Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] Union of India - Subsection Section 24(1)(a) in Atomic Energy (Radiation Protection) Rules, 2004 (a)personnel monitoring under Clause (b) of sub-rule (2) of rule 27, in the format as specified by order by the competent authority; and