Section 8 in Rajasthan State Commission for Women Regulations, 2007
8. Powers and Responsibilities of the Chairperson.
- In addition to her general powers, the chairperson, as the head of the Commission, shall:-(a)preside over the meeting of the Commission unless she is incapacitated to do' so due to her absence for any reason;(b)allocate subjects and responsibilities among the members;(c)approve tour programmes of all members;(d)decide as to the date, time and place of a meeting of the Commission;(e)provide general guidance for preparation of annual and periodical reports of the Commission.(f)provide general guidance on any matter referred to her by the Member Secretary or any other member;(g)convergence and coordination with the State Government on policy matters affecting women.
