Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Khadi and Village Industries Commission Rules, 2006 4. Members of the Commission, whether to be Full-time or Part-time. - Members appointed under clauses (a), (b) and (ba) of sub-section (2) of section 4 of the Act, except the Chairman, shall be part-time members.
