Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(d) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984

(d)Savings certificate transferred in the manner provided in Rule 19 of the Post Office Savings Certificate Rules, 1960, to the Governor of Orissa in his official capacity;