Supreme Court - Daily Orders
M. Raju vs Sampathkumar on 25 September, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.19 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 14028/2023
(Arising out of impugned final judgment and order dated 31-10-2022
in SA No. 491/2013 passed by the High Court Of Judicature At
Madras)
M. RAJU Petitioner(s)
VERSUS
SAMPATHKUMAR & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.125914/2023-EXEMPTION FROM FILING
O.T. )
Date : 25-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Ms. E. R. Sumathy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.09.25 16:48:28 IST Reason: