Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 15 in Paradip Port Harbour Craft Rules 1967

15. Compliance with the provision regarding prevention of collisions at sea-observance of the Merchant Shipping ( Prevention of collision at sea.) Regulations, 1965

- All licensed harbour crafts, when under way, shall comply with the provisions of the Merchant shipping (Prevention of collisions at sea.) Regulation, 1965.