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Supreme Court - Daily Orders

M. Raju vs Sampathkumar on 25 September, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.19                         COURT NO.6                 SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 14028/2023

     (Arising out of impugned final judgment and order dated 31-10-2022
     in SA No. 491/2013 passed by the High Court Of Judicature At
     Madras)

     M. RAJU                                                        Petitioner(s)

                                                VERSUS

     SAMPATHKUMAR & ANR.                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.125914/2023-EXEMPTION FROM FILING
     O.T. )

     Date : 25-09-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)             Ms. E. R. Sumathy, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.09.25 16:48:28 IST Reason: