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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(6)(k) in Maharashtra Public Universities Act, 2016

(k)have the power to seek information in regard to any matter of the university, from the Deans, Finance and Accounts Officer and any other officer of the university for submission to the State Government and other external agencies;