Section 2(1)(xii) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(xii) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(xii)"Planning and Architecture Common Entrance Test" (herein after called PACET) means test conducted by Government agency for assigning merit ranking to candidates which will be the basis for admission into B.Arch., B.Plng. and other related Courses.

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State of Andhra Pradesh - Subsection

Section 2(1)(xii) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004