Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 28 in The Orissa Stamp Rules, 1952 28. Return of instrument. - Where an instrument has been referred to the Collector under Section 57-A the Collector shall, when he has finally dealt with it return it to the Registering Officer concerned:
