Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(1) in Hyderabad Compulsory Primary Education Act 1952 (1)For each area of compulsion, or two or more such areas which are contiguous, Government shall appoint a Local Committee.
