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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(ii) in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014

(ii)The society sponsoring the institution shall have to ensure that proposed teacher education institution has a well demarcated land area as specified by the norms.