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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Punjab - Subsection

Section 122(a) in Punjab Jail Manual, 1996

(a)that the scales, weights and measures in use in the jail, for the issue and distribution of provisions, stores and raw material, are accurate and in good order and shall, before taking delivery, weigh, measure or count all stores supplied to the jail, or cause such to be done under his personal supervision; and