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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2)(ii) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(ii)any ratten cotton plant or stalks destroyed in order to eradicate or prevent the introduction or re-appearance of any insect, pest or plant disease ;