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[Cites 0, Cited by 0] [Section 46(6)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(6)(v) in Punjab Urban Planning and Development Building Rules, 2018

(v)The design of septic tank shall be in accordance with the B.I.S. (Bureau of Indian Standards) Code No. IS 2470, Part-I-1968 and IS 2470 (Part-II-1971) Code of practice for design and construction of septic tank.