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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Milk and Milk Product Order, 1992

(1)The registration certificate issued under this Order shall be valid for a period of [five years] [Substituted by S.O. 639 (E), dated 27th August, 1993, for 'three years'.] from the date of issue.