to supply Bills of Costs of Paper-Book.
- The appellant shall, along with the paper-books or within such time not exceeding one month as the Registrar may allow in this behalf supply a statement showing the total number of folios computed at 100 words per folio and the total number of folios of translations, if any, included in the paper-book and also submit his bill of costs for the typing and translation computed at the rates prescribed for copies and translations in the rules applicable to regular appeals.
