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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(7) in The SreeNarayanaGuru Open University Act, 2021

(7)Certificates, diplomas, degrees, post graduate degrees, research degrees and other academic distinctions shall be awarded in the name of the University by conducting teaching, training, research, examination and evaluation in the manner as may be prescribed by Statutes, Ordinances or Regulations in the courses of study conducted by the University directly or through Regional Centres, Study Centres or academic institutions.