Himachal Pradesh High Court
Suresh Kumar vs . Hrtc & Anr. on 21 November, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
CWP No. 5541 of 2023 21.11.2024 Present: Mr. Rakesh Kumar, Advocate, for the petitioner.
Mr. Sidharth, Advocate, vice Mr. Vinod Kumar Gupta, Advocate, for the respondents. Reply stands filed. Rejoinder be filed within a period of four weeks. List thereafter.
(Ajay Mohan Goel) Judge November 21, 2024 (Shamsh Tabrez)