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State of Chattisgarh - Section

Section 7 in The Chhattisgarh Tonahi Pratadna Nivaran Act, 2005

7. Punishment for claiming to be Tonahi.

- Whoever claims to have power to harm any person or animal or living things by black magic, evil eye or by any other means and publicizes it and tries to disturb the public tranquillity or peace or causes annoyance or harms others shall be punished with rigorous imprisonment for a term which may extend to one year and also with fine.