Jammu & Kashmir High Court
M/S Dujodwala Resins And Terpenes Ltd vs B.B.Vyas And Others on 9 March, 2021
Bench: Sanjeev Kumar, Sanjay Dhar
h475
S.No.213
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CPOWP No.29/2018
c/w
CPOWP No.28/2018
M/s Dujodwala Resins and Terpenes Ltd. ...Petitioner(s)
V/s
B.B.Vyas and others ...Respondent(s)
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
The matter could not be considered due to paucity of time. List again on 6th April, 2021.
(Sanjay Dhar) (Sanjeev Kumar)
Judge Judge
Jammu
09.03.2021
Vinod.
VINOD KUMAR
2021.03.19 12:41
I attest to the accuracy and
integrity of this document