Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Rajasthan - Subsection

Section 144(1) in Rajasthan Land Revenue Act 1956

(1)whether a reasonable increase or decrease of revenue is likely to result;